M/S ABHINANDAN INVESTMENT LTD ETC Vs. COMMISSIONER OF INCOME TAX DELHI
LAWS(SC)-2016-12-115
SUPREME COURT OF INDIA
Decided on December 16,2016
M/S Abhinandan Investment Ltd Etc
Appellant
VERSUS
COMMISSIONER OF INCOME TAX DELHI
Respondents
JUDGEMENT
- (1.) Leave granted.;
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