Referred Judgements :-

JAI JAI RAM MANOHAR LAL VS. NATIONAL BUILDING MATERIAL SUPPLY GURGAON [REFERRED TO]
GANESH TRADING CO VS. MOJI RAM [REFERRED TO]
K K MODI VS. K N MODI [REFERRED TO]
RAGU THILAK D JOHN VS. RAYAPPAN [REFERRED TO]
SAMPATH KUMAR VS. AYYAKANNU [REFERRED TO]
KUMARASWAMI GOUNDER VS. D R NANJAPPA GOUNDER DEAD [REFERRED TO]

Cited Judgements :-

SALEEM VS. IIND ADDITIONAL DISTRICT JUDGE BALRAMPUR [LAWS(ALL)-2008-2-237] [REFERRED TO]
MARKERS DEVELOPMENT SERVICES PVT. LTD. VS. M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE AND ORS. [LAWS(BOM)-2021-3-6] [REFERRED TO]
SAMBHU DEY VS. ARCHANA DEY [LAWS(CAL)-2010-7-106] [REFERRED TO]
NAMITA ROY VS. BENGAL GREENFIELD HOUSING DEVELOPMENT COMPANY LTD [LAWS(CAL)-2010-4-34] [REFERRED TO]
GOPAL KRISHNA SAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-12-100] [REFERRED TO]
G.S. PRAKASH VS. POLASA HANUMANLU [LAWS(APH)-2014-7-114] [REFERRED TO]
P DURGA REDDY VS. B YADI REDDY [LAWS(APH)-2014-12-57] [REFERRED TO]
LOIL OVERSEAS FOODS LTD VS. MGR HOLDINGS P LTD [LAWS(DLH)-2011-9-172] [REFERRED TO]
NARESH SHARMA VS. RAMKISHAN GUPTA [LAWS(DLH)-2012-10-221] [REFERRED TO]
RASHIDA VS. V ADDITIONAL DISTRICT JUDGE, HARDOI [LAWS(ALL)-2014-1-390] [REFERRED TO]
CHANDRA NARAYAN TRIPATHI VS. KAPIL MUNI KARWARIYA [LAWS(ALL)-2011-8-134] [REFERRED TO]
SURESH CHANDRA SHARMA VS. NAND KISHORE KAMAL [LAWS(ALL)-2011-9-62] [REFERRED TO]
FAROJA BIBI VS. SK MUSTAFA ALI [LAWS(CAL)-2013-7-73] [REFERRED TO]
PARAMANAND AGARWAL VS. ABL INTERNATIONAL LTD. [LAWS(CAL)-2014-1-42] [REFERRED TO]
SHYAM DEVI & OTHERS VS. SMT. THAKURA DEVI [LAWS(ALL)-2016-2-211] [REFERRED TO]
KULDEEP KUMAR AND ANOTHER VS. SRI NAVIN KUMAR AND ANOTHER [LAWS(ALL)-2017-8-316] [REFERRED TO]
COL. (RETD.) HARPAL SINGH DHILLON VS. DISTRICT JUDGE, LUCKNOW [LAWS(ALL)-2019-11-444] [REFERRED TO]
ASHOKE KUMAR BHOTIKA VS. ASHA RAO & ORS. [LAWS(CAL)-2018-6-197] [REFERRED TO]
FAROZ ALI MALLICK ALIAS FAROJ MALLICK VS. SURUTULLA MONDAL & ORS. [LAWS(CAL)-2015-8-119] [REFERRED]
MURARI MOHAN KEJRIWAL VS. RAMESH [LAWS(CAL)-2021-12-61] [REFERRED TO]
NAVEEN KASHYAP AND OTHER VS. RAJESH KUMAR [LAWS(DLH)-2006-10-281] [REFERRED]
RAJPUT SURSINHJI CHATIRJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2009-7-170] [REFERRED TO]
HAFSA KHANAM VS. LEGAL HEIRS OF AMARENDRA GOSWAMI [LAWS(GAU)-2017-10-45] [REFERRED TO]
VELJIBHAI MULJIBHAI PATEL AND ANR VS. JIVRAJBHAI DHANJIBHAI PATEL [LAWS(GJH)-2011-4-271] [REFERRED TO]
PRABHAKAR XEMBU BHANDARI VS. STATE OF GOA [LAWS(BOM)-2013-5-1] [REFERRED TO]
VASANT GANU PATIL OF THANE VS. CHANCELLOR, UNIVERSITY OF MUMBAI [LAWS(BOM)-2014-12-29] [REFERRED TO]
RAJENDRA KUMAR GUPTA VS. SHIVRAJ GUPTA [LAWS(DLH)-2010-5-131] [REFERRED TO]
PARSVNATH DEVELOPERS LTD VS. GHANSHYAM DAS AGRAWAL [LAWS(DLH)-2008-11-162] [REFERRED TO]
BHANWAR LAL AND ORS. VS. SARASWATI [LAWS(RAJ)-2015-8-63] [REFERRED TO]
PRITHVI RAJ AND ORS. VS. CHAUDHARY ISHARDAS DHARAMSHALA TRUST [LAWS(RAJ)-2015-6-27] [REFERRED TO]
JALA VIJAYACHANDRIKA VS. R LAKSHMIKUMARI [LAWS(MAD)-2020-9-703] [REFERRED TO]
K UMAPATHY VS. A C ABRAHAM KINSELY [LAWS(MAD)-2012-8-122] [REFERRED TO]
AMRIT JAL VENTURES PRIVATE LIMITED VS. IFCI VENTURE CAPITAL FUND LIMITED [LAWS(DLH)-2018-11-15] [REFERRED TO]
UDAY KHANNA VS. PREETI KHANNA [LAWS(DLH)-2017-7-43] [REFERRED TO]
C J INTERNATIONAL HOTELS LTD & ORS VS. N D M C & ORS [LAWS(DLH)-2017-12-259] [REFERRED TO]
BADRI NATH VS. BANTI DEVI [LAWS(J&K)-2011-9-27] [REFERRED TO]
SHRI SURESH BANSAL VS. KRISHNA NADKARNI [LAWS(HPH)-2012-11-34] [REFERRED TO]
HIMACHAL PRADESH CRICKET ASSOCIATION VS. STATE OF HP [LAWS(HPH)-2014-1-50] [REFERRED TO]
KAMAL MITRA CHENOY VS. DUNLOP INDIA LTD. [LAWS(DLH)-2014-7-178] [REFERRED TO]
JAGDISH BANSAL VS. SHIV KUMAR PAL [LAWS(DLH)-2012-8-170] [REFERRED TO]
ZAREENA VS. MOHAMED HANEEF; RAO BAHADUR B P; DAVANAM CONSTRUCTIONS PVT LTD; SHOBHA DEVELOPERS LTD; CORPORATION OF CITY OF BANGALORE [LAWS(KAR)-2016-4-196] [REFERRED]
M.N. Janaki and Others VS. Shri K.G. Venkatesh [LAWS(KAR)-2013-3-196] [REFERRED TO]
RAGHUNATH SHETTY VS. KUSUMA J. SHETTY [LAWS(KAR)-2023-8-1670] [REFERRED TO]
MUNIYAMMA VS. S CHANDRAKAR [LAWS(KAR)-2008-3-23] [REFERRED TO]
XAVIER FERRAO VS. THERESA FERRAO [LAWS(KAR)-2007-7-24] [REFERRED TO]
SHOBHA SURENDAR VS. C R NAGARAJA SETTY [LAWS(KAR)-2011-7-24] [REFERRED TO]
BARUN KUMAR MALVIYA VS. ANIL KUMAR MALVIYA [LAWS(JHAR)-2019-10-42] [REFERRED TO]
STATE BANK OF HYDERABAD VS. TOWN MUNICIPAL COUNCIL [LAWS(SC)-2006-12-13] [REFERRED TO]
GAUTAM SARUP VS. LEELA JETLY [LAWS(SC)-2008-3-174] [REFERRED TO]
BALESHWAR SINGH SHYAM SINGH VS. AJAY PRASAD BAKELAL SAO [LAWS(PAT)-2012-7-149] [REFERRED TO]
SHRI MAHAVEER SWAMI GRAH NIRMAN SAHAKARI SAMITI LIMITED VS. CHHOTI DEVI [LAWS(RAJ)-2020-7-209] [REFERRED TO]
