Referred Judgements :-

UNION OF INDIA AND OTHERS V. RAMCHANDER AND ANOTHER [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
MADHYAMIK SIKSHA PARISHAD U P VS. ANIL KUMAR MISHRA [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
BUDDHI NATH CHAUDHARY VS. ABAHI KUMAR [REFERRED TO]
M P HOUSING BOARD VS. MANOJ SHRIVASTVA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. MAM CHAND [REFERRED TO]

Cited Judgements :-

HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR, COURT GURGAON [LAWS(P&H)-2007-11-183] [REFERRED]
DISTRICT MANAGER, HARYANA AGRO INDUSTRIES CORPORATION LTD., KAITHAL VS. WORKMAN, BHIRA RAM [LAWS(P&H)-2008-7-82] [REFERRED TO]
EXECUTIVE ENGINEER, T.R.W. WORKSHOP VS. PRESIDING OFFICER, LABOUR COURT [LAWS(P&H)-2008-10-87] [REFERRED TO]
GURPREET KAUR VS. PANJAB UNIVERSITY [LAWS(P&H)-2017-10-11] [REFERRED TO]
BASTI RAM VS. INDUSTRIAL TRIBUNA [LAWS(P&H)-2014-1-565] [REFERRED TO]
STATE OF M P VS. RUPRAM YADAV [LAWS(MPH)-2011-11-33] [REFERRED TO]
BHAVNAGAR MUNICIPAL CORPORATION VS. PARESH RASIKBHAI DODIYA [LAWS(GJH)-2021-7-280] [REFERRED TO]
MOHAMMAD RAFIQUE MOHAMMAD YASIN SHAIKH VS. GUJARAT JAL SAMPATI VIKAS NIGAM LTD. [LAWS(GJH)-2021-1-349] [REFERRED TO]
INDIAN AIRLINES LIMITED VS. GUJARAT MAZDOOR PANCHAYAT [LAWS(GJH)-2009-4-87] [REFERRED TO]
ALSTOM INDIA LIMITED VS. SIDRAM AND ORS. [LAWS(KAR)-2015-11-177] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. PRESIDING OFFICER [LAWS(DLH)-2010-10-142] [REFERRED TO]
MANAGEMENT OF COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION and RURAL TECHNOLOGY VS. KALYAN KUMAR DAS [LAWS(GAU)-2008-5-6] [REFERRED TO]
INDIAN IRON AND STEEL COMPANY LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-2-59] [REFERRED TO]
ISH RANI VS. UNION OF INDIA [LAWS(DLH)-2017-3-154] [REFERRED TO]
BHANDARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. MEMBER, INDUSTRIAL COURT [LAWS(BOM)-2015-9-280] [REFERRED TO]
THE PRINCIPAL CHIEF CONSERVATOR OF FOREST, PANCHKULA AND ANOTHER VS. RAM KARAN AND ANOTHER [LAWS(P&H)-2012-9-738] [REFERRED TO]
UNIVERSITY OF DELHI VS. DELHI UNIVERSITY CONTRACT EMPLOYEES UNION [LAWS(SC)-2021-3-68] [REFERRED TO]
K KUMARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-288] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION LTD VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2009-4-347] [REFERRED TO]
DIVISIONL FOREST OFFICER VS. JAGAT SINGH [LAWS(P&H)-2008-11-9] [REFERRED TO]
AJAY GOSWAMI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2007-9-193] [REFERRED]
ASHOK KUMAR VS. PRESIDING OFFICER [LAWS(P&H)-2007-12-166] [REFERRED]
