Referred Judgements :-

ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT VS. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT [REFERRED TO]
VIDYA DEVI ALIAS VIDYA VATI VS. PREM PRAKASH [REFERRED TO]

Cited Judgements :-

HANSRAJ VS. JAGMINDER SINGH [LAWS(DLH)-2017-9-54] [REFERRED TO]
FAKHREY AALAM KHAN & ORS. VS. SMT. SALMA WAHEED & ORS. [LAWS(ALL)-2011-12-371] [REFERRED TO]
BABU VS. KHUDIAL QAYUM [LAWS(ALL)-2013-3-172] [REFERRED TO]
JAYPALSINH ANUPSINH SOLANKI VS. JYOTINDRASINHJI VIKRAMSINHJI JADEJA [LAWS(GJH)-2024-2-90] [REFERRED TO]
RAMESH CHANDER GUPTA VS. KANTA GUPTA [LAWS(DLH)-2015-2-247] [REFERRED TO]
MADHUR BHARGAVA VS. ARATI BHARGAVA [LAWS(DLH)-2013-1-322] [REFERRED TO]
HUSSAIN BEGAM & ORS VS. RAFIQUE KHAN & ORS [LAWS(MPH)-2018-2-575] [REFERRED TO]
PERUMAL VS. TAMIZHCHELVAN [LAWS(MAD)-2021-3-135] [REFERRED TO]
GEORGE VS. BALAKRISHNAN [LAWS(KER)-2014-8-853] [REFERRED TO]
RADHAMMA PILLAI PRASANNAKUMARY RADHA BHAVAN VS. MADHAVAN PILLAI PRABHAKARAN NAIR NAMBUKONATH THADATHARIKATHU PUTHEN VEEDU ANACODE MURI [LAWS(KER)-2017-3-312] [REFERRED TO]
BHAGWAN DEVI VS. PREMWATI [LAWS(DLH)-2007-7-159] [REFERRED TO]
SHENBAGAMURTHY VS. ADI THIRUGNANASAMBANDAM [LAWS(MAD)-2012-3-357] [REFERRED TO]
K GOPALAN VS. MUTHULAKSHMI [LAWS(MAD)-2011-6-287] [REFERRED TO]
MARIA ARULAYI VS. ANTHONIYAL [LAWS(MAD)-2012-12-268] [REFERRED TO]
CHINNAPPA @ KUMARAPPA S/O LATE KONDAIAHKAR VS. AKKAYAMMA [LAWS(KAR)-2017-6-91] [REFERRED TO]
JANATHA DAL PARTY VS. INDIAN NATIONAL CONGRESS, NEW DELHI [LAWS(KAR)-2013-10-65] [REFERRED TO]
HAR NARAYAN VS. RAMLAL & OTHERS [LAWS(MPH)-2013-11-214] [REFERRED]
NARAYAN VS. BHAGWAN [LAWS(RAJ)-2023-8-130] [REFERRED TO]
RANI VS. PADMAVATHY [LAWS(MAD)-2019-11-1001] [REFERRED TO]
BUJINGAN @ GANDHI VS. PADMA @ PADRAMMAL [LAWS(MAD)-2018-3-703] [REFERRED TO]
VEERASEKARAN VS. DEVARASU [LAWS(MAD)-2008-7-568] [REFERRED TO]
HARIHAR SARAF VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2017-4-86] [REFERRED TO]
RAMASAMY GOUNDER VS. UMA MAHESWARI AND ORS [LAWS(MAD)-2012-7-592] [REFERRED]
HEMAJI WAGHAJI JAT VS. BHIKHABHAI KHENGARBHAI HARIJAN [LAWS(SC)-2008-9-91] [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [LAWS(SC)-2007-4-116] [REFERRED TO]
NANU KHAN VS. ORIENTAL SPUN PIPE COMPANY LTD [LAWS(P&H)-2008-3-125] [REFERRED TO]