DEEPALI VS. PANKAJ GUPTA [LAWS(P&H)-2006-9-83] [REFERRED TO]
SOHAN LAL BAGGA VS. MOHD. SAYEED [LAWS(P&H)-2017-2-184] [REFERRED TO]
BAIDYANATH SHARAN VERMA VS. PASHUPATI DEVI AND ANOTHERS [LAWS(PAT)-2018-2-254] [REFERRED TO]
JALESHWAR PANDEY VS. VISHWANATH SINGH [LAWS(PAT)-2019-7-260] [REFERRED TO]
VENKATALAKSHMI AND ORS. VS. PADMA AND ORS. [LAWS(KAR)-2015-10-211] [REFERRED TO]
DHANAMANI AND ORS. VS. P. BABU AND ORS. [LAWS(KAR)-2015-1-278] [REFERRED TO]
MAHALAXMI CO OPERATIVE HOUSING SOCIETY LTD VS. SUKETUBHAI JAYANTILAL SHAH [LAWS(GJH)-2015-12-165] [REFERRED TO]
Satya Parkash VS. State of H.P. [LAWS(HPH)-2009-9-35] [REFERRED TO]
GANGABEN AMBALAL PATEL VS. SOMABHAI PARSHOTTAMBHAI PATEL [LAWS(GJH)-2010-1-133] [REFERRED TO]
JAGDISHBHAI GORDHANDAS BOSAMIYA AND ORS VS. HEIRS AND LEGAL REPRESENTATIVES OF PRADEEPKUMAR CHUNILAL BOSAMIYA AND ORS [LAWS(GJH)-2014-4-225] [REFERRED TO]
DEEPAK KUMAR SINGHAL VS. DEORAO S/O NARAYANRAO WADE [LAWS(BOM)-2008-8-452] [RELIED ON]
SICAL LOGISTICS LIMITED VS. MARG CONSTRUCTIONS LIMITED [LAWS(MAD)-2009-2-74] [REFERRED TO]
N. KRISHNAPPA VS. R. DILIP KUMAR [LAWS(KAR)-2020-6-432] [REFERRED TO]
D & H INDIA LTD. VS. SUPERON SCHWEISSTECHNIK INDIA LTD [LAWS(DLH)-2020-3-62] [REFERRED TO]
D & H INDIA LTD. VS. SUPERON SCHWEISSTECHNIK INDIA LTD [LAWS(DLH)-2020-3-62] [REFERRED TO]
VALVOLINE CUMMINS LTD VS. GURU MEHAR CONSTRUCTION PVT LTD & ORS [LAWS(DLH)-2017-8-143] [REFERRED TO]
AJAY SHARMA & ANR VS. MANU MARKANDE [LAWS(DLH)-2018-11-13] [REFERRED TO]
JASPREET KAUR VS. RAMKRISHNA [LAWS(MPH)-2010-5-24] [REFERRED TO]
SUDHIR JHA VS. KRISHNA DANGIWALA [LAWS(MPH)-2007-9-61] [REFERRED TO]
PONNIAMMAN EDUCATIONAL TRUST VS. CHURCH OF CHRIST CHARITABLE TRUST AND EDUCATIONAL CHARITABLE SOCIETY [LAWS(MAD)-2011-8-126] [REFERRED TO]
VINOD KUMAR GARG AND ORS. VS. MUNNALAL SINGHAL [LAWS(MPH)-2015-2-92] [REFERRED TO]
AJIT SINGH VS. DALJIT SINGH [LAWS(P&H)-2014-2-484] [REFERRED TO]
SANJIV KUMAR VS. JOGINDER LAL [LAWS(HPH)-2015-6-99] [REFERRED TO]
AMIT MEHROTRA VS. ADDITIONAL DISTRICT JUDGE-24 [LAWS(ALL)-2018-9-202] [REFERRED TO]
AKHTAR HUSSAIN VS. MOHD. NAUSHEY AND OTHERS [LAWS(ALL)-2017-4-285] [REFERRED TO]
MAYA RANI LAHA VS. BIRENDRA NATH AUDDY [LAWS(CAL)-2008-2-85] [REFERRED TO]
BIMAL KHEMKA VS. A L K B CHAND [LAWS(CAL)-2008-5-39] [REFERRED TO]
GAMA VS. SPL. JUDGE [LAWS(ALL)-2012-10-46] [REFERRED TO]
AMIN SHAIKH VS. NEERAJ GUPTA [LAWS(BOM)-2021-2-154] [REFERRED TO]
RAMA SHANU NAIK DESSAI VS. DIRECTOR, GOA STATE URBAN DEVELOPMENT AGENCY [LAWS(BOM)-2023-4-45] [REFERRED TO]
ROCHE PRODUCTS (INDIA) PVT LTD. AND OTHERS VS. DRUGS CONTROLLER GENERAL OF INDIA AND OTHERS [LAWS(DLH)-2016-4-566] [REFERRED TO]
MD KAMRUDDIN VS. KHURSHIDA BIBI [LAWS(CAL)-2011-7-134] [REFERRED TO]
THE KOLKATA MUNICIPAL CORPORATION & ANR. VS. SRI SANKARSHAN PVT. LTD. [LAWS(CAL)-2016-8-203] [REFERRED TO]
MD. SHAHNAWAZ KHAN AND ANOTHER VS. SHAIK SHAJAHAN HOSSAIN AND OTHERS [LAWS(CAL)-2018-8-316] [REFERRED TO]
SURYAKANTA ISHWAR LOHKARE VS. ANNAPURNA [LAWS(BOM)-2013-10-152] [REFERRED TO]
K. GANESHAN VS. SHAMBU D. GAUNS [LAWS(BOM)-2014-2-61] [REFERRED TO]
SHRADHA DEVELOPERS VS. RAVINDRA GANPATRAO BHARITKAR [LAWS(BOM)-2012-7-184] [REFERRED TO]
R P KAPOOR VS. HOLIDAY HOME [LAWS(DLH)-2006-8-250] [REFERRED TO]
SOBHAG NARAIN MATHUR VS. PRAGYA AGRAWAL [LAWS(DLH)-2008-7-250] [REFERRED TO]
AGC FLAT GLASS EUROPE SA VS. ANAND MAHAJAN [LAWS(DLH)-2009-9-151] [REFERRED TO]
ALAUDDIN LASKAR AND ANR. VS. TUNI DAS AND 3 ORS. [LAWS(GAU)-2018-9-148] [REFERRED TO]
MD. BADSHAH HUSSAIN VS. BUDHIN CHUTIA @ BUDDHINDA CHUTIA [LAWS(GAU)-2018-3-156] [REFERRED TO]
PRADIP KUMAR BANIK VS. MANINDRA MANDAL [LAWS(GAU)-2010-1-26] [REFERRED TO]
SIDHARTH SAREEN VS. HIRA REALTORS PVT LTD [LAWS(DLH)-2010-3-25] [REFERRED TO]
ADVANCE MAGAZINE PUBLISHERS INC VS. JUST LIFESTYLE PVT LTD [LAWS(DLH)-2011-11-159] [REFERRED TO]
SICPA INDIA PRIVATE LIMITED VS. KAPIL KUMAR AND ORS. [LAWS(DLH)-2015-8-271] [REFERRED TO]
JIWAN INDUSTRIES PVT. LTD. VS. ANUPAM PRODUCTS LTD. AND ORS. [LAWS(DLH)-2015-2-371] [REFERRED TO]
SHRI BACHAN SINGH VS. SHRI RATTAN SINGH AND ANOTHER [LAWS(HPH)-2016-7-187] [REFERRED TO]
IN RE: GHARDA CHEMICAL LTD. VS. STATE [LAWS(CL)-2012-8-4] [REFERRED TO]
RAJEEV PRASAD YADAV VS. ANITA SHARMA [LAWS(ORI)-2017-7-39] [REFERRED TO]
PRABH DYAL VS. KANTA RANI [LAWS(P&H)-2015-2-582] [REFERRED TO]
SANJAY GUPTA VS. SAVITA RANI [LAWS(P&H)-2015-3-153] [REFERRED TO]
VARUN SINGLA VS. TEENA [LAWS(P&H)-2017-5-78] [REFERRED TO]
GURPAL SINGH VS. KAMALJIT KAUR [LAWS(P&H)-2017-3-46] [REFERRED TO]
DIWAN SINGH KHAIRA VS. SARWAN SINGH [LAWS(P&H)-2019-11-454] [REFERRED TO]
ASHOK KUMAR SINGH, SON OF RAMAYAN SINGH, RESIDENT OF VILLAGE BINDWAL, P.S. VS. RAJENDRA SINGH [LAWS(PAT)-2015-11-121] [REFERRED TO]
