JEANS KNIT PRIVATE LTD. BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BANGALORE, AND OTHERS
LAWS(SC)-2016-11-140
SUPREME COURT OF INDIA
Decided on
November 21,2016
Jeans Knit Private Ltd. Bangalore
Appellant
VERSUS
The Deputy Commissioner Of Income Tax Bangalore, And Others
Respondents
JUDGEMENT
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(1.) We have heard the matters for some time. Since these matters require detailed hearing, we grant leave.
(2.) List on 08.12.2016 as part-hard.
(3.) Interim order to continue till further order.;
(2.) List on 08.12.2016 as part-hard.
(3.) Interim order to continue till further order.;
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