M/S RAIN CEMENTS LIMITED, (FORMERLY KNOWN AS RAIN CII CARBON (INDIA) LTD) Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
LAWS(SC)-2016-12-117
SUPREME COURT OF INDIA
Decided on
December 16,2016
M/S Rain Cements Limited, (Formerly Known As Rain Cii Carbon (India) Ltd)
Appellant
VERSUS
The Deputy Commissioner Of Income Tax, Circle
Respondents
JUDGEMENT
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(1.) Taken on board.
(2.) Heard the learned senior counsel for the petitioner and perused the relevant material.
(3.) We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.;
(2.) Heard the learned senior counsel for the petitioner and perused the relevant material.
(3.) We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.;
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