Referred Judgements :-

KALYANASUNDARAM PILLAI V. KARUPPA MOOPPANAR [REFERRED TO]
VENKATASUBBA SHRINIVAS HEGDE V. SUBBA RAMA HEGDE [REFERRED TO]
RADHAKISHAN LAXMINARAYAN TOSHNIWAL VS. SHRIDHAR RAMCHANDRA ALSHI [REFERRED TO]
RAM SARAN LALL THE STATE OF PUNJAB VS. DOMINI KUER:MST DOMINI KUER [REFERRED TO]
K J NATHAN VS. S V MARUTHI RAO [REFERRED TO]
HIRALAL AGRAWAL VS. RAMPADARATH SINGH [REFERRED TO]
NANDA BALLABH GURURANI VS. MAQBOOL BEGUM [REFERRED TO]
THAKUR KISHAN SINGH DEAD VS. ARVIND KUMAR [REFERRED TO]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
HARYANA STATE CO OP LAND DEVELOPMENT BANK VS. NEELAM [REFERRED TO]

Cited Judgements :-

KAILASH CHAND JAIN VS. STATE OF ORISSA AND 4 ORS. [LAWS(ORI)-2008-9-86] [REFERRED TO]
MUNICIPAL CORPORATION GWALIOR VS. A P S KUSHWAHA SSI UNIT [LAWS(MPH)-2009-11-25] [REFERRED TO]
VEENA KUMARI TANDON VS. NEELAM BHALLA [LAWS(SC)-2007-11-2] [REFERRED TO]
AAYUSH BUILDWELL PVT. LTD. VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(SC)-2014-2-75] [REFERRED TO]
KHUHAL BAPURAO PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-9-219] [REFERRED TO]
SALEM PERIYAR KUDIYIRUPPU NALA SANGAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-12-293] [REFERRED TO]
NEELAM JAIN VS. THE CO-OPERATIVE TRIBUNAL AND ORS. [LAWS(ALL)-2011-4-533] [REFERRED TO]
AMIT SAXENA S/O M.C. SAXENA VS. ADDL. REGISTRAR LAW COOPERATIVE SOCIETIES, [LAWS(ALL)-2017-5-365] [REFERRED TO]
HARMAN KAUR VS. BOARD OF REVENUE LKO AND OTHERS [LAWS(ALL)-2013-7-441] [REFERRED]
PRADEEP KUMAR VS. CO-OPERATIVE TRIBUNAL U. P. [LAWS(ALL)-2024-3-139] [REFERRED TO]
ADYA KATYAYANI SHAKTI PEETH MANDIR KARAMCHARI WELFARE ASSOCIATION VS. ADYA KATYAYANI SHAKTI PEETH (MANDIR) TRUST [LAWS(DLH)-2014-4-213] [REFERRED TO]
M SREEDHAR VS. A P CO OPERATIVE TRIBUNAL [LAWS(APH)-2013-6-6] [REFERRED TO]
AJAY KUMAR VS. STATE OF U P [LAWS(ALL)-2016-5-284] [REFERRED]
T K AYUB VS. MOHAMMED HANIF [LAWS(MAD)-2010-2-54] [REFERRED TO]
YADAIAH AND ANOTHER VS. STATE OF TELANGANA [LAWS(SC)-2023-8-9] [REFERRED TO]
RAJU NAIDU VS. CHENMOUGA SUNDRA [LAWS(MAD)-2018-1-241] [REFERRED TO]
GEETA VS. VIJAYANAND GRUH NIRMAN SAHAKARI [LAWS(BOM)-2022-9-118] [REFERRED TO]
EXPRESS PUBLICATION MADURAI LTD VS. INDIA MEDIA SERVICES PVT LTD [LAWS(CAL)-2009-12-5] [REFERRED TO]
POTTI RAJESHWARI VS. QUADER MOHIUDDIN [LAWS(APH)-2010-4-34] [REFERRED TO]
T.C. RAMADOSS AND ORS. VS. THE CHIEF MANAGER & AUTHORISED OFFICER STATE BANK OF INDIA AND ORS. [LAWS(MAD)-2015-1-158] [REFERRED TO]
VEENA KUMARI TANDON VS. NEELAM BHALLA [LAWS(SC)-2007-11-103] [REFERRED TO]
VILLUPURAM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED VS. R SANTHANAM [LAWS(MAD)-2008-8-62] [REFERRED TO]
BALESHWAR SHARMA VS. NAGESHWAR PANDEY [LAWS(DLH)-2018-8-617] [REFERRED TO]
RAVAIL CHAND VS. STATE JAMMU AND KASHMIR AND ORS. [LAWS(J&K)-2016-3-2] [REFERRED TO]
SHREE ADYA KATYAYANI SHAKTI PEETH MANDIR KARAMCHAR VS. SHREE ADYA KATYAYANI SHAKTI PEETH (MANDIR) TRUST & [LAWS(DLH)-2014-4-431] [REFERRED]
SHRI ADYA KATYAYANI SHAKTI PEETH MANDIR AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2009-7-434] [REFERRED TO]
HARI RAM SINGH AND OTHERS VS. D D C & OTHERS [LAWS(ALL)-2013-5-462] [REFERRED]