S A BUILDERS LTD Vs. COMMISSIONER OF INCOME TAX
LAWS(SC)-2006-12-54
SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)
Decided on December 14,2006

S.A.BUILDERS LTD. Appellant
VERSUS
COMMISSIONER OF INCOME TAX (APPEALS) CHANDIGARH Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) These two appeals involve common questions of law and fact and hence are being disposed of by a common judgment.
(3.) Since the leading case is that of S.A. Builders [SLP(C) 21707-21710/2004], we shall be taking note of the facts of this case.;


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