STATE OF RAJASTHAN Vs. KASHI RAM
LAWS(SC)-2006-11-24
SUPREME COURT OF INDIA (FROM: RAJASTHAN)
Decided on November 07,2006

STATE OF RAJASTHAN Appellant
VERSUS
KASHI RAM Respondents





Cited Judgements :-

ASHOK MALVIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-1-128] [REFERRED TO]
RAM NARAIN VS. STATE OF RAJASHTAN [LAWS(RAJ)-2009-5-15] [REFERRED TO]
PAPPU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-2-35] [REFERRED TO]
BUDDHA TAMANG AND FOUR VS. STATE OF SIKKIM [LAWS(SIK)-2008-7-1] [REFERRED]
MUKESH AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-233] [REFERRED TO]
SWAIMADHOPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-259] [REFERRED TO]
SONU JANGID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-7-219] [REFERRED TO]
PANKAJ KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-218] [REFERRED TO]
DHANIRAM VS. STATE OF C.G. [LAWS(CHH)-2014-8-47] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-4-213] [REFERRED TO]
MAHMOOD AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-1-347] [REFERRED TO]
RAM KUMAR VS. STATE OF U P [LAWS(ALL)-2015-5-82] [REFERRED TO]
KAMLA RAMESH DOLI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-272] [REFERRED TO]
SAKINA YUSUF KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-291] [REFERRED TO]
DINANATH PARMESHWAR SAHANI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-292] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABAN KISAN KULVADE [LAWS(BOM)-2010-6-149] [REFERRED TO]
VISHWAJEET PRALHAD DEVNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-8-97] [REFERRED TO]
DEEPTI ANIL DEVASTHALI VS. STATE OF MAHARASTRA [LAWS(BOM)-2009-9-152] [REFERRED TO]
GOPI GOPE, SON OF GORA GOPE VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-7-47] [REFERRED TO]
SANJAY KUMAR VALMIKI VS. STATE [LAWS(DLH)-2018-5-492] [REFERRED TO]
NARENDER KUMAR VS. STATE [LAWS(DLH)-2019-5-328] [REFERRED TO]
VIVEKANAND BIHARI VS. STATE [LAWS(DLH)-2018-2-395] [REFERRED TO]
RAJU SAHU VS. STATE OF ASSAM [LAWS(GAU)-2018-11-28] [REFERRED TO]
TASOK HARI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-12-138] [REFERRED TO]
HANUMAN VS. STATE OF HARYANA [LAWS(P&H)-2017-12-61] [REFERRED TO]
MRIGEN DEKA VS. STATE OF ASSAM [LAWS(GAU)-2020-1-77] [REFERRED TO]
RATAN NAYAK VS. STATE OF ASSAM [LAWS(GAU)-2021-12-72] [REFERRED TO]
KRISHNA CHETRY VS. STATE OF ASSAM [LAWS(GAU)-2020-1-42] [REFERRED TO]
WASIM AHMED VS. STATE OF J&K [LAWS(J&K)-2018-2-3] [REFERRED TO]
MISHRA PARAJA VS. STATE OF ORISSA [LAWS(ORI)-2014-2-28] [REFERRED TO]
STATE OF ORISSA VS. MISHRA PARAJA [LAWS(ORI)-2014-2-29] [REFERRED TO]
KAILASH KOIRY @ KAILASH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-2-65] [REFERRED TO]
BHIM SINGH VS. STATE [LAWS(DLH)-2015-1-298] [REFERRED TO]
KAILASH VS. STATE [LAWS(DLH)-2015-12-57] [REFERRED TO]
HIRA ROUTH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-3-104] [REFERRED TO]
UTTAM RAJBANGSHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-60] [REFERRED TO]
DEVENDER KUMAR VS. STATE [LAWS(DLH)-2011-7-407] [REFERRED TO]
SHYAM YADAV AND GANDHI DEVI YADAV VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-3-7] [REFERRED TO]
