REED ELSEVIER INDIA PVT LTD AND ANR Vs. EASTERN BOOK COMPANY AND ORS.
LAWS(SC)-2016-4-144
SUPREME COURT OF INDIA
Decided on
April 25,2016
Reed Elsevier India Pvt Ltd And Anr
Appellant
VERSUS
Eastern Book Company and Ors.
Respondents
JUDGEMENT
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(1.) Issue notice on prayer 'c' of the I.A.No. 5 of 2015, returnable in four weeks.
(2.) I.A. filed by Mr. Awanish Sinha, learned counsel, be listed along with I.A. No.5 on the next date of hearing for consideration.;
(2.) I.A. filed by Mr. Awanish Sinha, learned counsel, be listed along with I.A. No.5 on the next date of hearing for consideration.;
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