DLF UNIVERSAL LTD. Vs. STATE
LAWS(SC)-2006-11-204
SUPREME COURT OF INDIA
Decided on November 24,2006

DLF UNIVERSAL LTD. Appellant
VERSUS
STATE Respondents

JUDGEMENT

S.B. Sinha, J. - (1.) - Leave granted in the SLPs.
(2.) Extent of jurisdiction of the Monopolies and Restrictive Trade Practices Commission (for short the Commission" is the question involved in these appeals, although they arose under different fact situations.
(3.) We would notice the fact involved in both the appeals separately.;


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