RAJA PUSHPA PROPERTIES PVT. LTD. VS. B.VENKATAMMA [LAWS(TLNG)-2020-3-45] [REFERRED TO]
SUKHDEV SINGH VS. M/S. SETHI GUN METAL STORE [LAWS(P&H)-2006-11-115] [REFERRED TO]
MAHANT KAPIL DEV VS. PARKASH WATI [LAWS(P&H)-2006-8-484] [REFERRED]
GOPAL KUMAR MODI VS. LALAN PRASAD KESHRI ALIAS SUSHIL [LAWS(PAT)-2007-2-63] [REFERRED TO]
GAFFUR KHAN & ORS VS. RAMJAN & ORS [LAWS(RAJ)-2017-3-179] [REFERRED TO]
JAMIL AHMED VS. KALAM MOHD. [LAWS(RAJ)-2015-7-423] [REFERRED TO]
SUBHASH CHANDER VS. SIDDHARTH SINGHAL [LAWS(DLH)-2015-2-353] [REFERRED TO]
ALKA GARG VS. SANJAY KARIR AND ORS. [LAWS(DLH)-2016-1-202] [REFERRED TO]
MRS. SURINDRA DEVI VS. PARKASH CHAND [LAWS(HPH)-2016-4-197] [REFERRED TO]
SHYAM LAL VS. SAVITRI DEVI AND OTHERS [LAWS(HPH)-2017-12-38] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MOOL CHAND SHARMA [LAWS(DLH)-2013-2-185] [REFERRED TO]
DEEPALI DESIGNS & EXHIBITS PRIVATE LTD VS. PICO DEEPALI OVERLAYS CONSORTIUM [LAWS(DLH)-2012-9-119] [REFERRED TO]
NIRMAL SETHI VS. DEEP CHAND ANAND [LAWS(DLH)-2012-9-177] [REFERRED TO]
MAN MOHAN SINGH VS. VEENA SEHDEV [LAWS(DLH)-2009-2-28] [REFERRED TO]
NATIONAL SMALL INDUSTRIES VS. GAAJRA INTERNATIONAL [LAWS(DLH)-2009-1-20] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. HILL TOP CONSULTANTS PVT LTD [LAWS(BOM)-2013-5-53] [REFERRED TO]
AUDUTH TIMBLO VS. SITA SHRIPAD NARVEKAR [LAWS(BOM)-2011-4-191] [REFERRED TO]
BAIJAT MALLICK VS. ENTAJ MALLICK [LAWS(CAL)-2024-5-46] [REFERRED TO]
SMT. SUDHA RANI VS. ADITYA TANDON(MINOR) AND 2 OTHERS [LAWS(ALL)-2017-1-225] [REFERRED TO]
MOHAR SINGH YADAV VS. MAHENDRA SINGH JAIN [LAWS(ALL)-2016-5-118] [REFERRED TO]
RAJENDRA SHANKER TRIPATHI VS. AJAY KUMAR GUPTA [LAWS(ALL)-2011-3-452] [REFERRED TO]
MAHAJAN SAHKARI AWAS SAMITI LTD. VS. RESHAM SINGH AND ORS. [LAWS(ALL)-2015-10-83] [REFERRED TO]
SURESH CHAND VS. A.D.J., COURT NO. 1 [LAWS(ALL)-2012-7-344] [REFERRED TO]
MANHARLAL TRIKAMDAS MODY VS. MANHARLAL TRIKAMDAS MODY [LAWS(BOM)-2020-5-44] [REFERRED TO]
P.MUKUNDA RAO VS. ELURU TOWN AUTO MOBILE MECHANICAL ASSOCIATION [LAWS(APH)-2022-6-39] [REFERRED TO]
ABDUL RAZZAQUE VS. SIKHA CHAKRABORTY [LAWS(CAL)-2010-9-40] [REFERRED TO]
ALKA KHEMAKA VS. KISHAN LAKKAR [LAWS(CAL)-2007-3-48] [REFERRED TO]
MUSTT. MANJULA VS. RAMESH KUMAR VIRMANI [LAWS(GAU)-2017-10-36] [REFERRED TO]
GOPALBHAI KARSANBHAI PATEL VS. VINODCHANDRA DHARAMSI [LAWS(GJH)-2014-1-213] [REFERRED TO]
K. K. SHAH VS. STATE BANK OF INDIA [LAWS(GJH)-2013-1-27] [REFERRED TO]
MANSUKHLAL BACHUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2009-8-442] [REFERRED TO]
CHARANJIT KHANNA VS. KHANNA PAPER MILLS LTD [LAWS(DLH)-2011-4-159] [REFERRED TO]
SUKRUTI DUGAL VS. JAHNAVI DUGAL [LAWS(DLH)-2019-9-172] [REFERRED TO]
CHETAN DAYAL VS. ARUNA MALHOTRA [LAWS(DLH)-2020-7-1] [REFERRED TO]
FMC CORPORATION VS. NATCO PHARMA LIMITED [LAWS(DLH)-2020-7-35] [REFERRED TO]
MAHENDER SINGH CHANDEL VS. GENERAL MANAGER AND ANOTHER [LAWS(HPH)-2013-6-127] [REFERRED TO]
RAJA RAM VS. JAGDISH SINGH [LAWS(HPH)-2013-6-160] [REFERRED TO]
DHARAMPAL SON OF CHANAN RAM VS. VIJAY SINGH SON OF GIAN SINGH [LAWS(HPH)-2012-11-130] [REFERRED]
DILAWAR VS. DES RAJ AND ORS. [LAWS(HPH)-2015-3-50] [REFERRED TO]
SHIV SHAMBHU AND ORS. VS. AMRIT RAM AND ORS. [LAWS(HPH)-2015-7-61] [REFERRED TO]
LIAQUAT ALI KHAN VS. PIYARE LAL SUD [LAWS(HPH)-2018-11-57] [REFERRED TO]
HIND KUMAR KOHALI VS. VIMAL CHAND AND OTHERS [LAWS(MPH)-2018-7-412] [REFERRED TO]
JAGRAM SHAKYA VS. GOKUL PRASAD [LAWS(MPH)-2007-10-40] [REFERRED TO]
Shobha Surendar W/o. Y.V. Surendar and Sri. Y.S. Surendar S/o. Y.V. Srimvas Murthy VS. Sri. C.R. Nagaraja Setty S/o. Late T. Ramakrishna and others [LAWS(KAR)-2011-7-120] [REFERRED TO]
RAMESH CHAND DHAKAD VS. SAVITRI DEVI CHAUHAN [LAWS(MPH)-2013-10-319] [REFERRED]
SUBHASH KHANNA VS. GAURI DEVI RATHOD [LAWS(JHAR)-2011-1-66] [REFERRED TO]
T. PAPATHI VS. S. RAVIRAMACHANDRAN AND OTHER [LAWS(MAD)-2018-2-1016] [REFERRED TO]
G GURUNATHAN VS. J MUTHULAKSHMI [LAWS(MAD)-2011-4-305] [REFERRED TO]
VEDPRAKSH POWER PRIVATE LIMITED VS. POWER COMPANY OF KARNATAKA LIMITED [LAWS(KAR)-2016-12-13] [REFERRED TO]
JAYRAM S/O KACHARMAL MALI VS. RAJJAQ [LAWS(MPH)-2019-3-171] [REFERRED TO]
KRISHNAMOORTHY VS. K. SUNDARESAN [LAWS(MAD)-2023-6-65] [REFERRED TO]
B K AGGARWAL AND ANOTHER VS. AVINASH GROVER AND OTHERS [LAWS(P&H)-2014-12-359] [REFERRED]
ALEP PARKASH SINGH AND ORS. VS. ATAMJIT SINGH AND ORS. [LAWS(P&H)-2016-1-29] [REFERRED TO]
MAHAVEER SWAMI GRAH NIRMAN SAHAKARI SAMITI LIMITED VS. CHHOTI DEVI [LAWS(RAJ)-2020-7-233] [REFERRED TO]
PRANNATH BAMBANI VS. KESHAV DAS GOYAL [LAWS(RAJ)-2021-9-216] [REFERRED TO]
ASHWANI KUMAR AGGARWAL VS. SHANTI LAL [LAWS(P&H)-2008-1-237] [REFERRED TO]
ASHOK KUMAR VS. MOHINDER PAL SINGH [LAWS(P&H)-2007-7-25] [REFERRED TO]
BHAWANJIT SINGH VS. JASWINDERJIT SINGH BHULLER [LAWS(P&H)-2007-9-12] [REFERRED TO]