RAHAMATHULLA KHAN @ PYARE VS. STATE BY YALAHANKA POLICE [LAWS(KAR)-2018-7-121] [REFERRED TO]
SAMBATH KUMAR VS. STATE [LAWS(MAD)-2008-6-527] [REFERRED TO]
M PITCHAI KALI alias PITCHAI KALI RAJ VS. STATE [LAWS(MAD)-2009-6-390] [REFERRED TO]
SITARAM LAXMAN DHOOM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-202] [REFERRED TO]
GAFAFAR ALI VS. STATE OF TELANGANA [LAWS(TLNG)-2024-12-3] [REFERRED TO]
NANDKISHOR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-193] [REFERRED TO]
HARPAL SINGH @ HARBABU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-168] [REFERRED TO]
SEEMA SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-309] [REFERRED TO]
SHYOPAL S/O SHRI GHEESA RAM @ GHASI RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-255] [REFERRED TO]
ABRAR ANSARI S/O SHRI GAFOOR ANSARI VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-315] [REFERRED TO]
PHILP ALIAS JOHN WILLIAM VS. STATE [LAWS(MAD)-2009-4-91] [REFERRED TO]
RAM CHANDER @ GANJU VS. STATE OF DELHI [LAWS(DLH)-2005-5-222] [REFERRED TO]
GANPAT SHANKAR PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-9-273] [REFERRED TO]
SANJAY MADHUKAR SATAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-240] [REFERRED TO]
SHANTARAM RAIKAR VS. STATE OF GOA [LAWS(BOM)-2010-4-18] [REFERRED TO]
KALLOO VS. STATE OF U. P. [LAWS(ALL)-2022-7-220] [REFERRED TO]
DINESH VS. STATE OF U.P. [LAWS(ALL)-2022-1-21] [REFERRED TO]
BADAM SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-12-89] [REFERRED TO]
PRAMOD PRAJAPATI VS. STATE OF U P [LAWS(ALL)-2019-5-139] [REFERRED TO]
MAHENDAR SINGH @ DHONI VS. STATE OF U P [LAWS(ALL)-2018-9-114] [REFERRED TO]
SATISH KUMAR VERMA VS. STATE OF U. P. [LAWS(ALL)-2020-9-39] [REFERRED TO]
SATYA PRAKASH VS. STATE OF U P [LAWS(ALL)-2015-9-413] [REFERRED]
BUDDHIPAL VERMA VS. STATE OF U P [LAWS(ALL)-2016-7-221] [REFERRED]
RAKESH KUMAR UPADHYAYA VS. STATE [LAWS(ALL)-2017-10-148] [REFERRED TO]
DEVRAM YESHWANT WAGH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-1-287] [REFERRED TO]
STATE OF MAHARASHTRA VS. SADASHIV JETAPPA KAMBLE [LAWS(BOM)-2014-5-114] [REFERRED TO]
DHANAJI BHAGWAN MADNE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-21] [REFERRED TO]
CHHEDILAL @ SHIVA RAMLAL NIRMAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-209] [REFERRED TO]
SOHAN SAHAI VS. STATE [LAWS(DLH)-2009-7-394] [REFERRED TO]
RAMTILAK CHOTELAL DHURIA INDIAN INHABITANT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-295] [REFERRED TO]
BHARATBHAI MEGHABHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-84] [REFERRED TO]
AJAYABSINGH RAMSINGH JAAT VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-263] [REFERRED TO]
HARESHBHAI @ HANAN ISHWARBHAI JETHABHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-65] [REFERRED TO]
AMIN KHAN(MOHD) VS. STATE [LAWS(DLH)-2013-4-217] [REFERRED TO]
DEVDAS VERMA S/O NANDLAL VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-18] [REFERRED TO]
ROHIT KUMAR VS. STATE OF C.G. [LAWS(CHH)-2012-11-50] [REFERRED TO]
LAXMI CHAINTALPURI @ BAGYAN LAXMI VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-12-96] [REFERRED TO]
IN REFERENCE OF STATE OF CHHATTISGARH VS. SHEKHAR KORRAM [LAWS(CHH)-2022-6-14] [REFERRED TO]
