RAVINDRA AND ANR. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP, BAGALKOT

LAWS(SC)-2016-11-83

SUPREME COURT OF INDIA

Decided on November 28,2016

Ravindra and Anr. Appellant

VERSUS

The Special Land Acquisition Officer, UKP, Bagalkot Respondents

Kurian,J. - (1.) C.C. Nos.22918-22923, 22928, 22929, 22930 & 22931 of 2016 are taken on Board.
(2.) Delay condoned.
(3.) Leave granted.;