Referred Judgements :-

DR. HORI RAM SINGH V. EMPEROR [REFERRED TO]
PUKHRAJ V. STATE OF RAJASTHAN AND ANOTHER [REFERRED TO]
SHREEKANTIAH RAMAYYA MUNIPALLI VS. STATE OF BOMBAY [REFERRED TO]
AMRIK SINGH VS. STATE OF PEPSU [REFERRED TO]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED TO]
P ARULSWAMI VS. STATE OF MADRAS [REFERRED TO]
B SAHA VS. M S KOCHAR [REFERRED TO]
HARJINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
BAKHSHISH SINGH BRAR VS. GURMEJ KAUR [REFERRED TO]
P K PRADHAN VS. STATE OF SIKKIM [REFERRED TO]
STATE OF ORISSA VS. GANESH CHADRA [REFERRED TO]
S K ZUTSHI VS. BIMAL DEBNATH [REFERRED TO]
K KALIMUTHU VS. STATE [REFERRED TO]
RAKESH KUMAR MISHRA VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

B. VENKAT REDDY VS. P.P. [LAWS(TLNG)-2022-2-50] [REFERRED TO]
SANJAY KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-10-22] [REFERRED TO]
PARAG MUKHERJEE VS. SALIL BHATTACHARYYA [LAWS(CAL)-2018-1-8] [REFERRED TO]
TILENDRA SONOWAL VS. ALAUDDIN LASKAR [LAWS(GAU)-2011-2-46] [REFERRED TO]
KALYAN KUMAR NATH AND ANR VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2018-11-100] [REFERRED TO]
RAM SHANKER SINGH VS. STATE OF U P [LAWS(ALL)-2011-7-88] [REFERRED TO]
RAMJEET YADAV VS. STATE OF U.P. [LAWS(ALL)-2019-4-60] [REFERRED TO]
SATYENDRA KUMAR VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-2-328] [REFERRED TO]
HASAN BALDAR TADVI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-6-102] [REFERRED TO]
K P SINGH VS. STATE OF DELHI [LAWS(DLH)-2008-3-169] [REFERRED TO]
RAJKUMAR GUPTA VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2018-3-412] [REFERRED TO]
JOJI JOSEPH VS. STATE OF KERALA [LAWS(KER)-2024-6-226] [REFERRED TO]
JAYASINGH VS. K K VELAYUTHAM [LAWS(SC)-2006-4-76] [REFERRED TO]
KAMLESHWAR KUMAR ALIAS KAMLESH KUMAR SINGH VS. STATE OF BIHAR AND ANOTHER [LAWS(PAT)-2017-9-169] [REFERRED TO]
ARUN KUMAR CHAUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2017-5-171] [REFERRED TO]
KISHORE KUMAR, S/O LATE SIYARAM VS. THE STATE OF BIHAR, [LAWS(PAT)-2018-1-358] [REFERRED TO]
ASHOK KUMAR VERMA VS. STATE OF M P [LAWS(MPH)-2017-6-32] [REFERRED TO]
DAS P.V. AND ORS. VS. ANOOP T. CHANDRAN AND STATE OF KERALA [LAWS(KER)-2009-3-132] [REFERRED TO]
INDRAMANI ROY VS. STATE OF JHARKHAND [LAWS(JHAR)-2008-7-12] [REFERRED TO]
JAYPRAKASH PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-148] [REFERRED TO]
ADITYANATH DAS VS. STATE OF TELANGANA [LAWS(TLNG)-2019-2-54] [REFERRED TO]
SRI KAILASH CHANDRA SETHY VS. STATE OF ORISSA AND ANR. [LAWS(ORI)-2009-10-96] [REFERRED TO]
RAJESH MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-9-202] [REFERRED TO]
AMARJYOTI GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2021-11-98] [REFERRED TO]