KASHI RAM VS. MALLU RAM [LAWS(RAJ)-2006-5-190] [REFERRED TO]
MADAN LAL VS. NARENDRA KUMAR [LAWS(RAJ)-2009-10-145] [REFERRED TO]
KEDAR NATH METHI VS. MITHAN LAL [LAWS(RAJ)-2008-8-17] [REFERRED TO]
GURINDESH SANDHU VS. KIRRON KHER [LAWS(P&H)-2022-5-229] [REFERRED TO]
BAKHSHISH SINGH VS. AMAR SINGH [LAWS(P&H)-2019-4-168] [REFERRED TO]
NATTHU SINGH JADAUN VS. NARENDRA SINGH NARWARIYA [LAWS(MPH)-2014-8-70] [REFERRED TO]
HIMMAT SINGH VS. DALEL SINGH & OTHERS [LAWS(P&H)-2013-8-942] [REFERRED TO]
VINOD KUMAR AND ORS. VS. CHIMAN LAL AND ORS. [LAWS(P&H)-2014-8-254] [REFERRED TO]
ONKAR LAL VS. RENT APPELLATE TRIBUNAL, JODHPUR AND ORS. [LAWS(RAJ)-2015-3-77] [REFERRED TO]
SAGOLSEM THAMBALJAO SINGH VS. SAGOLSEM KOMOL SINGH [LAWS(MANIP)-2019-7-43] [REFERRED TO]
S MURALIKRISHNA VS. LAKSHMI [LAWS(KAR)-2023-1-1164] [REFERRED TO]
VIJAYA SHAKTI GUPTA VS. RAKESH KHANNA [LAWS(HPH)-2016-10-119] [REFERRED TO]
D.LALITHA VS. RANGASAN [LAWS(MAD)-2013-7-12] [REFERRED TO]
BIJAY KUMAR JAIN VS. BANWARILAL AGARWALA [LAWS(JHAR)-2015-9-29] [REFERRED TO]
JINDAL STEEL AND POWER LTD VS. UNION OF INDIA [LAWS(DLH)-2011-12-249] [REFERRED TO]
BANDISH SAURABH SOPARKAR VS. UNION OF INDIA & 2 OTHER(S) [LAWS(GJH)-2019-12-299] [REFERRED TO]
SUSHIL RISHI VS. VINOD RISHI AND ORS. [LAWS(J&K)-2015-2-20] [REFERRED TO]
B. PADMAKUMARI, VS. GANGADHARAN NAIR AND K. RAVEENDRAN NAIR [LAWS(KER)-2008-3-92] [REFERRED TO]
DEVARAJAN VS. C.P. MYTHILI [LAWS(MAD)-2020-8-339] [REFERRED TO]
T.R. MEERA W/O M. KUMAR AND ANOTHER VS. MARE GOWDA AND OTHERS [LAWS(KAR)-2017-2-113] [REFERRED TO]
MISSIRIYA VS. SAYEEDA BEEVI [LAWS(MAD)-2021-4-163] [REFERRED TO]
SANDEEP M.T. VS. P.V. PATHROSE [LAWS(KER)-2014-12-55] [REFERRED TO]
HARPAL SINGH DHILLON VS. DISTRICT JUDGE [LAWS(ALL)-2019-11-433] [REFERRED TO]
BHAGWAN SWAROOP TRIPATHI VS. GAUSHALA COMMITTEE SHIKOHABAD [LAWS(ALL)-2011-8-164] [REFERRED TO]
TEJPAL SINGH VS. HARPAL SINGH [LAWS(ALL)-2017-7-106] [REFERRED TO]
SHAKEEL AHMAD VS. CIVIL JUDGE MALIHABAD (SENIOR DIVISION), LUCKNOW [LAWS(ALL)-2014-8-43] [REFERRED TO]
STANISLAUS J. T. DSOUZA VS. FEDERICK CYRIL BRAGANZA [LAWS(BOM)-2022-11-181] [REFERRED TO]
LAXMI MUKUND BHOIR VS. DINESH SHAMJI SHAH [LAWS(BOM)-2023-8-184] [REFERRED TO]
KAVIS FASHIONS PRIVATE LIMITED VS. DIMPLE ENTERPRISES [LAWS(BOM)-2023-6-1097] [REFERRED TO]
KINKAR BHUSAN ROY VS. GOPAL CHANDRA MONDAL [LAWS(CAL)-2009-2-63] [REFERRED TO]
SCHENCR PROCESS INDIA LTD VS. VIDEOCON INDUSTRIES LTD [LAWS(GJH)-2012-3-57] [REFERRED TO]
SHILPABEN ALIAS GEETABEN VS. RUCHIR JAYANTIBHAI DESAI [LAWS(GJH)-2007-7-57] [REFERRED TO]
GHANSHYAM SHARMA VS. JADU NANDAN SHARMA [LAWS(GAU)-2007-5-38] [REFERRED TO]
ABEDA IQBAL PATEL VS. CORMORANT INVESTMENT PVT LTD [LAWS(BOM)-2008-12-83] [REFERRED TO]
SHOBHA MUKUNDRAO KULKARNI VS. RAMBHAU TRIMBAK KHEDKAR [LAWS(BOM)-2008-2-288] [REFERRED]
VIPUL PRABHATKUMAR MAHESHWARI AND ORS. VS. BI-CHEM (INDIA) (P.) LTD. AND ORS. [LAWS(CE)-2014-8-123] [REFERRED TO]
CHANDESHWAR SINGH VS. SHREE SHREE ISWAR SATYANARAYAN JEE [LAWS(CAL)-2023-8-166] [REFERRED TO]
SUNSHINE INDIA PVT LTD VS. BHAI MANJIT SINGH [LAWS(DLH)-2013-9-20] [REFERRED TO]
KUMARI SOVA DAS VS. SMT. GOURI PATRA & ORS. [LAWS(CAL)-2015-9-91] [REFERRED TO]
SAROJ PRIYADARSHANI VS. RANBIR SINGH [LAWS(DLH)-2006-8-249] [REFERRED TO]
SH. PREETINDER SINGH THAPAR VS. SH. HARDEEP SINGH THAPAR AND ORS. [LAWS(DLH)-2009-9-353] [REFERRED TO]
ABDUL SAMAD VS. SHUKDEO MAHATO [LAWS(PAT)-2024-3-86] [REFERRED TO]
HARI SHANKAR YADAV VS. DAKHIYA DEVI [LAWS(PAT)-2023-3-19] [REFERRED TO]
M/S. RAJA PUSHPA PROPERTIES PVT LTD & ANR VS. B. VENKATAMMA [LAWS(TLNG)-2020-3-22] [REFERRED TO]
RAJ KUMARI DEVI VS. SANJAY KUMAR SINGH [LAWS(PAT)-2016-2-99] [REFERRED TO]
Jayanta Kumar Sahu VS. Laxmidhar Sahu [LAWS(ORI)-2013-1-26] [REFERRED TO]
RABIYA KHATOON WIFE OF HABIBUR RAHMAN RESIDENT OF VILLAGE/P.S./P.O. VS. ANJUM KHATOON WIFE OF MD. SAHEBUDDIN RESIDENT OF VILLAGE/P.S./P.O. [LAWS(PAT)-2016-4-173] [REFERRED TO]
CHANDRIKA SINGH VS. RAM PUKAR SINGH [LAWS(PAT)-2016-4-208] [REFERRED TO]
JAWAHAR LAL VS. DEWAN CHAND [LAWS(P&H)-2008-4-104] [REFERRED TO]
SAMRATHMAL VS. MOHAMMED IQBAL [LAWS(RAJ)-2012-3-238] [REFERRED]
ABHISHEK MUNDRA VS. NAVRATAN MAL JANUARY AND ORS. [LAWS(RAJ)-2013-10-139] [REFERRED TO]
NATWAR LAL VS. PRAHLAD SINGH [LAWS(RAJ)-2014-11-24] [REFERRED TO]
RAVINDRA SORAL VS. ADDITIONAL CIVIL JUDGE (SR. DIV.) [LAWS(RAJ)-2013-8-111] [REFERRED TO]
TEJINDER SINGH VS. SURJIT RAI AND ANOTHER [LAWS(P&H)-2011-3-330] [REFERRED TO]
MADAN LAL ARORA VS. DHARAMPAL [LAWS(NCD)-2012-8-25] [REFERRED TO]
GURDEV SINGH VS. TARSEM SINGH [LAWS(P&H)-2017-3-19] [REFERRED TO]
VIKASH JAIN VS. UNION OF INDIA [LAWS(RAJ)-2022-5-382] [REFERRED TO]
