ASSISTANT COMMR.OF I.T., TIRUPUR Vs. M/S VELAYUDHASWAMY SPINNING MILLS P.LTD
LAWS(SC)-2016-9-163
SUPREME COURT OF INDIA
Decided on
September 05,2016
Assistant Commr.Of I.T., Tirupur
Appellant
VERSUS
M/S Velayudhaswamy Spinning Mills P.Ltd
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The special leave petitions are dismissed.;
(2.) The special leave petitions are dismissed.;
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