ASST COMMISSIONER OF INCOME TAX (INV.) Vs. M/S. STERLING CONSTRUCTION & INVESTMENTS
LAWS(SC)-2016-12-116
SUPREME COURT OF INDIA
Decided on December 16,2016

Asst Commissioner Of Income Tax (Inv.) Appellant
VERSUS
M/S. Sterling Construction And Investments Respondents

JUDGEMENT

- (1.) Leave granted.;


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