LIFE CONVICT LAL SINGH @ MANJEET SINGH Vs. STATE OF PUNJAB & ANR.

LAWS(SC)-2016-6-45

SUPREME COURT OF INDIA

Decided on June 29,2016

Life Convict Lal Singh @ Manjeet Singh Appellant

VERSUS

State of Punjab and Anr. Respondents

DIPAK MISRA,J. - (1.) In view of the judgment passed in Criminal Appeal No. 171 of 2016 today, the present Writ Petition stands disposed of.;