GAYA VS. RICHHA [LAWS(MPH)-2023-5-112] [REFERRED TO]
NARENDRA VS. AJABRAO S/O NARAYAN KATARE (D) THROUGH LRS. [LAWS(SC)-2017-10-79] [REFERRED TO]
MALLIKARJUNAIAH VS. NANJAIAH [LAWS(SC)-2019-4-122] [REFERRED TO]
K SARASWATHY VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-4-30] [FOLLOWED ON]
S R AGAMUTHU PILLAI VS. S R NATARAJAN DIED [LAWS(MAD)-2011-2-680] [REFERRED TO]
LAXMI PATARI (DATTA) AND ORS. VS. BIBHA DATTA AND ORS. [LAWS(TRIP)-2015-9-34] [REFERRED TO]
BINAPANI PAUL VS. PRATIMA GHOSH [LAWS(SC)-2007-4-122] [REFERRED TO]
MISHRILAL VS. RATI RAM [LAWS(MPH)-2007-3-19] [REFERRED TO]
SATNAM SINGH VS. HUKUM SINGH [LAWS(MPH)-2013-10-94] [REFERRED TO]
PILLA AKKAYYAMMA AND ORS. VS. CHANNAPPA AND ORS. [LAWS(KAR)-2015-7-362] [REFERRED TO]
D MURALI VS. S KANAGARAJ [LAWS(MAD)-2012-7-160] [REFERRED TO]
JOHARA UMMAL VS. S M OMAR [LAWS(MAD)-2013-7-268] [REFERRED TO]
DHANRAJ & OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-364] [REFERRED]
ABDUL LATHEEF MARICAR VS. AISA BEEVI AND ORS. [LAWS(MAD)-2021-3-401] [REFERRED TO]
Gurdas VS. Devi Singh [LAWS(HPH)-2010-8-16] [REFERRED TO]
KALA DEVI VS. PURAN CHAND [LAWS(HPH)-2011-10-58] [REFERRED TO]
NATHU RAM VS. UTTAM CHAND [LAWS(DLH)-2011-2-253] [REFERRED TO]
RUSTAM VS. JAMIA MILIA ISLAMIA UNIVERSITY [LAWS(DLH)-2011-3-90] [REFERRED TO]
LAXMI DEVI ALIAS RONGI DEVI VS. MAHABIR AHIR [LAWS(JHAR)-2022-11-45] [REFERRED TO]
VIRENDER RANA ALIAS VARINDER SINGH VS. KISHAN DAYAL [LAWS(HPH)-2019-9-173] [REFERRED TO]
BHIKHARI VS. D.D.C. AND OTHERS [LAWS(ALL)-2018-1-676] [REFERRED TO]
BANSH RAJ VS. RAJ PAT AND ORS. [LAWS(ALL)-2016-1-136] [REFERRED TO]
GIRISH CHANDRA VS. SHEO NATH [LAWS(ALL)-2013-5-43] [REFERRED TO]
VOL : 3; SUNNI CENTRAL BOARD OF WAQFS AND ORS VS. GOPAL SINGH VISHARAD AND ORS [LAWS(ALL)-2010-9-627] [REFERRED]
NASEEB KHATOON VS. SYED ABDUL AZIZ [LAWS(APH)-2014-2-9] [REFERRED TO]
SATPAL SINGH VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-8-127] [REFERRED TO]
CHANDER KANT BERI VS. RAVI KANT BERI [LAWS(DLH)-2019-5-318] [REFERRED TO]
PRERNA SEEMAR KALRA VS. PRAMOD ANAND AND ORS [LAWS(DLH)-2018-7-276] [REFERRED TO]
BALARAMAN VS. VASUDEVAN [LAWS(MAD)-2022-1-228] [REFERRED TO]
SMT. MANAKBAI VS. SHRI AMRITLAL [LAWS(MPH)-2020-2-76] [REFERRED TO]
