- (1.) Heard Mr. K.T.S. Tulsi, learned senior counsel along with Mr. Raj Kamal, learned counsel for the petitioner No.1, Mr. V. Madhukar, learned Additional Advocate General for the State of Punjab and Mr. Abhishek Singh, learned counsel for the complainant, who has assisted learned counsel for the State and filed a written note.
(2.) Arguments concluded.
(3.) Judgment reserved.;