M/S. DEWSOFT OVERSEAS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI

LAWS(SC)-2016-7-156

SUPREME COURT OF INDIA

Decided on July 08,2016

M/S. Dewsoft Overseas Pvt. Ltd. Appellant

VERSUS

Commissioner Of Service Tax, Delhi Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 8787 of 2012.;