COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR, RAJASTHAN Vs. KRISHI UPAJ MANDI SAMITI (RAISING NAGAR) GANGANAGAR
LAWS(SC)-2016-12-106
SUPREME COURT OF INDIA
Decided on December 07,2016

Commissioner Of Income Tax (Exemptions), Jaipur, Rajasthan Appellant
VERSUS
Krishi Upaj Mandi Samiti (Raising Nagar) Ganganagar Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 6112 of 2015 and Civil Appeal No. 14252 of 2015.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.