M/S. ENSCO MARITIME LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX

LAWS(SC)-2016-10-113

SUPREME COURT OF INDIA

Decided on October 21,2016

M/S. Ensco Maritime Ltd. Appellant

VERSUS

ADDITIONAL DIRECTOR OF INCOME TAX Respondents

- (1.) Leave granted.
(2.) To be heard along with Civil Appeal No. 4906 of 2010.;