COMMERCIAL TAX OFFICER Vs. M/S. COIMBATORE AUTO GARAGE(P) LTD.

LAWS(SC)-2016-12-107

SUPREME COURT OF INDIA

Decided on December 09,2016

COMMERCIAL TAX OFFICER Appellant

VERSUS

M/S. Coimbatore Auto Garage(P) Ltd. Respondents

- (1.) The special leave petitions are dismissed on the ground of delay.;