PRAGATI BUILDERS & PROMOTERS & ORS. Vs. M/S RAM MURTY PYARA LAL & ORS., ETC.
LAWS(SC)-2016-4-75
SUPREME COURT OF INDIA
Decided on
April 12,2016
Pragati Builders And Promoters And Ors.
Appellant
VERSUS
M/S Ram Murty Pyara Lal And Ors., Etc.
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Application for substitution is allowed.
(3.) Heard the learned counsel for the parties and perused the impugned judgment.;
(2.) Application for substitution is allowed.
(3.) Heard the learned counsel for the parties and perused the impugned judgment.;
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