MINU ROY VS. STATE OF ASSAM [LAWS(GAU)-2023-5-78] [REFERRED TO]
INDRANIL BARUA VS. STATE OF ASSAM [LAWS(GAU)-2023-6-60] [REFERRED TO]
T.C.BHAKTHAVATHSALA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-500] [REFERRED TO]
AZIDA BEGUM VS. MUSMT. REZIAA SULTANA [LAWS(GAU)-2014-1-7] [REFERRED TO]
HARJIVAN KESHAVLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-267] [REFERRED TO]
RADHESHYAM KHIRU GOSWAMI VS. RAJUBHAI PANNALAL RANA [LAWS(GJH)-2011-11-94] [REFERRED TO]
JAYSUKHBHAI JIVRAJBHAI DHANANI VS. STATE OF GUJARAT [LAWS(GJH)-2011-6-181] [REFERRED TO]
REWATI RAMAN SINGH VS. STATE [LAWS(DLH)-2011-12-130] [REFERRED TO]
AJAI KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-6-173] [REFERRED TO]
MAHIPAL SINGH (S.I.) VS. STATE OF U.P. [LAWS(ALL)-2017-5-65] [REFERRED TO]
SAHID PERVEZ VS. STATE OF BIHAR [LAWS(PAT)-2007-11-54] [REFERRED TO]
RAM SINGHASAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2006-9-47] [REFERRED TO]
PUNJAB STATE WAREHOUSING CORP. VS. BHUSHAN CHANDER [LAWS(SC)-2016-6-26] [REFERRED TO]
CHOUDHURY PARVEEN SULTANA VS. STATE OF WEST BENGAL [LAWS(SC)-2009-1-118] [REFERRED TO]
RAMESH CHANDRA VS. STATE OF M P [LAWS(MPH)-2008-7-4] [REFERRED TO]
AMOLAK SINGH CHHABRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2006-8-4] [REFERRED TO]
BABY M.P., SUB INSPECTOR OF POLICE VS. STATE OF KERALA AND SOOPY S/O. KUNHAMMED [LAWS(KER)-2009-3-133] [REFERRED TO]
BABY M.P., SUB INSPECTOR OF POLICE VS. STATE OF KERALA AND SOOPY S/O. KUNHAMMED [LAWS(KER)-2009-3-133] [REFERRED TO]
RAJESH KUMAR JAISWAL SON OF JAI NARAIN JAISWAL VS. STATE OF BIHAR [LAWS(PAT)-2021-3-13] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2007-3-681] [REFERRED TO]
REETHA ANTO VS. ROMEO JACOB [LAWS(KER)-2007-9-86] [REFERRED TO]
DHARMENDRASINH RATANSINH RAOL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-529] [REFERRED TO]
BIRENDRA SINKU VS. MEHARBAN SINGH [LAWS(CHH)-2020-11-82] [REFERRED TO]
TRIDEV JAN KALYAN SAMITI VS. U K SUBUDDHI [LAWS(MPH)-2015-8-154] [REFERRED TO]
K.P.RAMANATHAN VS. STATE [LAWS(MAD)-2019-12-226] [REFERRED TO]
NARENDRA PATHAK VS. B SHARDA [LAWS(RAJ)-2007-3-48] [REFERRED TO]
U R ARYA VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2011-9-289] [REFERRED]
HARAPRASAD GHOSH VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-9-92] [REFERRED TO]
B. K. PARCHURE VS. STATE [LAWS(DLH)-2022-8-101] [REFERRED TO]
G V CHAUDHURI VS. STATE OF GUJARAT [LAWS(GJH)-2007-3-54] [REFERRED TO]
A ALAM PASHA VS. RAVISHANKAR [LAWS(KAR)-2019-5-114] [REFERRED TO]
BHABESH CHANDRA BISWAS VS. STATE OF ASSAM [LAWS(GAU)-2020-6-88] [REFERRED TO]
PANKAJ DAS VS. STATE OF ASSAM [LAWS(GAU)-2021-11-97] [REFERRED TO]