JAMILA KHATOON (WIDOW) VS. MD. MUSTAFA [LAWS(JHAR)-2016-4-125] [REFERRED TO]
NAGARATHNAMMA VS. HALAMMA ALIAS SANNA HALAMMA [LAWS(KAR)-2010-2-40] [REFERRED TO]
N THIRUGNANASAMBANDAM AND ORS VS. R SUNDARARAJ AND ORS [LAWS(MAD)-2012-4-315] [REFERRED]
HAVA AMMAL (DECEASED) AND ORS VS. JAHABAR ALI (DECEASED) AND ORS [LAWS(MAD)-2013-8-301] [REFERRED]
BHAGIRATH VS. SULTAN AND ORS. [LAWS(P&H)-2015-7-150] [REFERRED TO]
SHARAMJIT SINGH VS. BAHADUR SINGH AND ORS. [LAWS(P&H)-2015-3-691] [REFERRED TO]
DOLCHAND VS. STATE OF M.P [LAWS(MPH)-2013-1-280] [REFERRED TO]
OM PRAKASH VS. BISHAN DASS [LAWS(HPH)-2023-7-58] [REFERRED TO]
C.RAMAIAH VS. A.KOTHAI ATCHI [LAWS(MAD)-2019-11-193] [REFERRED TO]
JAWALA DASS AND ORS. VS. CHHOTU RAM AND ORS. [LAWS(P&H)-2009-5-193] [REFERRED TO]
KHAZAN SINGH & OTHERS VS. RAVINDER SINGH & OTHERS [LAWS(HPH)-2017-4-115] [REFERRED TO]
DARSHANAM SWAMY ALIAS SOMAIAH VS. RITHU MALHOTRA ALIAS RITHU KAPUR [LAWS(APH)-2007-7-101] [REFERRED TO]
ANGALAKURTHY VENKATA NARAYANAMMA AND ORS. VS. MOLAKAPALLI LAKSHMAMMA AND ORS. [LAWS(APH)-2015-9-81] [REFERRED TO]
DEEP CHAND ANAND VS. PRINCIPAL SECRETARY (REVENUE) TO THE GOVERNMENT OF H.P. [LAWS(HPH)-2018-6-125] [REFERRED TO]
MOZIBAR SK. VS. MEHER ALI AND [LAWS(GAU)-2024-3-55] [REFERRED TO]
MUKTI DUTTA VS. ARYA ANATHALAYA [LAWS(DLH)-2018-1-394] [REFERRED TO]
INSTITUTE OF HUMAN BEHAVIOUR & ALLIED SCIENCES VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-3-391] [REFERRED TO]
LALITKUMAR JAGDISHKUMAR GROVER VS. NEW BANDRA HILL CO-OPERATIVE HOUSING SOCIETY LTD [LAWS(BOM)-2022-4-90] [REFERRED TO]
PRAN SUKH VS. RAM PRASAD [LAWS(ALL)-2013-11-25] [REFERRED TO]
STATE OF U.P. VS. 1ST ADDITIONAL DISTRICT JUDGE, LUCKNOW [LAWS(ALL)-2013-2-158] [REFERRED TO]
GOPAL VS. EMA GOUNDER [LAWS(MAD)-2007-11-289] [REFERRED TO]
LAXMAN YADAV SON OF LATE KADRU YADAV VS. BANDANI DEVI WIFE OF HASGOURI MAHARA [LAWS(PAT)-2009-12-93] [REFERRED]
DES RAJ VS. BHAGAT RAM [LAWS(SC)-2007-2-76] [REFERRED TO]
DHARAMPAL (DEAD) VS. PUNJAB WAKF BOARD [LAWS(SC)-2017-9-62] [REFERRED TO]
JEEVATARHINAM VS. MARIMUTHU [LAWS(MAD)-2009-10-294] [REFERRED TO]
MUTHU VS. M DURAI [LAWS(MAD)-2011-6-445] [REFERRED TO]
NALLA THAMBI PADAYACHI VS. T SUBRAMANIAM [LAWS(MAD)-2012-1-454] [REFERRED]