OM PRAKASH AND OTHERS VS. ADDITIONAL DISTRICT JUDGE NO. 5 JODHPUR METRO, JODHPUR AND OTHERS [LAWS(RAJ)-2018-5-89] [REFERRED TO]
PUNJAB AND SIND BANK VS. PRATUSH JAIN [LAWS(ALL)-2014-9-280] [REFERRED TO]
MOHINI DEVI BAJORIA & ORS VS. BAL BINODE BAJORIA & ANR [LAWS(CAL)-2015-12-158] [REFERRED]
RAMESH S/O JETHANAND NAWANI VS. ASHOK S/O JETHANAND NAWANI [LAWS(BOM)-2021-8-234] [REFERRED TO]
RAYMOND LIMITED VS. NEW SARNATH CO-OP. HSG. SOCIETY LIMITED [LAWS(BOM)-2022-5-150] [REFERRED TO]
SUVARN RAJARAM BANDEKAR VS. ARMANDO CARDOZO [LAWS(BOM)-2023-10-13] [REFERRED TO]
KASULA SURENDER REDDY AND ORS. VS. M. RAVINDER REDDY AND ORS. [LAWS(APH)-2015-10-2] [REFERRED TO]
SUKDEV SAHA VS. TUSHER KANTI SENGUPTA [LAWS(CAL)-2021-6-30] [REFERRED TO]
PRASHANT NARULA VS. MCD [LAWS(DLH)-2012-8-169] [REFERRED TO]
SANJAY SUGANCHAND KASLIWAL VS. JUGALKISHOR CHHAGANLAL TAPADIA AND ORS. [LAWS(BOM)-2014-11-164] [REFERRED TO]
SHIVRAJ GUPTA AND ANR. VS. RAJENDRA GUPTA AND ORS. [LAWS(DLH)-2010-3-445] [REFERRED TO]
PARSVNATH DEVELOPERS LTD VS. GHANSHYAM DAS AGARWAL [LAWS(DLH)-2008-11-91] [REFERRED TO]
N S CONSTRUCTION VS. SOM DEV [LAWS(DLH)-2006-7-74] [REFERRED TO]
KARM CHANDRA KUSHWAHA VS. LALA RAM [LAWS(ALL)-2024-1-4] [REFERRED TO]
KAMLESH RANI GUPTA VS. FIRM SEVAK INDUSTRIES SHAHJAHANPUR [LAWS(ALL)-2024-4-21] [REFERRED TO]
MIR MOHIBUL HUSSAIN VS. KAMRUJ ZAMAN [LAWS(GAU)-2011-4-47] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. PRECIOUS FINANCE INVESTMENT PVT LTD [LAWS(BOM)-2006-10-107] [REFERRED TO]
MICROSOFT CORPORATION VS. AZURE KNOWLEDGE CORPORATION PVT. LTD. [LAWS(GJH)-2023-8-998] [REFERRED TO]
ISHPINDER KOCHHAR VS. DELUXE DENTELLES(P) LTD. AND ORS. [LAWS(DLH)-2016-1-217] [REFERRED TO]
RAMA GOEL VS. MOTI GUPTA [LAWS(DLH)-2015-2-188] [REFERRED TO]
CHANDRA PRABHA VS. SATISH C SHARMA [LAWS(DLH)-2014-3-179] [REFERRED TO]
NITESH C. PATEL VS. ONAEX NATURA (P.) LTD. [LAWS(CL)-2012-8-5] [REFERRED TO]
NITESH C. PATEL VS. ONAEX NATURA (P.) LTD. [LAWS(CL)-2012-8-5] [REFERRED TO]
MALIK BASHA VS. SOUKATH ALI KHAN [LAWS(MAD)-2010-3-129] [REFERRED TO]
M NATESAN VS. SELLAMMAL [LAWS(MAD)-2009-9-249] [REFERRED TO]
BHANDARI PRODUCTS A PROPRIETORY CONCERN VS. GIRIRAJ ENTERPRISES [LAWS(GJH)-2007-1-10] [REFERRED TO]
NEETA NARANG VS. BEENA VALICHA [LAWS(MPH)-2010-7-43] [REFERRED TO]
HIND KUMAR KOHALI VS. STATE OF M.P. [LAWS(MPH)-2018-9-31] [REFERRED TO]
MAHESH KUMAR BALUBHAI VS. PRAMODBHAI BALUBHAI PATEL [LAWS(GJH)-2012-4-268] [REFERRED TO]
SUMIT GUPTA VS. PREMA GUPTA [LAWS(DLH)-2022-11-250] [REFERRED TO]
MOHINDER KUMAR MEHRA VS. ROOP RANI MEHRA [LAWS(DLH)-2017-8-141] [REFERRED TO]
SUPERON SCHWEISSTECHNIK INDIA LIMITED VS. D & H INDIA LIMITED . [LAWS(DLH)-2019-7-462] [REFERRED TO]
M.N. JANAKI VS. K.G. VENKATESH [LAWS(KAR)-2012-3-89] [REFERRED TO]
BINODINI SADUAL VS. RANJIT KUMAR MOHANTY & OTHERS [LAWS(ORI)-2017-8-2] [REFERRED TO]
AMAR SINGH VS. SATYA PRAKASH & ANR [LAWS(RAJ)-2015-10-170] [REFERRED]
INDUSTRIAL TRADE LINKS AND ORS. VS. D.S. AHUJLA AND ORS. [LAWS(P&H)-2015-2-107] [REFERRED TO]
MEHAR SINGH VS. SURINDER KUMAR [LAWS(P&H)-2014-10-378] [REFERRED]
GUPTA CLOTH STORE AND ORS. VS. KRISHNA DEVGAN [LAWS(P&H)-2015-9-364] [REFERRED TO]
LAL SINGH VS. MALKIAT SINGH [LAWS(P&H)-2015-1-590] [REFERRED TO]
THAI SAI NALAVIDUTHIDHARMA VS. NARAYANA CHETTIYAR [LAWS(MAD)-2021-8-147] [REFERRED TO]
ANDY MANGSATABAM VS. THANGJAM SHYAMKISHORE SINGH [LAWS(MANIP)-2019-5-15] [REFERRED TO]
KANDHASAMY VS. VIRUTHAMBAI [LAWS(MAD)-2011-8-223] [REFERRED TO]
SAIBINNISHA W/O ABDUL VAHAB VS. ABDUL VAHAB S/O MUHAMMED ISMAYIL [LAWS(KER)-2018-7-505] [REFERRED TO]
C. S. ABDUL HAKEEM VS. BABULAL RANKA [LAWS(MAD)-2019-7-93] [REFERRED TO]
CHAMPA MAHAJAN VS. MANJU MAMIK AND ORS. [LAWS(HPH)-2015-12-54] [REFERRED TO]
SITA DEVI VS. MUNI LAL [LAWS(HPH)-2014-5-128] [REFERRED TO]
OM PAUL VS. KANWAR RANDEEP SINGH [LAWS(HPH)-2014-5-179] [REFERRED TO]
KASHETAR PAL SINGH VS. HARPAL SINGH [LAWS(HPH)-2014-4-45] [REFERRED TO]
AMRIT LAL TAYA VS. VISHWA NATH [LAWS(RAJ)-2007-10-48] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ASHA DEVI GARG [LAWS(RAJ)-2009-5-28] [REFERRED TO]
SURESH KUMAR GARG VS. SHASHI KALA AERAN [LAWS(RAJ)-2013-10-112] [REFERRED TO]
ASHOK KUMAR AND OTHERS VS. CHET RAM AND OTHERS [LAWS(P&H)-2018-7-13] [REFERRED TO]
BALWINDER SINGH VS. PATIALA IMPROVEMENT TRUST AND OTHERS [LAWS(P&H)-2018-8-109] [REFERRED TO]
BARMESHWAR YADAV @ BARMESHWAR NATH YADAV SON OF LATE NATHUNI YADAV RESIDENT OF VILLAGE SOVAN, P.O. SOVAN, P.S. KRISHNA BRAHMA, DISTRICT VS. BHRIGUNATH PRASAD [LAWS(PAT)-2016-5-157] [REFERRED TO]
PARMA PRASAD VS. ALOK RAI SON OF LTE RAM CH [LAWS(PAT)-2017-5-102] [REFERRED TO]
LEDAR SAH VS. NATHUNI SAH [LAWS(PAT)-2007-9-154] [REFERRED]
MOKHTAR AHMAD VS. AURANGJEB KHAN [LAWS(PAT)-2011-11-77] [REFERRED TO]
GANGADHAR NARLA VS. NALIN GALA [LAWS(MPH)-2023-10-54] [REFERRED TO]