CORRESPONDENT ST MICHAEL S T T I VS. V N KARPAGA MARY [LAWS(SC)-2008-4-63] [REFERRED TO]
STATE OF UTTRANCHAL VS. PRANTIYA SINCHAI AVAM BANDH YOGANA SHRAMIK MAHAPARISHAD [LAWS(SC)-2007-10-7] [REFERRED TO]
KHAJJAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-5-82] [REFERRED TO]
R. MANJUNATH VS. STATE OF KARNATAKA [LAWS(KAR)-2012-7-423] [REFERRED TO]
CHATTAR SINGH VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2021-2-150] [REFERRED TO]
SHYLA SHIVAPPA BUDIHAL VS. SECRETARY TO GOVERNMENT [LAWS(KAR)-2019-2-443] [REFERRED TO]
MANAGEMENT OF TISCO VS. PRESIDING OFFICER [LAWS(JHAR)-2012-8-64] [REFERRED TO]
CONCERNED WORKMEN, DHANBAD VS. EMPLOYERS IN RELATION TO MANAGEMENT OF TATA STEEL LIMITED, SINGHBHUM [LAWS(JHAR)-2017-11-124] [REFERRED TO]
FACTORY MANAGER SAURASHTRA CHEMICALS VS. SHREE SAURASHTRA CHEMICALS MAZDOOR SANGH [LAWS(GJH)-2022-11-305] [REFERRED TO]
GEB SUBSTITUTED AS GUJARAT STATE ELECTRICITY VS. HARISHKUAMR N BOSAMIYA [LAWS(GJH)-2014-1-36] [REFERRED TO]
MANAGEMENT OF A S E B VS. INDUSTRIAL TRIBUNAL ASSAM [LAWS(GAU)-2007-3-58] [REFERRED TO]
INSTITUTE OF HOME ECONOMICS VS. SH. PREM PAL [LAWS(DLH)-2018-3-2] [REFERRED TO]
KUMAR MAYANK VS. DELHI TECHNOLOGICAL UNIVERSITY & ANR [LAWS(DLH)-2016-11-11] [REFERRED TO]
DIRECTOR, PRIMARY EDUCATION, HARYANA VS. SURESH KUMAR [LAWS(P&H)-2014-5-18] [REFERRED TO]
EXECUTIVE ENGINEER VS. PRESIDING OFFICER LABOUR COURT [LAWS(P&H)-2008-9-12] [REFERRED TO]
PRITI PAL VS. PRESIDING OFFICER AND OTHERS [LAWS(P&H)-2008-1-288] [REFERRED]
OSHIAR PRASAD VS. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.2, DHANBAD [LAWS(JHAR)-2009-9-32] [REFERRED TO]
R FRANCIS VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2007-10-283] [REFERRED TO]
ANUSUIYA MESHARAM VS. PRESIDING OFFICER, LABOUR COURT [LAWS(CHH)-2007-8-29] [REFERRED TO]
RAJESH MOHAN VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-11-18] [REFERRED TO]
TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD VS. PRESIDING OFFICER [LAWS(MAD)-2009-4-291] [REFERRED TO]
RUPIN GANGARAM NAIK VS. STATE OF GOA [LAWS(BOM)-2022-1-202] [REFERRED TO]
ATMARAM VS. DAIRY MANAGER [LAWS(BOM)-2022-9-124] [REFERRED TO]
TUMAKURU CITY CORPORATION VS. TUMKURU POURA KARMIKARA SANGHA (REGD. ) [LAWS(KAR)-2022-12-116] [REFERRED TO]
DASRATHSINH LALUBHA ZALA VS. GUJARAT ELECTRICITY BOARD [LAWS(GJH)-2008-5-39] [REFERRED TO]
HARSHABEN DALPATSINH RAJPUT VS. PRESIDENT, NASHABANDHI MANDAL [LAWS(GJH)-2017-2-248] [REFERRED TO]
KARSANBHAI RAMJIBHAI JALADIYA VS. DISTRICT DEVELOPMENT OFFICER [LAWS(GJH)-2016-4-232] [REFERRED TO]
