PRAHLAD DUBEY Vs. STATE OF BIHAR

LAWS(SC)-2016-4-80

SUPREME COURT OF INDIA (FROM: PATNA)

Decided on April 12,2016

Prahlad Dubey Appellant

VERSUS

STATE OF BIHAR Respondents

- (1.) Heard the learned counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;