DINESH KUMAR AGRAWAL VS. SHYAM SINGH SHEKHAWAT [LAWS(RAJ)-2018-2-270] [REFERRED TO]
SURENDRA KUMAR VS. PHULWANTI DEVI [LAWS(RAJ)-2020-3-29] [REFERRED TO]
RAMO AND ORS. VS. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION) AND ORS. [LAWS(RAJ)-2014-1-282] [REFERRED TO]
CHHAJU SINGH SULEKH RAM VS. BALJINDER SINGH [LAWS(P&H)-2017-3-111] [REFERRED TO]
AVTAR KAUR VS. VIDYA SAGAR AND OTHERS [LAWS(P&H)-2017-3-202] [REFERRED TO]
ZORA SINGH AND OTHERS VS. DHARAM SINGH @ LEELA [LAWS(P&H)-2018-7-33] [REFERRED TO]
NARINDER SINGH AND ANR. VS. MANJIT KAUR AND ANR. [LAWS(P&H)-2009-8-240] [REFERRED TO]
H B STOCK HOLDING LTD VS. DCM SHRIRAM INDUSTRIES LTD AND ORS [LAWS(NCLT)-2016-11-25] [REFERRED TO]
SUDHA COMMERCIAL COMPANY LIMITED VS. MILK FOOD LIMITED AND ORS [LAWS(NCLT)-2017-6-261] [REFERRED TO]
BHARAT BHUSHAN VS. JATINDER KAUR [LAWS(P&H)-2019-4-170] [REFERRED TO]
BALBIR SINGH VS. KEWAL KRISHAN [LAWS(P&H)-2006-8-248] [REFERRED TO]
MOHINDER KUMAR MEHRA VS. ROOP RANI MEHRA AND OTHER. [LAWS(SC)-2017-12-52] [REFERRED TO]
KANNAYIRAM VS. THALAIVAR, THOPPAMPATTI OORATCHI MANDRAM [LAWS(MAD)-2016-4-268] [REFERRED TO]
K. KRISHNAN VS. A. VALARMATHI [LAWS(MAD)-2016-4-283] [REFERRED TO]
BINAY KUMAR SRIVASTAVA VS. RAM PRAVESH PERSAD [LAWS(PAT)-2022-8-115] [REFERRED TO]
HARIHAR NATH RAI VS. MOST. DEVMUNI KUER [LAWS(PAT)-2023-6-27] [REFERRED TO]
NAME ESTATES PVT. LTD. VS. ANIL K. LUNIYA [LAWS(TLNG)-2020-1-117] [REFERRED TO]
ASHOK GUPTA VS. BHOLANATH & ORS [LAWS(MPH)-2018-2-550] [REFERRED TO]
JASWANT KAUR VS. SUBHASH PALIWAL [LAWS(SC)-2009-12-31] [DISCUSSED]
VIDYABAI VS. PADMALATHA [LAWS(SC)-2008-12-15] [REFERRED TO]
TUNILATA NAYAK VS. BIJAYALAXMI BISWAL [LAWS(ORI)-2012-6-30] [REFERRED TO]
OLGA RODRIGUES & OTHERS VS. CHRISTOPHER PINTO & OTHERS [LAWS(BOM)-2017-4-144] [REFERRED TO]
AUDUTH TIMBLO VS. KEDAR RAMAKANT KAKODKAR [LAWS(BOM)-2017-4-236] [REFERRED TO]
FARIDDUIN VS. TAHIRA & 6 ORS [LAWS(ALL)-2014-9-523] [REFERRED TO]
JAYASRI GUHA VS. SUKLA GHOSH [LAWS(CAL)-2012-3-74] [REFERRED TO]
CLS LIMITED & ANR VS. ASHOK JATIA & ORS [LAWS(CAL)-2012-3-150] [REFERRED TO]
SRI PARBATI CHORONE ROQUITTE VS. SRI ANIL CHORONE ROQUITTEE [LAWS(CAL)-2011-8-116] [REFERRED TO]
DASS ESTATE PVT LTD VS. KARAR AND COMPANY [LAWS(CAL)-2010-7-108] [REFERRED TO]
RAM KUMAR VS. MOTOR ACCIDENT CLAIMS TRIBUNAL [LAWS(ALL)-2013-7-233] [REFERRED TO]
SUNIL KUMAR KATARIA VS. SURAKSHA DEVI [LAWS(ALL)-2013-10-26] [REFERRED TO]
PURCHASING MANAGEMENT VS. RAJAT PANDHI [LAWS(DLH)-2009-1-25] [REFERRED TO]
MANU KHANNA VS. V P SHARMA [LAWS(DLH)-2007-8-67] [REFERRED TO]
LINK ENGINEERS P LIMITED VS. ASEA BROWN BOVERI LIMITED [LAWS(DLH)-2007-4-75] [REFERRED TO]
HINDUSTAN UNILEVER LIMITED VS. NARESH ARORA [LAWS(DLH)-2013-2-19] [REFERRED TO]
VATIKA RESORTS PVT LTD VS. VATIKA GRAND [LAWS(DLH)-2009-3-85] [REFERRED TO]
JHANG BIRADARI HOUSING RESIDENTS SOCIETY VS. BHARAT BHUSHAN SACHDEVA AND ORS. [LAWS(DLH)-2015-2-162] [REFERRED TO]
SURINDER MOHAN VS. RAJ KUMAR MEHRA & ANR [LAWS(HPH)-2018-3-166] [REFERRED TO]
VISHNU PANDURANG PAWAR VS. DROPADABAI SUBHASH PAWAR [LAWS(BOM)-2009-8-188] [REFERRED TO]
VIKAS KAMALAKAR WALAWALKAR VS. THE DEPUTY SALT COMMISSIONER [LAWS(BOM)-2017-11-66] [REFERRED TO]
ARUN GOGOI VS. LABANYA DAS [LAWS(GAU)-2017-9-23] [REFERRED TO]
BHASKAR BISWAS VS. STATE OF ASSAM [LAWS(GAU)-2018-2-109] [REFERRED TO]
SMT. SARALA DEVI DERASARIA VS. MANIK LAL SHARMA AND ORS. [LAWS(CAL)-2017-11-157] [REFERRED TO]
TEJASVITA CHANDEL VS. HIMACHAL PRADESH FINANCIAL CORPORATION AND OTHERS [LAWS(HPH)-2013-7-101] [REFERRED]
GANGUBAI VS. BALAPPA [LAWS(KAR)-2023-8-1090] [REFERRED TO]
SURYAKANT M. BICHKUNDE VS. KARNATAKA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. [LAWS(KAR)-2017-5-27] [REFERRED TO]
ILAYAPERUMAL VS. MADRAS CEMENTS [LAWS(MAD)-2013-11-51] [REFERRED TO]
HORLICKS LTD & ANR VS. HEINZ INDIA PVT LTD [LAWS(DLH)-2019-3-43] [REFERRED TO]
STEELCASE INC VS. K. J. BHUTA [LAWS(DLH)-2019-11-128] [REFERRED TO]
PHONOGRAPHIC PERFORMANCE LTD. VS. HT MEDIA LTD. [LAWS(DLH)-2017-2-277] [REFERRED TO]
SURESH MALHOTRA VS. R K MALHOTRA & ORS [LAWS(DLH)-2018-11-16] [REFERRED TO]
NIRMALA KISPOTTA VS. NANKI TIGGA [LAWS(JHAR)-2013-1-129] [REFERRED TO]
K. K. SHAH VS. STATE BANK OF INDIA [LAWS(GJH)-2013-1-258] [REFERRED TO]
IN RE: VIGHNAHARTA BUILDERS & PROJECTS (P.) LTD. VS. STATE [LAWS(CL)-2012-7-6] [REFERRED TO]
GOVINDARAJAN VS. P.M. JINNA BAI AND OTHERS [LAWS(MAD)-2018-2-1130] [REFERRED TO]
RAMACHANDRAN VS. SAMPATH [LAWS(MAD)-2021-1-65] [REFERRED TO]
GOPINATHAN PILLAI VS. SUMATHYKUTTY AMMA AND ORS. [LAWS(KER)-2014-10-368] [REFERRED TO]
SAJID P.A., AGED 48 YEARS, S/O. ABOOBACKER, PADIYATH HOUSE, VAZHAKKALA, P.V.K MINA ROAD, THRIKKAKKARA VILLAGE, THRIKKAKARA POST, ERNAKULAM DISTRICT VS. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, WAYANAD DISTRICT, CIVIL STATION, KALPETTA [LAWS(KER)-2017-1-94] [REFERRED TO]