AMUBHAI DIPUBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-34] [REFERRED TO]
NAZRUL ISLAM VS. BASUDEB BANERJEE [LAWS(CAL)-2022-1-97] [REFERRED TO]
RAJESH KASLIWAL VS. ARUN KUMAR JAIN [LAWS(MPH)-2009-12-34] [REFERRED TO]
RAM BABU JAKHENIYA VS. PURSHOTTAM [LAWS(MPH)-2007-3-50] [REFERRED TO]
NIRANJAN NAYAK VS. SASANKA SEKHAR BISWAL [LAWS(ORI)-2013-8-22] [REFERRED TO]
FAKHRUZAMMA VS. STATE OF JHARKHAND [LAWS(SC)-2013-12-29] [REFERRED TO]
SARABJIT RAI VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-506] [REFERRED TO]
BHANWAR LAL PATEL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-8-168] [REFERRED TO]
JITENDRA KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2019-10-107] [REFERRED TO]
P PANDIAN SUNDERRAJAN VS. STATE [LAWS(MAD)-2010-4-34] [REFERRED TO]
BASAVARAJENDRA VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-234] [REFERRED TO]
SANJIV BHATT, I P S VS. STATE OF GUJARAT [LAWS(GJH)-2011-12-313] [REFERRED TO]
G.H. VASAVADA VS. SHANKERLAL GOVINDJI JOSHI AND ORS. [LAWS(GJH)-2015-4-146] [REFERRED TO]
RILESH BATUKBHAI BELADIA VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-98] [REFERRED TO]
A. ALAM PASHA VS. ADDL CHIEF METROPOLITAN MAGISTRATE [LAWS(KAR)-2021-2-30] [REFERRED TO]
MANOJ ABRAHAM VS. STATE OF KERALA [LAWS(KER)-2014-6-204] [REFERRED TO]
BEENA VS. MAN SINGH [LAWS(HPH)-2024-2-23] [REFERRED TO]
PADMALAYAN VS. SARASAN,S/O.GOPALAN, SARAN NIVAS [LAWS(KER)-2012-10-118] [REFERRED TO]
V. SURESH VS. STATE OF AP [LAWS(TLNG)-2024-4-72] [REFERRED TO]
TEJ SINGH VS. STATE [LAWS(DLH)-2008-3-177] [REFERRED TO]
STATE OF GUJARAT VS. DINKARBHAI RAMJIBHAI THAKKAR [LAWS(GJH)-2011-12-65] [REFERRED TO]
AKBARUDDIN OWAISI VS. GOVERNMENT OF ANDHRA PRADESH AND ORS [LAWS(APH)-2013-7-163] [REFERRED]
P YAGNANARAYANA VS. STATE OF A P [LAWS(APH)-2007-4-48] [REFERRED TO]
M. K. GUPTA VS. C.B.I., GHAZIABAD [LAWS(ALL)-2013-9-53] [REFERRED TO]
PANDHARINATH NARAYAN PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-183] [REFERRED TO]
SUBHASH LUTHER MANMOTHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-6-93] [REFERRED TO]
RABINDRA KUMAR SINGH S/O LATE NAG NARAYAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-5-80] [REFERRED TO]
MD. NOOR ALAM VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-2-158] [REFERRED TO]
KISHORE KUMAR VS. STATE OF BIHAR AND ANOTHER [LAWS(PAT)-2007-9-120] [REFERRED TO]
DEVINDER SINGH & ORS. VS. STATE OF PUNJAB THROUGH CBI [LAWS(SC)-2016-4-30] [REFERRED TO]
PROF. N.K. GANGULY VS. CBI NEW DELHI [LAWS(SC)-2015-11-14] [REFERRED TO]
GENERAL OFFICER COMMANDING VS. CBI [LAWS(SC)-2012-5-2] [REFERRED TO]
JAYASINGH VS. K K VELAYUTHAM [LAWS(SC)-2006-4-11] [REFERRED TO]
I. EASWARAN VS. STATE AND ORS. [LAWS(MAD)-2015-6-521] [REFERRED TO]
