JUDGEMENT
AR. Lakshmanan, J. -
(1.) Delay condoned.
(2.) Leave granted in both the special leave petitions.
(3.) Civil Appeal No. 4226 of 2006 (@ S.L.P. (C) No. 3177 of 2005) was filed against the final order dated 12.3.2004 passed by the High Court of Kerala in R.P. No. 359 of 2003. Civil Appeal No. 4227 of 2006 (@ S.LP. (C) No. 3178 of 2005) was filed against the final order dated 9.4.2004 passed by the High Court of Kerala in C.M.A. No. 63 of 2000.;
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