URMILA DEVI AND ORS. VS. LAXMAN SINGH AND ORS. [LAWS(DLH)-2015-3-597] [REFERRED TO]
RATNABAI VS. RAJU BAI [LAWS(APH)-2008-9-81] [REFERRED TO]
KURELLA NAGA DRUVA VUDAYA BHASKARA RAO VS. GULLA JANIKAMMA ALIAS MACHARAMMA [LAWS(APH)-2006-9-110] [RERERRED TO]
BHUDEVI VS. BHAGIRATHI BAI [LAWS(APH)-2006-11-82] [REFERRED TO]
RAM ABHILAKH & OTHERS VS. UDIT NARAIN & OTHERS [LAWS(ALL)-2016-7-267] [REFERRED]
MANMOHAN BEDI VS. RAMESH KUMAR GURIA [LAWS(DLH)-2018-7-232] [REFERRED TO]
SARVINDER SINGH AND ORS. VS. VIPUL TANDON [LAWS(DLH)-2016-5-27] [REFERRED TO]
SACHIDANAND RAI VS. SHAMBHU SINGH [LAWS(ALL)-2007-1-153] [REFERRED TO]
SHAKUNTLA DEVI VS. SUMITRA [LAWS(HPH)-2010-1-75] [REFERRED TO]
PYARE LAL AND ORS. VS. NARGU RAM AND ORS. [LAWS(HPH)-2010-4-130] [REFERRED TO]
CHANDRAN VS. RAMU PILLAI [LAWS(MAD)-2017-3-59] [REFERRED TO]
ROHILANT EBENS VS. RUKKUMANI AMMAL [LAWS(MAD)-2018-11-23] [REFERRED TO]
V.U. PAULOSE VS. V.P. MOLLY [LAWS(KER)-2024-2-39] [REFERRED TO]
ABHIA @ ABHI RAM AND OTHERS VS. STATE OF H.P. AND ANOTHER. [LAWS(HPH)-2011-7-275] [REFERRED TO]
PERIYASAMY VS. SANTHI KRISHNAN [LAWS(MAD)-2022-8-142] [REFERRED TO]
HALKU RAM VS. GOLA [LAWS(MPH)-2013-11-83] [REFERRED TO]
RAMESHWAR AND OTHERS VS. BOARD OF REVENUE, RAJASTHAN, AJMER [LAWS(RAJ)-2018-5-152] [REFERRED TO]
KANI AMMAL (DECEASED) VS. TAMIL NADU SLUM CLEARANCE BOARD [LAWS(MAD)-2016-3-298] [REFERRED TO]
INDER SINGH KATARIA VS. KEDAR NATH [LAWS(P&H)-2007-4-121] [REFERRED TO]
RETHINAMMAL VS. R SWAMINATHAN [LAWS(MAD)-2011-1-40] [REFERRED TO]
BABAJI NAYAK AND ORS. VS. GOVT. OF ORISSA [LAWS(ORI)-2014-11-86] [REFERRED TO]
KANAK LATA JAIN VS. SUDHIR KUMAR JAIN [LAWS(DLH)-2012-2-562] [REFERRED TO]
SH. SANGTHANGA VS. C. LALMALSAWMI [LAWS(GAU)-2017-9-39] [REFERRED TO]
LATOOREE VS. SHYAM LAL (SINCE DECEASED AND REPRESENTED BY LRS.) [LAWS(ALL)-2019-2-318] [REFERRED TO]
LAXMAN RAM VS. THANMAL [LAWS(RAJ)-2016-5-98] [REFERRED TO]
ANNAKILI VS. A VEDANAYAGAM [LAWS(SC)-2007-10-67] [REFERRED TO]
CHATTI KONATI RAO VS. PALLE VENKATA SUBBA RAO [LAWS(SC)-2010-12-12] [REFERRED TO]
C. B. PANCHAKSHARA MUDALIAR VS. VALLIAMMAL [LAWS(MAD)-2022-7-239] [REFERRED TO]
KERALA STATE REPRESENTED BY CHIEF SECRETARY, TRIVA VS. DISTRICT COLLECTOR, ERNAKULAM [LAWS(KER)-2018-3-365] [REFERRED TO]
M.C. SAMANA AND ORS. VS. JOGINDER SINGH AND ORS. [LAWS(P&H)-2015-5-788] [REFERRED TO]