NIRANJAN NAYAK VS. SASANKA SEKHAR BISWAL [LAWS(ORI)-2013-8-8] [REFERRED TO]
GURUDAS KUNDU AND OTHERS VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2018-2-69] [REFERRED TO]
PRADNYA W/O PRADEEP PATIL @ BHUYEKAR, VS. PRASHANT S/O SUBHASH KAMAT [LAWS(KAR)-2018-12-372] [REFERRED TO]
GADADHAR PANDA VS. DAITARY DAS [LAWS(ORI)-2018-4-119] [REFERRED TO]
RABINARAYAN BEHERA VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2018-4-134] [REFERRED TO]
K. NANJUDAN VS. STATE [LAWS(MAD)-2020-8-6] [REFERRED TO]
C.R.RAJU VS. STATE OF KERALA [LAWS(KER)-2020-10-166] [REFERRED TO]
MD WAKIL VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-7-38] [REFERRED TO]
AJIT SINGH CHAUHAN VS. DILIP SHARMA & ANOTHER [LAWS(MPH)-2015-11-95] [REFERRED]
B.A.PADMANAYAN S/O. B.ASHWATHNARAYAN SHETTY VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2022-8-17] [REFERRED TO]
M S FANEESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-653] [REFERRED TO]
V.G. VINODKUMAR VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-4-34] [REFERRED TO]
DEBASIS PANIGRAHI VS. STATE OF ORISSA [LAWS(ORI)-2009-7-4] [REFERRED TO]
AMAR SINGH VS. STATE OF RAJ [LAWS(RAJ)-2012-5-167] [REFERRED TO]
NANDKUMAR S KALE VS. BHAURAO CHANDRESBHANJI TIDKE [LAWS(BOM)-2007-7-183] [REFERRED TO]
MADAN GOPAL VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2011-9-671] [REFERRED]
ASHOK KR. TODI VS. C.B.I. [LAWS(CAL)-2017-6-65] [REFERRED TO]
DEVENDER KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2019-1-12] [REFERRED TO]
PRAKASH P VS. STATE OF KERALA [LAWS(KER)-2011-3-2] [REFERRED TO]
GENERAL OFFICER COMMANDING VS. CBI [LAWS(J&K)-2007-7-22] [REFERRED TO]
STATE VS. SYED SHAIKOYA [LAWS(KER)-2021-9-19] [REFERRED TO]
P KUNHI BAVA VS. THAZHEPURAM NABEESU [LAWS(KER)-2007-2-147] [REFERRED TO]
KANNAN VS. S.M. NOOR MOHAMED [LAWS(MAD)-2018-9-865] [REFERRED TO]
JAMIRUDDIN ANSARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2009-5-17] [REFERRED TO]
OM PRAKASH VS. STATE OF JHARKHAND [LAWS(SC)-2012-9-55] [REFERRED TO]
D. DEVARAJA VS. OWAIS SABEER HUSSAIN [LAWS(SC)-2020-6-22] [REFERRED TO]
AJEET SINGH & ANR. VS. STATE OF RAJASTHAN & ANR. [LAWS(RAJ)-2012-6-29] [REFERRED TO]
BALRAJ SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-1-84] [REFERRED TO]
HARI RAM VS. STATE [LAWS(RAJ)-2022-4-201] [REFERRED TO]
RAJENDRA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2022-5-42] [REFERRED TO]
ASHOK CHAWLA VS. C B I [LAWS(DLH)-2019-8-29] [REFERRED TO]
SHIVENDRA KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-2-83] [REFERRED TO]
PAUL GEORGE VS. STATE OF DELHI [LAWS(DLH)-2006-5-247] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2009-3-61] [REFERRED TO]
