P P ABDULLA Vs. COMPETENT AUTHORITY
LAWS(SC)-2006-12-53
SUPREME COURT OF INDIA (FROM: KERALA)
Decided on
December 14,2006
P.P.ABDULLA
Appellant
VERSUS
COMPETENT AUTHORITY
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) This appeal has been filed against the impugned judgment of the Kerala High Court dated 31.1.2006 in W.A. No. 1541 of 2005.
(3.) Heard learned counsel for the parties and perused the record.;
(2.) This appeal has been filed against the impugned judgment of the Kerala High Court dated 31.1.2006 in W.A. No. 1541 of 2005.
(3.) Heard learned counsel for the parties and perused the record.;
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