STATE OF CHHATTISGARH VS. UMENDI [LAWS(CHH)-2011-2-41] [REFERRED TO]
RAM NARESH SINGH VS. U.P. STATE SOCIAL WELFARE [LAWS(ALL)-2017-7-52] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL ASANSOL [LAWS(CAL)-2009-2-93] [REFERRED TO]
SIEL LIMITED VS. STATE OF U.P. [LAWS(ALL)-2007-11-197] [REFERRED TO]
HINDUSTAN LEVER LIMITED VS. INDUSTRIAL TRIBUNAL IV NEW AGRA [LAWS(ALL)-2007-7-46] [REFERRED TO]
UNION OF INDIA VS. RAM PAL [LAWS(P&H)-2013-2-193] [REFERRED TO]
MUNICIPAL COUNCIL VS. PRESIDING OFFICER, LABOUR COURT [LAWS(P&H)-2014-10-11] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS CHOITUDIH COLLIERY OF BHARAT COKING COAL LIMITED VS. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.I [LAWS(JHAR)-2009-4-76] [REFERRED TO]
MAHESH KUMAR VS. PRESIDING OFFICER [LAWS(P&H)-2008-4-175] [REFERRED]
EXECUTIVE ENGINEER H U D A VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT [LAWS(P&H)-2007-7-4] [REFERRED TO]
EXECUTIVE ENGINEER, PWD (B&R) ROHTAK VS. KARAMBIR SINGH AND ANOTHER [LAWS(P&H)-2008-10-171] [REFERRED]
DIVISIONAL FOREST OFFICER AND ANOTHER VS. CHAMAN AND ANOTHER [LAWS(P&H)-2008-11-177] [REFERRED]
AARAM SAINI VS. P O, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT JAIPUR [LAWS(RAJ)-2012-3-83] [REFERRED TO]
MEHAM CO OPERATIVE SUGAR MILL LTD VS. PRESIDING OFFICER [LAWS(P&H)-2008-9-14] [REFERRED TO]
C S AZAD KRISHI EVEM PRODYOGIKI VISHWA VS. UNITED TRADES CONGRESS [LAWS(SC)-2007-12-59] [REFERRED TO]
STATE OF KARNATAKA VS. G V CHANDRASHEKAR [LAWS(SC)-2009-2-95] [REFERRED TO]
VICE CHANCELLOR, KURUKSHETRA AND ORS. VS. RAJ RANI AND ORS. [LAWS(P&H)-2015-10-194] [REFERRED TO]
SHILPA JINDAL VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH CHANDIGARH AND OTHERS [LAWS(P&H)-2016-4-153] [REFERRED TO]
SANJAY KUMAR VS. PRESIDING OFFICER [LAWS(P&H)-2008-5-187] [REFERRED]
GOVERNMENT COLLEGE SECTOR 1 LABOUR COURT AMBALA VS. PRESIDING OFFICER LABOUR COURT [LAWS(P&H)-2008-9-11] [REFERRED TO]
DIRECTOR VS. SURINDER KUMAR [LAWS(P&H)-2008-4-172] [REFERRED]
DIRECTOR VS. RAGHBIR SINGH [LAWS(P&H)-2008-4-157] [REFERRED]
DIVISIONAL FOREST OFFICER VS. MANGAT RAM & ANOTHER [LAWS(P&H)-2008-11-180] [REFERRED]
PUNJAB EX-SERVICEMEN CORPORATION VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL [LAWS(P&H)-2009-10-78] [REFERRED TO]
HINDUSTAN AERONAUTICS LTD VS. DAN BAHADUR SINGH [LAWS(SC)-2007-4-131] [REFERRED TO]
CORRESPONDENT ST MICHAELS T T I VS. V N KARPAGA MARY [LAWS(SC)-2008-4-174] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. RAJ AMARSINH FULSINH [LAWS(GJH)-2007-12-13] [REFERRED TO]
