P.G. NATARAJAN Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
LAWS(SC)-2016-2-149
SUPREME COURT OF INDIA (FROM: KERALA)
Decided on February 16,2016

P.G. Natarajan Appellant
VERSUS
Life Insurance Corporation of India And Ors. Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) We have heard the learned counsel for the parties finally at this stage itself with their consent.
(3.) The appellant in this appeal challenges the orders dated 04.10.2012 passed by the High Court of Kerala whereby the appeal of the appellant had been dismissed thereby confirming the order of the learned Single Judge dismissing the writ petition of the appellant herein.;


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