RICK LUNSFORD TRADE AND INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA

LAWS(SC)-2016-11-141

SUPREME COURT OF INDIA

Decided on November 21,2016

Rick Lunsford Trade And Investment Ltd Appellant

VERSUS

Commissioner Of Income Tax, Kolkata Respondents

- (1.) Delay condoned.
(2.) We find no reason to entertain this special leave petition, which is, accordingly, dismissed.;