WORKMEN REPRESENTED BY BOKARO PROGRESSIVE FRONT VS. MANAGEMENT OF BOKARO STEEL PLANT OF M/S STEEL AUTH [LAWS(JHAR)-2017-12-122] [REFERRED TO]
C WILBERT VS. MANAGER OF INDIAN INSTITUTE OF TECHNOLOGY [LAWS(MAD)-2008-7-102] [REFERRED TO]
TALESHKUMAR MAGANBHAI PATEL AND ORS. VS. AHMEDABAD MUNICIPAL CORPORATION AND ORS. [LAWS(GJH)-2015-6-123] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIAANDANOTHER ETC VS. KAILASH NATH [LAWS(ALL)-2007-12-142] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. CENTRALGOVT INDUSTRIAL TRIBUNAL [LAWS(CAL)-2009-8-84] [REFERRED TO]
THE NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. PRASHANT ASHOKRAO SALUNKE AND ORS. [LAWS(BOM)-2016-1-34] [REFERRED TO]
PRAMOD ANANTRAO PATHRE VS. STATE OF STATE OF MAHARASHTRA [LAWS(BOM)-2007-5-5] [REFERRED TO]
PARKE DAVIS INDIA LTD VS. MAHADEV BHIKU JADHAV [LAWS(BOM)-2008-1-139] [REFERRED TO]
SATPAL VS. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER [LAWS(P&H)-2012-5-628] [REFERRED TO]
STATE OF M P VS. RAJENDRA KUMAR JAIN [LAWS(MPH)-2018-5-112] [REFERRED TO]
EXECUTIVE ENGINEER VS. RAMDHARI [LAWS(P&H)-2007-12-167] [REFERRED]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT, GURGAON [LAWS(P&H)-2007-12-189] [REFERRED]
DEPUTY COMMISSIONER, MUKTSAR VS. PRESIDING OFFICER, LABOUR COURT, BATHINDA [LAWS(P&H)-2007-9-194] [REFERRED]
M/S. HOTEL A.R.A.P. (P) LTD. VS. M/S.BUHARI SONS PVT. LTD. [LAWS(MAD)-2016-10-122] [REFERRED TO]
LAXMI RATTAN COTTON MILLS LTD VS. STATE OF U P [LAWS(SC)-2008-11-42] [REFERRED TO]
MANAGEMENT OF TISCO VS. PRESIDING OFFICER LABOUR COURT PATNA [LAWS(JHAR)-2014-3-6] [REFERRED TO]
VICE PRESIDENT, REGIONAL COMMITTEE, C C L JANTA MAZDOOR SANGH, RANCHI (JHARKHAND) VS. PROJECT OFFICER, ASHOK PROJECT PIPARWAR, C C L BACHRA, CHATRA (JHARKHAND) [LAWS(JHAR)-2018-6-57] [REFERRED TO]
V RAVICHANDRAN VS. MANAGEMENT M R F LIMITED [LAWS(MAD)-2008-12-336] [REFERRED TO]
BAJAJ AUTO LTD. AND ORS. VS. SHRIKANT VINAYAK YOGI AND ORS. [LAWS(BOM)-2015-5-123] [REFERRED TO]
MUNICIPAL CORPORATION OF GR. MUMBAI VS. KACHARA VAHTUK SHRAMIK SANGH [LAWS(BOM)-2016-12-83] [REFERRED TO]
MANAGEMENT OF CPWD VS. HAR LAL [LAWS(DLH)-2011-3-201] [REFERRED TO]
CHETANKUMAR SURESHBHAI PATEL VS. OIL AND NATURAL GAS CORPORATION LIMITED [LAWS(GJH)-2016-6-201] [REFERRED TO]
RELIANCE ENERGY LTD MUMBAI VS. YADAYYA GIRI [LAWS(BOM)-2010-12-4] [REFERRED TO]
SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION VS. MAHAPALIKA KAMGAR SABHA [LAWS(BOM)-2012-7-136] [REFERRED TO]
AMAN SHAH HUSSAIN SHAH VS. CHIEF OFFICER [LAWS(BOM)-2013-4-61] [REFERRED TO]