JAYAMANI VS. DISTRICT COLLECTOR [LAWS(MAD)-2007-1-390] [REFERRED TO]
PUENA CHANDRA SAMANTARAY VS. SARADA PRASAD SATYANARAYAN SAMANTARAY [LAWS(ORI)-2006-10-57] [REFERRED TO]
GRAM PANCHAYAT OF VILLAGE DAULATABAD VS. RAM KANWAR AND ORS. [LAWS(P&H)-2014-11-138] [REFERRED TO]
MAMTA RANI AND ANOTHER VS. DAYA WANTI [LAWS(P&H)-2014-12-252] [REFERRED]
KULJINDER SINGH VS. BALWINDER SINGH [LAWS(P&H)-2014-12-261] [REFERRED]
SMT. KALA DEVI VS. PRAVEEN SURANA [LAWS(RAJ)-2017-2-157] [REFERRED TO]
C RAJAMANI VS. C RATHNA BAI [LAWS(MAD)-2008-12-176] [REFERRED TO]
MANKUNWARBAI VS. VINOD KUMAR [LAWS(MPH)-2010-7-11] [REFERRED TO]
RICHA KHARE VS. ANKIT GUTA [LAWS(ALL)-2015-4-41] [REFERRED TO]
SANJAY RASTOGI VS. A.D.J.,ROOM NO. 10,KANPUR NAGAR [LAWS(ALL)-2011-9-383] [REFERRED TO]
IN RE SRI RAMJATAN RABIDAS VS. STATE [LAWS(CAL)-2014-5-74] [REFERRED TO]
BIRESHWAR DAS AND ANR. VS. ARUN KABRA AND ORS. [LAWS(CAL)-2015-10-143] [REFERRED TO]
SARLA AGGARWAL VS. ASHWANI KUMAR AGGARWAL [LAWS(DLH)-2012-10-156] [REFERRED TO]
RAJESH SHARMA VS. KRISHAN PAL [LAWS(DLH)-2011-9-265] [REFERRED TO]
MANNI LAL GUPTA VS. WAQF HAJI INAYAT HUSSAIN [LAWS(ALL)-2007-1-160] [REFERRED TO]
MANOJ KUMARI VS. GOKARAN NATH MISRA [LAWS(ALL)-2009-4-47] [REFERRED TO]
BANWARI LAL ASSOCIATION PVT LTD VS. BASANTI DEVI FAMILY TRUST [LAWS(ALL)-2009-4-200] [REFERRED TO]
SANAPALA RAMANUJULU @ RAMANUJA CHARUYLU VS. SANAPALA SRIDHRUDU [LAWS(APH)-2013-12-112] [REFERRED TO]
THAKURANI SHREE SHREE DURGA MATA JEW VS. KANGALI CHARAN RAUL [LAWS(CAL)-2023-8-213] [REFERRED TO]
OPI DIHINGIA @ BHASKAR VS. RATUL CH. SAIKIA [LAWS(GAU)-2017-7-53] [REFERRED TO]
SURAJ KUMAR MISHRA VS. MEGHA SADANAND JHA [LAWS(CHH)-2024-9-3] [REFERRED TO]
VIPUL PRABHATKUMAR MAHESHWARI AND ORS. VS. BI-CHEM (INDIA) (P.) LTD. AND ORS. [LAWS(CL)-2014-8-3] [REFERRED TO]
TWILIGHT PROPERTIES PVT. LTD. VS. SUPRATIK BHATTACHARJEE [LAWS(CAL)-2019-11-21] [REFERRED TO]
KIRIT FILMS PVT. LTD. AND ORS. VS. EAGLE THEATERS AND ORS. [LAWS(DLH)-2015-3-119] [REFERRED TO]
NATHU SWEETS VS. SARVESH CHAND GUPTA [LAWS(DLH)-2012-12-203] [REFERRED TO]
GIRISH S/O BAPUSAHEB BHOR VS. AMBADAS S/O CHANDRABHAN PERNE [LAWS(BOM)-2014-12-47] [REFERRED TO]
PRAMOD KHANNA VS. SUBODH KHANNA [LAWS(DLH)-2010-11-60] [REFERRED TO]
CAPT JAI SINGH JAKHAR VS. DIRECTOR ESTATE NDMC [LAWS(DLH)-2006-8-251] [REFERRED TO]
VIPUL GUPTA VS. TRIDENT PROJECTS LTD [LAWS(DLH)-2009-1-53] [REFERRED TO]
COCA COLA COMPANY VS. BISLERI INTERNATIONAL PVT LTD [LAWS(DLH)-2009-10-172] [REFERRED TO]
NAND RAM VS. MANMOHAN LAL AND OTHERS [LAWS(P&H)-2014-8-548] [REFERRED]
Sarat Chandra Panda VS. Narsingh @ Nrushing Charan Paramguru [LAWS(ORI)-2010-3-85] [REFERRED TO]
SMT. CHAMPAKAVATHI AND OTHER VS. SMT. N. YESHODHAMMA ALLEGED AND OTHERS [LAWS(KAR)-2018-4-488] [REFERRED TO]
SMT. PUTTAMARAMMA VS. GIRIYAPPA AND OTHERS [LAWS(KAR)-2015-9-397] [REFERRED TO]
GOPINATHAN PILLAI VS. SUMATHYKUTTY AMMA AND ORS. [LAWS(KER)-2015-10-138] [REFERRED TO]
N.GANGAMMAL VS. RAJESHWARI [LAWS(MAD)-2017-3-53] [REFERRED TO]
SUBHASH SHARMA VS. RAJENDRA @ PAPPU DUBEY [LAWS(MPH)-2013-8-34] [REFERRED TO]
VIVEK KUMAR MISHRA VS. HARI SHANKAR MISHRA [LAWS(MPH)-2013-12-279] [REFERRED TO]
UNION OF INDIA VS. RAJKUMAR AGARWAL [LAWS(BOM)-2006-9-185] [REFERRED TO]
HANUMANDAS VALLABHDAS AND SON VS. PITAMBAR BHATU CHAUDHARY [LAWS(BOM)-2007-3-46] [REFERRED TO]
BHAVNABEN PRAKASHBHAI PATEL VS. LEGAL HEIRS OF DECEASED JAYSHUKHBEN [LAWS(GJH)-2021-10-1521] [REFERRED TO]
NIRMALA SHANTHI VS. MARY MARGARET [LAWS(KAR)-2018-7-513] [REFERRED TO]
NIRMALA KISPOTTA VS. NANKI TIGGA [LAWS(JHAR)-2013-1-224] [REFERRED TO]
SAROJ KUMAR DAS VS. TATA IRON & STEEL COMPANY [LAWS(JHAR)-2012-7-86] [REFERRED TO]
NIRMALA DEVI VS. LEELA DEVI AND ORS [LAWS(HPH)-2013-10-90] [REFERRED]
ANILA DASGUPTA (DECEASED) THR LRS VS. MAYA BHATTACHARJEE (DECEASED) THROUGH LRS [LAWS(DLH)-2018-5-542] [REFERRED TO]
MOHD LATIF (SINCE DECEASED) THROUGH LRS VS. GAFFURI AND OTHERS [LAWS(HPH)-2018-4-75] [REFERRED TO]
AVINASH KUMAR RAI VS. SUSHREE CHHAYA RAI [LAWS(MPH)-2017-4-80] [REFERRED TO]
KEDIA OVERSEAS LTD VS. SATELLITE TOWN DEVELOPMENT PVT LTD [LAWS(MAD)-2010-3-12] [REFERRED TO]
BIJAY KUMAR JAIN VS. DROPADI DEVI SINGHANIA [LAWS(JHAR)-2015-9-101] [REFERRED TO]
ALOK KUMAR LODHA VS. ASIAN HOTELS (NORTH) LTD. [LAWS(DLH)-2021-9-14] [REFERRED TO]
ASHOK KUMAR VS. SUSHILABAI & OTHERS [LAWS(MPH)-2018-3-391] [REFERRED TO]
SHYAM MALI VS. PAPITA BAI [LAWS(MPH)-2019-1-240] [REFERRED TO]
SMT. VASANTHI VS. SYED IBRAHIM [LAWS(TLNG)-2021-10-7] [REFERRED TO]
REETA KUMARI VS. ANISH RANJAN [LAWS(PAT)-2007-4-2] [REFERRED TO]
STATE OF MADHYA PRADESH VS. UNION OF INDIA [LAWS(SC)-2011-8-94] [REFERRED TO]
