JUDGEMENT
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(1.) W.P. (C) No. 987 of 2013 Issue notice. Mr. A.K. Prasad, learned counsel accepts notice on behalf of respondent NO.1. Liberty is given to the petitioner to serve the Standing counsel for respondent No.3 and 4 through dasti service.
(2.) List these matters on Friday, 4th March, 2016 along with T.C. No. 36/2011, 15/2011, 18/2011, 12/2011, 88/2012, 16/2011 and 13/2011.;
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