COMMISSIONER OF INCOME TAX Vs. M/S. DEFREE ENGINEERING PVT. LTD.

LAWS(SC)-2016-10-115

SUPREME COURT OF INDIA

Decided on October 24,2016

COMMISSIONER OF INCOME TAX Appellant

VERSUS

M/S. Defree Engineering Pvt. Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application(s), if any, shall be disposed of accordingly.;