RAGHUVEER SINGH VS. HARGOVIND [LAWS(MPH)-2015-1-76] [REFERRED TO]
SURESH CHANDRA NANHORIA VS. RAJENDRA PRASAD RAJAK [LAWS(MPH)-2019-12-1] [REFERRED TO]
MOHAN SINGH KOHLI VS. BRIJ BHUSHAN ANAND [LAWS(DLH)-2006-12-150] [REFERRED TO]
MANOJ SINGH VS. UNION OF INDIA [LAWS(HPH)-2015-5-90] [REFERRED TO]
Manju Singh @ Baby VS. Shanti Devi [LAWS(JHAR)-2011-11-52] [REFERRED TO]
M DURAI VS. MADHU [LAWS(SC)-2007-1-22] [REFERRED TO]
MARUTI DAGADU CHARWAD (D) THR. L.R.S. VS. SHRI BHAU NAMA GUJAR (D) THR. L.R.S. [LAWS(BOM)-2017-3-121] [REFERRED TO]
SHAMBHOO VS. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD [LAWS(ALL)-2014-11-162] [REFERRED TO]
LALLAN SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS [LAWS(ALL)-2017-2-329] [REFERRED TO]
VIDYA SHANKER VS. SURESH CHANDRA [LAWS(ALL)-2020-4-23] [REFERRED TO]
KOPPISETTY RAMANA AND ORS. VS. EMANI RAMANAMMA [LAWS(APH)-2016-3-20] [REFERRED TO]
RAJU SAHA VS. S DEV NATH [LAWS(GAU)-2009-1-28] [REFERRED TO]
SHEO PRASAD CHOUHAN VS. JOYRADHA DAS AND ORS. [LAWS(GAU)-2015-6-59] [REFERRED TO]
JASWANT SINGH & OTHERS VS. IQBAL SINGH [LAWS(HPH)-2018-3-102] [REFERRED TO]
RAM RATTAN VS. SHANTI DEVI [LAWS(HPH)-2023-9-58] [REFERRED TO]
SATYA PAL GUPTA VS. SUDHIR KUMAR GUPTA [LAWS(DLH)-2013-7-5] [REFERRED TO]
RATILAL TRIBHOVANDAS MISTRI VS. NAVNITLAL RAMBHAI PANCHAL [LAWS(GJH)-2024-4-98] [REFERRED TO]
MURALIDHARA NAYAK VS. MADHEI PRUSTY [LAWS(ORI)-2016-10-43] [REFERRED TO]
M.S. ZEENATH VS. MOHD. HAMEED DECEASED AND 12 OTHERS. [LAWS(MAD)-2008-8-408] [REFERRED TO]
PATTI @ BEGARI RAMAIAH VS. STATE OF A. P. [LAWS(TLNG)-2021-9-93] [REFERRED TO]
GANPAT VS. HEMRAJ [LAWS(MPH)-2010-4-28] [REFERED TO]
JAGDISH DUBEY VS. SHYAMLAL TIWARI [LAWS(MPH)-2013-8-110] [REFERRED TO]
PACHIAPPAN VS. MUTHU UDAYAR [LAWS(MAD)-2012-8-274] [REFERRED TO]
ROSHAN LAL VS. KAMALJIT SINGH [LAWS(HPH)-2011-9-14] [REFERRED TO]
ABDUL JAHAGIR MOHD HANIF VS. SHAGIRABAI [LAWS(BOM)-2010-3-202] [REFERRED TO]
MANAKBAI VS. AMRITLAL [LAWS(MPH)-2020-2-92] [REFERRED TO]
G.M. VENKATAREDDY VS. DEPUTY COMMISSIONER KOLAR DISTRICT [LAWS(KAR)-2012-5-21] [REFERRED TO]
ASHWATHA REDDY VS. ASSISTANT COMMISSIONER [LAWS(KAR)-2012-8-155] [REFERRED TO]
DEBI PRASAD GHOSH ALIAS BABLU GHOSH VS. SWARASWATI BALA KUNDU [LAWS(CAL)-2011-8-80] [REFERRED TO]
