JUDGEMENT
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(1.) This appeal has been filed against the impugned judgement & order of the Andhra Pradesh High Court dated 24.03.2000 in Writ Petition No. 4755 of 1999.
(2.) Heard learned counsel for the parties and perused the record.
(3.) The writ petition was filed in the High Court challenging the order of the Director General of Foreign Trade (hereinafter referred to as the 'DGTF'), New Delhi dated 19.02.1999 by which the appellant's request for endorsement of transferability of the three licences in question, was refused.;
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