STATE VS. R.P. TYAGI [LAWS(DLH)-2008-3-205] [REFERRED TO]
BRIJ BHUSHAN VS. STATE [LAWS(DLH)-2010-3-341] [REFERRED TO]
RAJTANU BHATTACHARYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-4-13] [REFERRED TO]
NARA CHANDRABABU NAIDU, S/O. LATE KHARJURA NAIDU VS. THE STATE OF TELANGANA, REPRESENTED BY ITS PUBLIC PROSECUTOR AND ANOTHER [LAWS(APH)-2016-12-20] [REFERRED TO]
SUNIL RAMARAO PARASKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-8-184] [REFERRED TO]
MAHESH GAONKAR VS. D H KENAUDEKAR [LAWS(BOM)-2006-11-123] [REFERRED TO]
NAGORAO SHIVAJI CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-4-26] [REFERRED TO]
PERUGU GOPINATH REDDY VS. P SUSHMITHA [LAWS(APH)-2009-7-9] [REFERRED TO]
MADICHARLA NAGESWARA SASTRY VS. STATE OF A P [LAWS(APH)-2007-9-12] [REFERRED TO]
BENUDHAR NAYAK AND ANOTHER VS. STATE OF ORISSA [LAWS(ORI)-2018-5-45] [REFERRED TO]
CHAMAN LAL VS. STATE OF HARYANA [LAWS(P&H)-2008-2-20] [REFERRED TO]
JITENDRA KUMAR @ JITENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-3-164] [REFERRED TO]
PEOPLES COUNCIL FOR CIVIL RIGHTS VS. STATE OF KERALA [LAWS(KER)-2009-2-17] [REFERRED TO]
HARIKUMAR VS. SURESH [LAWS(KER)-2014-3-89] [REFERRED TO]
BALACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2012-6-543] [REFERRED TO]
RAMESHBHAI DAYALBHAI LASHKARI VS. STATE OF GUJARAT   [LAWS(GJH)-2018-1-85] [REFERRED TO]
T.P.DILIP VS. STATE OF KERALA [LAWS(KER)-2020-11-125] [REFERRED TO]
STATE OF GUJARAT VS. JAYSINH AJITSINH CHAUHAN [LAWS(GJH)-2013-6-257] [REFERRED TO]
REHANA S KADRI VS. STATE OF GUJARAT [LAWS(GJH)-2012-2-558] [REFERRED TO]
SANTOSH KUMAR HIMATSINGKA VS. SNOWLION AUTOMOBILES LTD [LAWS(SIK)-2007-3-1] [REFERRED TO]
MILLO LALYANG VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2023-12-70] [REFERRED TO]
REKHA SHARMA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2015-3-311] [REFERRED TO]
TIRATH SINGH CHADHA VS. STATE OF ASSAM [LAWS(GAU)-2018-7-98] [REFERRED TO]
K N SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-363] [REFERRED TO]
RAGHUNATH VISHWANATH DESHPANDE AND ORS. VS. KARNATAKA LOKAYUKTHA POLICE AND ORS. [LAWS(KAR)-2015-11-246] [REFERRED TO]
H D KUMARASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2015-7-443] [REFERRED]
SWARUP SIKDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-8-79] [REFERRED TO]
HANSA DEVI VS. STATE OF U P [LAWS(ALL)-2012-10-93] [REFERRED TO]
RAMAYAN YADAV VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2019-12-437] [REFERRED TO]
ASHOK SHANKARRAO CHAVAN VS. HIS EXCELLENCY SHRI. CH. VIDYASAGAR RAO [LAWS(BOM)-2017-12-231] [REFERRED TO]
ARUNKUMAR SINHA VS. STATE OF KERALA [LAWS(KER)-2007-2-112] [REFERRED TO]
V.MURALIDHARAN NAIR VS. SAJU.M.ANTONY S/O ANTONY [LAWS(KER)-2012-11-276] [REFERRED TO]