BIMLLA BHAGAT VS. SURESH BHAGAT [LAWS(P&H)-2006-7-552] [REFERRED TO]
SUDARSHAN CHHABRA VS. PARAMJIT SINGH GILL [LAWS(P&H)-2007-9-29] [REFERRED TO]
GAUTAM SARUP VS. ANAND SARUP [LAWS(P&H)-2006-7-450] [REFERRED TO]
BAHADUR SINGH VS. AVTAR SINGH [LAWS(P&H)-2007-2-84] [REFERRED TO]
DIBYA PRASAD PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2010-8-1] [REFERRED TO]
RAM KRISHNA PRADHAN VS. BHAGAWAT PRASAD [LAWS(SIK)-2010-8-2] [REFERRED TO]
ASIAN HOTELS (NORTH) LTD VS. ALOK KUMAR LODHA [LAWS(SC)-2022-7-53] [REFERRED TO]
JAGJIT SINGH VS. JASMER SINGH [LAWS(P&H)-2023-5-150] [REFERRED TO]
DURGA PUBLICITY SERVICE AND ORS. VS. MUNICIPAL CORPORATION [LAWS(P&H)-2015-4-170] [REFERRED TO]
SATYA VS. BABITA SHARMA [LAWS(P&H)-2015-9-893] [REFERRED]
CHANDRA PRAKASH AGARWAL VS. RIDHKARAN PARASRAMPURIA [LAWS(RAJ)-2016-5-38] [REFERRED TO]
RAJINDER SINGH VS. HARI KRISHAN KAKKAR [LAWS(P&H)-2015-5-821] [REFERRED TO]
WEKANTI LEONG AND ORS. VS. JATINDER KAUR [LAWS(P&H)-2014-10-25] [REFERRED TO]
ASHA DEVI SOBHNATH SHARMA VS. KAMESHWAR SHEODEO SINGH AND OTHERS [LAWS(PAT)-2017-12-116] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. ASHA DEVI GARG [LAWS(RAJ)-2009-5-123] [REFERRED]
LRS OF IMAMUDIN VS. ADDITIONAL CIVIL JUDGE J D NO 1 BHILWARA AND PREM KISHAN [LAWS(RAJ)-2010-2-24] [REFERRED TO]
SODARI MALLAIAH VS. JADI MALLAIAH [LAWS(TLNG)-2021-1-97] [REFERRED TO]
GAUTAM SINGH VS. SHIV NARAIN SAH [LAWS(PAT)-2020-1-104] [REFERRED TO]
HARIHAR NATH RAI VS. DEVMUNI KUER [LAWS(PAT)-2023-6-1] [REFERRED TO]
KRISHNA RAMAN PRASAD SINHA VS. RAMARAMAN PRASAD SINHA [LAWS(PAT)-2023-7-29] [REFERRED TO]
MANU MAHARANI HOTELS LTD VS. THKUR DAN SINGH BIST TRUST [LAWS(UTN)-2010-5-3] [REFERRED TO]
RUBY ESTHER MARY VS. DOMINIC XAVIER ALIAS THOMUNI [LAWS(MAD)-2006-10-225] [REFERRED TO]
CHINNAMMAL VS. MANICKAM ALIAS SELLAPPAN [LAWS(MAD)-2007-1-13] [REFERRED TO]
JARNAIL SINGH AND OTHERS VS. INDER SINGH AND OTHERS [LAWS(P&H)-2017-2-256] [REFERRED TO]
VINOD KUMAR AND OTHERS VS. PRESIDENT, NAGAR PALIKA PARISHAD, NEEMUCH AND OTHERS [LAWS(MPH)-2018-2-515] [REFERRED TO]
SANGRUR DISTRICT CORP MILK PRODUCERS UNION THROUGH GENERAL MANAGER VS. NATIONAL INSURANCE CO. LTD. AND ANOTHER [LAWS(P&H)-2017-9-154] [REFERRED TO]
PARTAP SINGH VS. KANWAR SINGH [LAWS(HPH)-2015-5-33] [REFERRED TO]
K.J. Manjunath S/o Late K.R. Jambukeshwar and K.J. Ravishnakr S/o Late K.P. Jambukeshwar Proprietor Jaya Padma Motors VS. Anitha Ramesh @ K.J. Anitha W/o Ramesh N. D/o Late K.R. Jambukeshwar and others [LAWS(KAR)-2010-11-113] [REFERRED TO]
RAKESH NAMDEV VS. KRISHI UPAJ MANDI [LAWS(MPH)-2013-7-72] [REFERRED TO]
KOOLERI PADINJARE VEETTIL NARAYANAN VS. NALUPURAPPATTIL TAHIRA [LAWS(KER)-2009-7-86] [REFERRED TO]
SAGOLSEM THAMBALJAO SINGH VS. SAGOLSEM KOMOL SINGH @ KOMOL SINGH [LAWS(MANIP)-2019-7-40] [REFERRED TO]
AMBALAL HIRABHAI PATEL VS. SOMABHAI PARSOTTAMBHAI PATEL [LAWS(GJH)-2010-1-76] [REFERRED TO]
BALWANT THAKUR VS. GENERAL MANAGER TELECOM BHARAT SANCHAR NIGAM LIMITED AND ANOTHER [LAWS(HPH)-2013-6-90] [REFERRED TO]
DR. JANG BAHADUR SINGH VS. JASMOHAN SINGH & ORS. [LAWS(DLH)-2016-8-122] [REFERRED TO]
MOHAMMAD ABDULLAH MIR VS. MOHAMMAD AKBAR GANIE [LAWS(J&K)-2020-10-25] [REFERRED TO]
V PADMANABHA DAVEY CHENNAI VS. V M NATESHA CHETTIAR AND CO [LAWS(MAD)-2009-10-511] [REFERRED TO]
MOKKAMAYAN VS. NATESAN PILLAI [LAWS(MAD)-2008-12-405] [REFERRED TO]
D VINAYAGAM VS. TAMIL NADU HOUSING BOARD [LAWS(MAD)-2009-8-228] [REFERRED TO]
FDC INDIA VS. FDC LIMITED [LAWS(DLH)-2023-3-91] [REFERRED TO]
MBL INFRASTRUCTURES LTD. VS. RITES LIMITED [LAWS(DLH)-2022-10-188] [REFERRED TO]
SUMITA SAMANTA VS. NAND KISHORE JAISWAL [LAWS(ALL)-2011-7-187] [REFERRED TO]
WAHEEDA BEGUM VS. MD.YAKUB [LAWS(APH)-2014-1-5] [REFERRED TO]
A. KRISHNA RAO VS. A. NARAHARI RAO [LAWS(APH)-2014-7-125] [REFERRED TO]
INDEPENDENT GAS BASED POWER PRODUCERS ASSOCIATION VS. UNION OF INDIA AND ORS. [LAWS(APH)-2015-1-13] [REFERRED TO]
GADDAM BUCHANA VS. M RAJAGOPALA CHARY [LAWS(APH)-2007-12-83] [REFERRED TO]
SRI NAREN SAHA VS. SMT. SUKHODA BALA SAHA [LAWS(CAL)-2012-10-151] [REFERRED TO]
WEST WATCH COMPANY VS. ADDL. DISTRICT JUDGE [LAWS(ALL)-2013-5-350] [REFERRED TO]
BHU DEO VS. DISTRICT JUDGE ETAH [LAWS(ALL)-2006-9-23] [REFERRED TO]
TRILOCHAN DAS VS. KRISHNA DUTTA [LAWS(CAL)-2008-12-18] [REFERRED TO]
GREEN ACRE HOLDINGS LTD VS. MKJ DEVELOPERS [LAWS(DLH)-2012-1-317] [REFERRED TO]
RANJOT SINGH THAKUR AND ORS. VS. VIRENDER SINGH AND ORS. [LAWS(HPH)-2016-3-49] [REFERRED TO]
SAILENDRA NATH ROY VS. BIMAN CHANDRA ROY [LAWS(CAL)-2024-2-1] [REFERRED TO]
SAILENDRA NATH ROY VS. BIMAN CHANDRA ROY [LAWS(CAL)-2024-2-1] [REFERRED TO]
BIJOY KRISHNA PAL VS. MOHAN CHATTERJEE [LAWS(CAL)-2024-4-105] [REFERRED TO]
ATUL GUPTA VS. TRIDENT PROJECTS LTD [LAWS(DLH)-2009-1-56] [REFERRED TO]