Referred Judgements :-

HINDUSTAN ANTIBIOTICS LIMITED VS. WORKMEN [REFERRED TO]
CALCUTTA PORT SHRAMIK UNION VS. CALCUTTA RIVER TRANSPORT ASSOCIATION [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]

Cited Judgements :-

NARAYAN SINGH VS. STATE OF U P [LAWS(ALL)-2006-7-114] [REFERRED TO]
D T C VS. SURAJ BHAN [LAWS(DLH)-2010-2-145] [REFERRED TO]
BALLARPUR INDUSTRIES LIMITED VS. MAHARASHTRA LOK KAMGAR SANGHATANA AND ORS. [LAWS(BOM)-2015-12-74] [REFERRED TO]
PRINCIPAL SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS. VS. RAJ KUMAR KANAUJIA AND ORS. [LAWS(ALL)-2011-4-478] [REFERRED TO]
DHAN RAJ AND ORS VS. STATE OF U P AND ORS [LAWS(ALL)-2011-8-373] [REFERRED]
S.SHANMUGAM VS. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2019-6-98] [REFERRED TO]
MRS. SEEMA BANSAL VS. UNIVERSITY OF DELHI [LAWS(DLH)-2017-3-234] [REFERRED TO]
U.P.S.R.T.C. VS. ROADWAYS KARAMCHARI SANYUKT PARISHAD [LAWS(ALL)-2013-5-270] [REFERRED TO]
K.G.SAMPATHKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-334] [REFERRED TO]
V.PALANIAPPAN VS. DIRECTOR OF AGRICULTURE CHEPAUK [LAWS(MAD)-2019-3-440] [REFERRED TO]
EMPLOYEES IN RELATION TO MANAGMENT OF MOONIDIH PROJECT OF B C C LTD VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [LAWS(JHAR)-2006-4-35] [REFERRED TO]
SHYAM LAL VS. STATE OF U P [LAWS(ALL)-2007-3-62] [REFERRED TO]
VINOD KUMAR & OTHERS VS. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD & OTHERS [LAWS(ALL)-2016-3-147] [REFERRED TO]
ISH RANI VS. UNION OF INDIA [LAWS(DLH)-2017-3-154] [REFERRED TO]
DHARMENDRA PRASAD SINGH AND ORS. VS. THE CHAIRMAN, STATE BANK OF INDIA AND ORS. [LAWS(DLH)-2015-2-192] [REFERRED TO]
GENERAL MANAGER UTTARANCHAL JAL SANSTHAN VS. LAXMI DEVI [LAWS(SC)-2009-5-167] [REFERRED TO]
KAMLESH PATHAK VS. THE STATE OF M.P. AND ORS. [LAWS(MPH)-2015-7-41] [REFERRED TO]
C. RAJAMANI AND ORS. VS. CANARA BANK [LAWS(MAD)-2017-8-391] [REFERRED TO]
D.RANI VS. DISTRICT COLLECTOR [LAWS(MAD)-2019-3-524] [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [LAWS(SC)-2006-4-73] [REFERRED TO]
DEEPAK JOSHI VS. ASSTT. GENERAL MANAGER CENTRAL BANK OF INDIA [LAWS(ALL)-2023-7-28] [REFERRED TO]
KUMAR MAYANK VS. DELHI TECHNOLOGICAL UNIVERSITY & ANR [LAWS(DLH)-2016-11-11] [REFERRED TO]
CHANDRAPAL VS. STATE OF U P [LAWS(ALL)-2011-1-141] [REFERRED TO]
K GANDHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-8-440] [REFERRED TO]
CHAKRAVATI SINGH RATHORE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-302] [REFERRED TO]
MOBINA KHATOON VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, PATNA [LAWS(PAT)-2019-2-13] [REFERRED TO]
A SUDHAKAR VS. POST MASTER GENERAL HYDRABAD [LAWS(SC)-2006-3-88] [REFERRED TO]
VIPIN K.P VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(KER)-2020-8-88] [REFERRED TO]
