ORISSA OLYMPIC ASSOCIATION TH. GEN. SECRETARY Vs. STATE OF ORISSA AND ANR
LAWS(SC)-2016-4-142
SUPREME COURT OF INDIA
Decided on April 13,2016

Orissa Olympic Association Th. Gen. Secretary Appellant
VERSUS
State Of Orissa And Anr Respondents

JUDGEMENT

- (1.) Let the matter be listed on 13th July, 2016, at 2.00 p.m. for further hearing.
(2.) The interim order passed on the earlier occasion shall remain in force until further orders.;


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