RAJESH MODI VS. STATE OF ASSAM& ANOTHER [LAWS(GAU)-2016-7-88] [REFERRED]
SANTOSH BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2016-9-71] [REFERRED]
LAKHIRAM GARH VS. STATE OF ASSAM [LAWS(GAU)-2016-8-14] [REFERRED TO]
ABHINANDAN PATEL VS. STATE [LAWS(BOM)-2023-6-1107] [REFERRED TO]
KAMALJEET VS. STATE [LAWS(DLH)-2017-5-283] [REFERRED TO]
DINESH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2019-8-8] [REFERRED TO]
BABU VS. STATE OF U.P. [LAWS(ALL)-2013-1-271] [REFERRED TO]
BHOORA VS. STATE OF U P [LAWS(ALL)-2014-11-236] [REFERRED TO]
NAWAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-4-286] [REFERRED TO]
PREM SHANKER VS. STATE OF U.P. [LAWS(ALL)-2015-10-50] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAMCHANDRA GOVIND LOKHANDE AGE. 40, R/O. CHORE, TALUKA [LAWS(BOM)-2017-2-144] [REFERRED TO]
HONYA ALIAS HONNAPPA ALIAS MOHAN SOMLYA RATHOD VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-36] [REFERRED TO]
ARUN B KHANJIRE VS. ICHALKARANJI URBAN CO OP BANK LTD [LAWS(SC)-2008-12-29] [REFERRED TO]
SATBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-11-109] [REFERRED TO]
STATE OF KARNATAKA VS. SUVARNNAMMA [LAWS(SC)-2014-10-52] [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [LAWS(SC)-2015-12-10] [REFERRED TO]
NIZAM AND ORS. VS. STATE OF RAJASTHAN [LAWS(SC)-2015-9-9] [REFERRED TO]
BABU @ VISHWANATHA VS. THE STATE OF KARNTAKA [LAWS(KAR)-2016-8-30] [REFERRED TO]
PREM SINGH S/O DAULAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-13] [REFERRED TO]
DEVNARAYAN AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-278] [REFERRED TO]
JAGDISH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-10-33] [REFERRED TO]
SURAJDEO MAHTO VS. STATE OF BIHAR [LAWS(SC)-2021-8-9] [REFERRED TO]
SAMBHUBHAI RAISANGBHAI PADHIYAR VS. STATE OF GUJARAT [LAWS(SC)-2024-12-53] [REFERRED TO]
DILLI RAM BASSNET VS. STATE OF SIKKIM [LAWS(SIK)-2010-6-1] [REFERRED TO]
RAJU @ MUKHLAL @ BELDAR PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2015-7-182] [REFERRED]
KASIM S/O. MOHAMMED VS. STATE OF KERALA [LAWS(KER)-2019-6-58] [REFERRED TO]
HARISHANKAR GUPTA VS. STATE OF C.G. [LAWS(CHH)-2007-1-29] [REFERRED TO]
NAVIN BHIMRAO BANSODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-2-78] [REFERRED TO]
EKNATH S/O. RANGNATH KANDAM & ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-74] [REFERRED TO]
SH YASHU VS. STATE [LAWS(DLH)-2022-10-202] [REFERRED TO]
PRAKASHAN VS. VASUDEVAN [LAWS(KER)-2010-6-6] [REFERRED TO]
STATE VS. MUKESH KUMAR [LAWS(DLH)-2013-11-160] [REFERRED TO]
BHIVA JANAJI CHAPTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-4-83] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABASAHEB MARUTI KAMBLE [LAWS(BOM)-2014-7-280] [REFERRED TO]
RAMCHANDRA APPA KANDHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-147] [REFERRED TO]
JIUT VS. STATE [LAWS(ALL)-2022-5-99] [REFERRED TO]
PURSHOTTAM RAI VS. STATE OF U P [LAWS(ALL)-2018-9-164] [REFERRED TO]
ASHOK KUMAR VS. STATE OF U P [LAWS(ALL)-2018-3-175] [REFERRED TO]
SWAMIDIN & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-1-154] [REFERRED TO]
MANOJ KUMAR TIWARI VS. STATE OF U.P. [LAWS(ALL)-2015-7-270] [REFERRED TO]