HARISH RELAN VS. KAUSHAL KUMARI RELAN [LAWS(DLH)-2017-1-64] [REFERRED TO]
RITNAND BALVED EDUCATION FOUNDATION VS. OM SAI MANDIR NYAS TRUST [LAWS(DLH)-2019-11-228] [REFERRED TO]
SAVITA SARDANA VS. SATISH PAUL [LAWS(DLH)-2023-3-126] [REFERRED TO]
SUDAMA JI VS. CHHOTEY LAL [LAWS(ALL)-2019-5-355] [REFERRED TO]
RAMA SANKAR VS. OM PRAKASH LIKKDHARI [LAWS(ALL)-2013-4-127] [REFERRED TO]
ARJANBHAI TALSHIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-141] [REFERRED TO]
INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-3-143] [REFERRED TO]
KURELLA NAGA DURVA VUDAYA BHASKARAN RAO VS. GALLA JANIKAMMA ALIAS MACHARAMMA [LAWS(APH)-2009-9-12] [REFERRED TO]
SHAKUNTALA VS. CHANDRABHAN [LAWS(BOM)-2014-3-11] [REFERRED TO]
NITESH PRATAPRAI KOTHARI VS. JOHN BRAGANZA AND ORS. [LAWS(BOM)-2016-4-87] [REFERRED TO]
JAI KISHAN AND ORS. VS. SARDARI LAL AND ORS. [LAWS(HPH)-2015-5-123] [REFERRED TO]
GURDAS AND ANR. VS. DEVI SINGH AND ORS. [LAWS(HPH)-2010-8-221] [REFERRED TO]
RAM SINGH VS. SHIV DEI [LAWS(HPH)-2009-11-76] [REFERRED]
MOHD. UMAR VS. ALTAF HUSSAIN [LAWS(RAJ)-2023-7-147] [REFERRED TO]
BHAVANI MUNICIPALITY VS. V.S.R. ARTHANARISAMY [LAWS(MAD)-2022-7-173] [REFERRED TO]
HEMAJI WAGHAJI JAT VS. BHIKHABHAI KHENGARBHAI HARIJAN [LAWS(SC)-2006-9-2] [REFERRED TO]
HARDAM SINGH VS. BALBIR SINGH AND OTHERS [LAWS(P&H)-2014-11-332] [REFERRED]
KATHRINAL BRIDGETTE @ LEELAMMA VS. SECRETARY TO GOVERNMENT [LAWS(KER)-2018-10-508] [REFERRED TO]
SIVASAMI VS. RAJAKUMAR [LAWS(MAD)-2017-2-206] [REFERRED TO]
AROGYA SOPHINE VS. AROGYA SAMI [LAWS(MAD)-2020-11-102] [REFERRED TO]
CHAJJU RAM VS. JOINT DIRECTOR, PANCHAYAT [LAWS(P&H)-2013-11-88] [REFERRED TO]
S THIAGARAJAN VS. CHITKALA GOVINDASWAMY [LAWS(MAD)-2015-9-319] [REFERRED TO]
RATTAN LAL VS. RAGUNATH [LAWS(DLH)-2023-8-154] [REFERRED TO]
KALUVA KOUNDER VS. MANNANKATTI [LAWS(MAD)-2010-7-55] [REFERRED TO]
JAMEEL AHMED CHOUDHARY VS. DINESH NARAYAN SONI [LAWS(MPH)-2023-2-111] [REFERRED TO]
R. RIYAZ AHMED VS. J.G. GLASS INDUSTRIES PVT. LTD. [LAWS(MAD)-2014-4-8] [REFERRED TO]
K.R. KIRUBAKARAN VS. G. LAKSHMI AND ORS. [LAWS(MAD)-2015-7-338] [REFERRED TO]
U.P. GANDHI SMARAK NIDHI VS. AZIZ MIAN [LAWS(ALL)-2013-2-71] [REFERRED TO]
SHARDA DEVI VS. DISTRICT JUDGE HARDOI [LAWS(ALL)-2023-2-189] [REFERRED TO]