RAJAGOPAL VS. AYYAPPAN [LAWS(KER)-2021-6-61] [REFERRED TO]
S B MIRZA VS. NAROTTAM KHARE AND ANR [LAWS(MPH)-2010-2-124] [REFERRED]
AMAL KUMAR JHA VS. STATE OF CHHATISGARH & ANR. [LAWS(SC)-2016-4-33] [REFERRED TO]
SURINDERJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-1-75] [REFERRED TO]
SATISH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-270] [REFERRED TO]
PRAKASH VYAS VS. KAMLESH CHAUHAN [LAWS(MPH)-2007-7-67] [REFERRED TO]
RAKESH KUMAR SHARMA VS. STATE OF HARYANA & ANR [LAWS(P&H)-2012-1-884] [REFERRED]
HARI RAM VS. STATE OF HARYANA [LAWS(P&H)-2014-9-647] [REFERRED]
JAGDISH SINGH MEENA VS. SAGAR MOGIA [LAWS(MPH)-2020-1-103] [REFERRED TO]
PARTHASARATHY VS. S. RADHAKRISHNAN [LAWS(MAD)-2017-10-142] [REFERRED TO]
STATE OF KARNATAKA VS. AMEER JAN [LAWS(SC)-2007-9-67] [REFERRED TO]
SUNIL KUMAR AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION AND ORS. [LAWS(P&H)-2016-2-40] [REFERRED TO]
MANDEEP ARORA AND ORS. VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-2007-12-144] [REFERRED TO]
MOOSA VALIKKADAN VS. STATE OF KERALA [LAWS(KER)-2010-7-65] [REFERRED TO]
B.G. PRAKASH KUMAR AND ORS. VS. THE COMMISSIONER AND ORS. [LAWS(KAR)-2015-2-214] [REFERRED TO]
RAVADA A CHANDRASEKHAR VS. STATE OF KERALA [LAWS(KER)-2012-6-355] [REFERRED TO]
UNNI RAJAN VS. STATE OF KERALA [LAWS(KER)-2012-4-210] [REFERRED TO]
KRISHNA KUMAR B. VS. STATE OF KERALA [LAWS(KER)-2017-11-15] [REFERRED TO]
B KRISHNA KUMAR, EARLIER CIRCLE INSPECTOR OF POLICE VS. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR [LAWS(KER)-2017-11-241] [REFERRED TO]
G JABBAL VS. STATE OF KERALA [LAWS(KER)-2016-6-269] [REFERRED TO]
D.ROOPA VS. H.N.SATHYANARAYANA RAO [LAWS(KAR)-2022-6-1451] [REFERRED TO]
MOHD BASHIR VS. STATE OF J&K [LAWS(J&K)-2006-5-19] [REFERRED TO]
DAYANAND B NAYAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-68] [REFERRED TO [ 10 ]]
JAYANTA MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-2-24] [REFERRED TO]
SRI LANKA VENKATA SUBRAHMANYAM VS. THE STATE OF TELANGANA., REP. BY SPECIAL PP OF CBI, HYDERABAD [LAWS(APH)-2018-1-43] [REFERRED TO]
BHAWAN SINGH GARBYAL VS. STATE OF U.P. [LAWS(ALL)-2020-6-174] [REFERRED TO]
Anil Kumar Jaiswal VS. State of U.P. and Others [LAWS(ALL)-2010-12-132] [REFERRED TO]
AMITAVA SINHA VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-6-3] [REFERRED TO]
GOPAL SINGH BISHT VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2019-1-366] [REFERRED TO]
SHIVENDRA KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-2-97] [REFERRED TO]
RAJESH CHAND JAIN, VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-56] [REFERRED TO]
SATAYAVEER JHAKHAR VS. TAJ MOHAMMED RATHORE [LAWS(RAJ)-2013-4-45] [REFERRED TO]