JUDGEMENT
-
(1.) The special leave petitions and writ petitions which relate to the grievance of Shiksha Mitras be listed on 23.11.2016.
(2.) If any order has been passed requiring the State to file any affidavit, the State shall do so within four weeks hence.
(3.) Needless to say, all other contesting parties are entitled to file their affidavits.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.