JUDGEMENT
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(1.) IN SLP (C) NO. 20370/2012 Time granted in I.A. 13 of 2015 in SLP(C) No. 20370 of 2012 on 13th January, 2016 is extended upto 30th September, 2016.
(2.) An undertaking shall be filed before 30th April, 2016 on the same terms. List the matter on 20th September, 2016 at 3 p.m. W.P.(C) No. 236/2014 & W.P.(C) No. 919/2014 List the matters on 20th September, 2016 at 3 p.m.;
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