K.MURUGAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-4-643] [REFERRED TO]
DUNCANS INDUSTRIES LTD. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-8-68] [REFERRED TO]
SUNDARI DEVI VS. STATE OF U P [LAWS(ALL)-2009-11-95] [REFERRED TO]
SHONGTONG KARCHAM HYDEL PROJECT WORKERS UNION VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-9-6] [REFERRED TO]
AMRATBHAI MOHANBHAI HARIJAN VS. DIRECTOR OF MUNICIPALITY [LAWS(GJH)-2012-11-65] [REFERRED TO]
P.MUTHU VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-322] [REFERRED TO]
S.SHANMUGAM VS. ADDITIONAL CHIEF SECRETARY [LAWS(MAD)-2019-2-373] [REFERRED TO]
M.AROKIYA DOSS VS. UNION OF INDIA [LAWS(MAD)-2019-3-335] [REFERRED TO]
WORKMEN REPRESENTED BY THE SECRETARY NAMELY SHEKHAR SHARMA VS. EMPLOYER IN RELATION TO THE MANAGEMENT OF BHAGA BANDH COLLIERY [LAWS(JHAR)-2009-5-115] [REFERRED TO]
P A PERUMAL VS. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-8-158] [REFERRED TO]
RAM PYARE VS. INDUSTRIAL TRIBUNAL [LAWS(DLH)-2007-12-26] [REFERRED TO]
RAJ KAPOOR VS. ALLAHABAD BANK KOLKATA THROU ITS CHAIRMAN AND M.D. [LAWS(ALL)-2017-9-30] [REFERRED TO]
VICE CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIKI VISHWAVIDYALAYA KANPUR VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 3 U P KANPUR [LAWS(ALL)-2006-3-234] [REFERERD TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CAPTIVE POWER PLANT OF M/S. CENTRAL COALFIELDS LIMITED AT KATHARA, P.O. KATHARA, DISTRICT VS. THEIR WORKMEN BEING REPRESENTED BY SHRI KESHAV SINGH YADAV, AREA SECRETARY, BIHAR COLLIERY KAMGAR UNION, KATHARA, P.O. KATHARA, DISTRICT BOKARO [LAWS(JHAR)-2016-9-102] [REFERRED TO]
G. ARASUKUMAR AND ORS. VS. STATE BANK OF INDIA AND ORS. [LAWS(MAD)-2015-7-22] [REFERRED TO]
N. VEERAPPAN VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(MAD)-2013-9-31] [REFERRED TO]
C KASIAMMAL; C SIVA VS. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT [LAWS(MAD)-2013-12-203] [REFERRED]
A.ANANDAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-525] [REFERRED TO]
MOHAN SINGH SAMMAL AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2017-11-4] [REFERRED TO]
RAGHAVENDRA DWIVEDI VS. STATE OF U P [LAWS(ALL)-2007-2-238] [REFERRED TO]
MASAN ALI VS. UNION OF INDIA [LAWS(ALL)-2007-11-127] [REFERRED TO]
HANUMAN PRASAD PANDEY AND 12 ORS VS. STATE OF U P THRU PRIN SECY AGRICULTURE EDU LUCKNOW & ORS [LAWS(ALL)-2019-5-235] [REFERRED TO]
RAJ KUMAR VS. STATE OF U P [LAWS(ALL)-2018-4-318] [REFERRED TO]
T.K.ARIGOPAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-333] [REFERRED TO]
SHARMILA DEVI SHARMA VS. DR. Y.S. PARMAR UNIVERSITY AND ANOTHER [LAWS(HPH)-2009-5-55] [REFERRED TO]
SACHIN SAHEBRAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-1-243] [REFERRED]
HILLFORD THANGKHIEW VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-3-8] [REFERRED TO]