ARUN KUMAR SAXENA VS. STATE OF U.P. THROUGH PRIN. SECY. RURAL ENGINEERING DEPTT. L [LAWS(ALL)-2017-4-29] [REFERRED TO]
VINOD KUMAR SINGH VS. STATE OF U.P. THRU PRIN. SECY. HIGHER EDU. CIVIL SECTT.LKO. & ORS. [LAWS(ALL)-2017-4-61] [REFERRED TO]
HASHMUDDIN VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(ALL)-2011-1-44] [REFERRED TO]
ARUNABEN ATMARAM DUDHREJIYA VS. UNION OF INDIA [LAWS(GJH)-2007-1-17] [REFERRED TO]
PARMOD KUMAR DHAILWAL VS. GNCT OF DELHI [LAWS(DLH)-2015-5-444] [REFERRED TO]
Limited, Bokaro VS. Workmen, represented by the Area Secretary, Bihar Colliery Kamgar Union, Kathara [LAWS(JHAR)-2010-12-30] [REFERRED TO]
DIRECTOR, CENTRAL SHEEP BREEDING FARM, HISAR VS. PRESIDENT, DISTRICT AGRICULTURE WORKERS UNION, HISAR AND ANOTHER [LAWS(P&H)-2008-4-219] [REFERRED]
DIRECTOR MAHARAJ AGARSEN MEDICAL RESEARCH AND EDUCATION SOCIETY VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR [LAWS(P&H)-2007-11-184] [REFERRED]
REGIONAL ENGINEERING, COLLEGE, NOW NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY), KURUKSHETRA VS. PRESIDING OFFICER, LABOUR COURT [LAWS(P&H)-2007-9-210] [REFERRED]
CHIEF ENGINEER, RSD, IRRIGATION WORKS AND ANOTHER VS. SURESH KUMAR AND ANOTHER [LAWS(P&H)-2008-10-144] [REFERRED]
EXECUTIVE ENGINEER, HARYANA STATE AGRICULTURE MARKETING BOARD, PANIPAT VS. RAVINDER SINGH KADYAN [LAWS(P&H)-2007-12-171] [REFERRED]
STATE OF JAMMU AND KASHMIR & ORS VS. DISTRICT BAR ASSOCIATION, BANDIPORA [LAWS(SC)-2016-12-14] [REFERRED TO]
BHARAT COKING COAL LTD VS. WORKMEN BHARAT COKING COAL LTD [LAWS(JHAR)-2009-7-1] [REFERRED TO]
BALBIR SINGH VS. PRESIDING OFFICER, LABOUR COURT, LUDHIANA [LAWS(P&H)-2007-8-235] [REFERRED]
DISTRICT MANAGER VS. WORKMAN BHIRA RAM [LAWS(P&H)-2007-8-14] [REFERRED TO]
HARMINDER KAUR VS. UNION OF INDIA [LAWS(SC)-2009-5-72] [REFERRED TO]
THE MUNICIPAL COUNCIL, TIRORA VS. TULSIDAS BALIRAM BINDHADE [LAWS(BOM)-2016-7-75] [REFERRED TO]
U P RAJKIYA NIRMAN NIGAM VS. U P RAJKIYA NIRMAN KARAMCHARI SANGH [LAWS(ALL)-2007-3-268] [REFERRED TO]
RAM KRISHNA VS. STATE OF U.P. [LAWS(ALL)-2017-5-166] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RISHI PAL [LAWS(DLH)-2010-10-117] [REFERRED TO]
STATE OF M P VS. MADAN SINGH KUSHWAH [LAWS(MPH)-2011-11-48] [REFERRED TO]
M.P. TEXTBOOKS CORPORATION, BHOPAL VS. ANIL JETHLI [LAWS(MPH)-2007-8-113] [REFERRED TO]
JANTA MAZDOOR SANGH VS. BHARAT COOKING COAL LTD. [LAWS(JHAR)-2014-7-84] [REFERRED TO]
THE VICE PRESIDENT VS. PROJECT OFFICER [LAWS(JHAR)-2015-3-95] [REFERRED TO]
BAL MANDIR SANSTHA (PARANJPE SCHOOL) VS. DEVIDAS KAWADUJI RAGHUTE [LAWS(BOM)-2021-9-92] [REFERRED TO]