RAM SHANKAR GUPTA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-330] [REFERRED TO]
BRINDABAN MANDAL VS. STATE OF ASSAM [LAWS(GAU)-2017-9-12] [REFERRED TO]
TUTUKON @ TUTUMONI SARMAH VS. STATE OF ASSAM & ANOTHER [LAWS(GAU)-2016-7-87] [REFERRED]
MAJARAF ALI MAJUMDAR VS. STATE OF ASSAM [LAWS(GAU)-2009-2-14] [REFERRED TO]
NATHU MUNDA VS. STATE OF ASSAM [LAWS(GAU)-2020-3-44] [REFERRED TO]
MD. RASHID VS. STATE [LAWS(DLH)-2017-5-342] [REFERRED TO]
DALIP SINGH VS. STATE [LAWS(DLH)-2017-12-55] [REFERRED TO]
BIJENDER SINGH VS. STATE [LAWS(DLH)-2016-4-67] [REFERRED TO]
MIRAJUL ISLAM SHEIK VS. STATE OF KERALA [LAWS(KER)-2023-6-146] [REFERRED TO]
ANIL PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-2015-12-19] [REFERRED TO]
RAVINDRA KUMAR VERMA VS. STATE OF U.P. [LAWS(ALL)-2014-5-349] [REFERRED TO]
RAJIV SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-63] [REFERRED TO]
NAROTTAM KASHYAP VS. STATE OF C.G. [LAWS(CHH)-2014-11-43] [REFERRED TO]
SANTOSH SINGH @ BALLU VS. STATE OF C.G. [LAWS(CHH)-2012-10-57] [REFERRED TO]
ANIL SHYAMRAO KOLCHARLEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-10-29] [REFERRED TO]
SALIM @ PAPPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-9-306] [REFERRED TO]
ENUS ALI(MD.) VS. STATE OF ASSAM [LAWS(GAU)-2016-10-12] [REFERRED TO]
BISWAJIT BHOWMICK VS. STATE OF ASSAM [LAWS(GAU)-2012-12-6] [REFERRED TO]
KALPANA DATTA VS. STATE OF TRIPURA [LAWS(GAU)-2012-9-75] [REFERRED TO]
RAHUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-1146] [REFERRED TO]
MOHD. FAROOQ VS. STATE OF U.P. [LAWS(ALL)-2011-12-292] [REFERRED TO]
SHYAM KISHORE TIWARI VS. STATE OF U P [LAWS(ALL)-2014-1-363] [REFERRED TO]
MOBIN ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2008-7-19] [REFERRED TO]
HARPAL VS. STATE OF U.P. [LAWS(ALL)-2007-4-462] [REFERRED TO]
HAIDER ALI VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-4-86] [REFERRED TO]
BIKAU SINGH VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2012-9-45] [REFERRED TO]
CHAMRU RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-6-11] [REFERRED TO]
NANDLAL BAJRANLAL SAINY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-1-130] [RELIED ON]
DILIP KASHINATH KSHIRSAGAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-288] [REFERRED TO]
MAHAVIR MALHARI MANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-9-46] [REFERRED TO]
RAJENDRA RAMHARI KOKANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-103] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIRAN GYANLAL RAJPUT [LAWS(BOM)-2015-2-64] [REFERRED TO]
DEVENDRA VS. STATE OF U. P. [LAWS(ALL)-2024-2-106] [REFERRED TO]
RAM KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2015-5-470] [REFERRED TO]
MUNNA RAJBHAR VS. STATE OF U.P. [LAWS(ALL)-2015-8-257] [REFERRED TO]
AJAY AND ORS. VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-3-114] [REFERRED TO]
MEENA VS. STATE OF U. P. [LAWS(ALL)-2021-3-54] [REFERRED TO]
KHALID @ TIPU KAMRUDDIN MUJAWAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-318] [REFERRED TO]
HIRALAL SUKHRAM JAWARKAR VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, DHARNI, DISTRICT AMRAVATI [LAWS(BOM)-2018-8-143] [REFERRED TO]
