LAND & BUILDING DEPARTMENT THROUGH SECRETARY, GOVT. OF NCT OF DELHI AND ANR. Vs. M/S GREEN FINANCE PVT. LTD. & ORS.
LAWS(SC)-2016-9-31
SUPREME COURT OF INDIA
Decided on
September 20,2016
Land And Building Department Through Secretary, Govt. Of Nct Of Delhi And Anr.
Appellant
VERSUS
M/S Green Finance Pvt. Ltd. And Ors.
Respondents
JUDGEMENT
KURIAN,J. -
(1.) Leave granted.
(2.) The issue, in principle, is covered against the appellants by judgments in Civil Appeal No. 8477 of 2016 arising out of Special Leave Petition(C) No. 8467 of 2015 and Civil Appeal No. 5811 of 2015 arising out of Special Leave Petition (C) No. 21545 of 2015. The appeals filed by the requisitioning authority, namely the Delhi Development Authority, have already been dismissed by this Court.
(3.) This appeal is, accordingly, dismissed.;
(2.) The issue, in principle, is covered against the appellants by judgments in Civil Appeal No. 8477 of 2016 arising out of Special Leave Petition(C) No. 8467 of 2015 and Civil Appeal No. 5811 of 2015 arising out of Special Leave Petition (C) No. 21545 of 2015. The appeals filed by the requisitioning authority, namely the Delhi Development Authority, have already been dismissed by this Court.
(3.) This appeal is, accordingly, dismissed.;
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