ABDUL SALAM VS. IMRANA SIDDIQUI [LAWS(ALL)-2019-2-258] [REFERRED TO]
GAYA PRASAD VS. NATHU SINGH [LAWS(ALL)-2019-3-143] [REFERRED TO]
SATTAN AND OTHERS VS. D.D.C. AND OTHERS [LAWS(ALL)-2017-8-213] [REFERRED TO]
RAJEEV KAPOOR VS. JANAK KAPOOR [LAWS(DLH)-2021-12-58] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. PUSHPA LATA [LAWS(DLH)-2020-4-33] [REFERRED TO]
G M VENKATAREDDY VS. DEPUTY COMMISSIONER [LAWS(KAR)-2012-5-7] [REFERRED TO]
NANJAMMA VS. AKKAYAMMA [LAWS(KAR)-2014-4-285] [REFERRED TO]
K.V. JANARADHANAM CHETTY AND ANOTHER VS. K.V. JAYA KUMAR AND ANOTHER [LAWS(APH)-2016-4-74] [REFERRED TO]
BRIJGOPAL LUMANI VS. MOTHEY ANJA RATNA RAJKUMAR [LAWS(APH)-2009-10-36] [REFERRED TO]
OM PRAKASH & ORS VS. PREM SINGH [LAWS(DLH)-2015-12-393] [REFERRED]
NANAK SINGH AND OTHERS VS. BIR SINGH (DECEASED) THROUGH LRS NISHA KATOCH AND ANOTHER [LAWS(HPH)-2018-10-55] [REFERRED TO]
DHANABAGHYAM AMMAL DIED VS. DHANAVEL [LAWS(MAD)-2011-1-602] [REFERRED TO]
AVUDAIYAMMAL (DIED) VASANTHA, MATHANAVENUGOPALSAMY, RENGARAJ AND RAMESH VS. SEENIAMMAL [LAWS(MAD)-2007-7-502] [REFERRED]
RAMA CHANDRA CHAUDHURY VS. STATE OF ORISSA [LAWS(ORI)-2015-7-27] [REFERRED TO]
GANAPATI TARAI AND ANOTHER VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2017-11-115] [REFERRED TO]
KERALA STATE AND ORS. VS. BRIJIT AND ORS. [LAWS(KER)-2018-3-387] [REFERRED TO]
SUDARSHANA KATOCH VS. VIJAY SINGH [LAWS(HPH)-2024-4-108] [REFERRED TO]
MONIKANTAN NAIR VS. SAROJINI AMMA [LAWS(MAD)-2020-1-558] [REFERRED TO]
JEANNE PINTO VS. DEPUTY CONSERVATOR OF FORESTS KOPPA DIVISION [LAWS(KAR)-2021-1-83] [REFERRED TO]
SHIV KUMAR AND ORS. VS. MANJEET KAUR AND ORS. [LAWS(P&H)-2015-3-377] [REFERRED TO]
KAMESHWAR PATHAK VS. MANBODH [LAWS(CHH)-2021-3-82] [REFERRED TO]
HARDEV SINGH AND ORS. VS. HIRA SINGH AND ORS. [LAWS(HPH)-2015-9-94] [REFERRED TO]
JERSON JOHN BRAGANZA VS. JOHN BRAGANZA & ORS [LAWS(BOM)-2016-4-235] [REFERRED]
D.M.H.P. SALES LTD VS. NEW HOW RAH TRANSPORT COMPANY [LAWS(DLH)-2009-8-278] [REFERRED TO]
LATA CHAUHAN VS. L S BISHT [LAWS(DLH)-2010-7-423] [REFERRED TO]
VISHWANATH SINGH VS. MUNNI BAI KEWAT [LAWS(MPH)-2019-9-82] [REFERRED TO]
LAKSHMAMMA VS. HONNAMMA [LAWS(KAR)-2009-9-16] [REFERRED TO]
SARSWATI DEVI VS. REKHA DEVI [LAWS(JHAR)-2016-8-73] [REFERRED TO]