ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS
LAWS(SC)-2016-2-207
SUPREME COURT OF INDIA
Decided on February 29,2016

Anupam Tripathi Appellant
VERSUS
Union of India And Ors Respondents

JUDGEMENT

- (1.) Mr. Basant R., learned senior counsel appearing for the State of Kerala prays for and is granted time till 9th March, 2016 to file objections, if any, to I.A. No.4 of 2015 filed by newly impleaded applicant seeking payment of compensation.
(2.) List along with SLP (C) No.691 of 2009 on 9th March, 2016.;


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