STATE OF MAHARASHTRA VS. AMIR AJAJ SHAIKH [LAWS(BOM)-2019-11-16] [REFERRED TO]
HITENDRAKUMAR BABULAL NAYAK VS. STATE OF GUJARAT [LAWS(GJH)-2008-12-83] [REFERRED TO]
PREM RAM @ PREM VS. STATE OF C.G [LAWS(CHH)-2007-1-19] [REFERRED TO]
RAJANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-79] [REFERRED TO]
KANTYA GUNYA WAGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-195] [REFERRED TO]
BUTTAN SAO VS. STATE OF BIHAR [LAWS(PAT)-2019-5-54] [REFERRED TO]
NATHUFAL, SON OF LATE HALIM, RESIDENT OF VILLAGE VS. THE STATE OF BIHAR [LAWS(PAT)-2016-12-57] [REFERRED TO]
RADHEY SHYAM VS. STATE [LAWS(DLH)-2014-12-267] [REFERRED TO]
MD SHAKEEL VS. THE STATE NCT OF DELHI [LAWS(DLH)-2016-1-369] [REFERRED TO]
STATE OF SIKKIM VS. RAJENDRA NATH GHARAI [LAWS(SIK)-2012-9-5] [REFERRED TO]
PAPPU KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-454] [REFERRED TO]
MANGERAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-199] [REFERRED TO]
RAM KUMAR BASNETT VS. STATE OF SIKKIM [LAWS(SIK)-2016-8-2] [REFERRED TO]
DUTIA PUTEL VS. STATE OF ORISSA [LAWS(ORI)-2020-2-54] [REFERRED TO]
SUNIL MAHADEO JADHAV VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-11-76] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SWARNALATHA [LAWS(SC)-2009-8-111] [REFERRED TO]
MEERSAB S/O DAWALSAB JAKATI VS. MOHAMMADSHIRAJ [LAWS(KAR)-2018-2-102] [REFERRED TO]
HATTI SINGH VS. STATE OF HARYANA [LAWS(SC)-2007-4-54] [REFERRED TO]
KRISHNANKUTTY PILLAI VS. STATE OF KERALA [LAWS(KER)-2015-5-28] [REFERRED TO]
RAJIB MALAKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2021-10-8] [REFERRED TO]
HARI RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-251] [REFERRED TO]
SANTOSH & ANR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-329] [REFERRED TO]
KUMER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-179] [REFERRED TO]
SATYAVEER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-5-31] [REFERRED TO]
GANESH BACHHU VALVI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-269] [REFERRED TO]
RAM SINGH VS. STATE OF U P [LAWS(ALL)-2014-4-459] [REFERRED TO]
CHARAN SINGH VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2020-11-169] [REFERRED TO]
PAWAN KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-7-127] [REFERRED TO]
STATE OF H.P VS. SANT RAM AND ANR. [LAWS(HPH)-2010-12-295] [REFERRED TO]
MD RAHIM ALI VS. STATE OF ASSAM [LAWS(GAU)-2016-9-74] [REFERRED]
KANUMA GANGADHAR VS. SHO, II TOWN P.S [LAWS(APH)-2023-3-75] [REFERRED TO]
SURYA CHANDRA PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-2014-11-82] [REFERRED TO]
VEERENDRA VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-54] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJ KUMAR [LAWS(SC)-2018-1-6] [REFERRED TO]
BABU LAL VS. STATE OF U.P. [LAWS(ALL)-2016-1-89] [REFERRED TO]
RASHID ALI VS. STATE OF U P [LAWS(ALL)-2015-4-53] [REFERRED TO]
SHYAMU VS. STATE OF U P [LAWS(ALL)-2015-4-31] [REFERRED TO]
MAKKHAN VS. STATE [LAWS(ALL)-2018-10-74] [REFERRED TO]
KAUSHAL VS. STATE OF U.P. [LAWS(ALL)-2019-5-6] [REFERRED TO]
CHANDAN VS. STATE OF U. P. [LAWS(ALL)-2022-12-141] [REFERRED TO]
RAJENDRA PRASAD SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-5-252] [REFERRED TO]
IN REFERENCE OF STATE OF CHHATTISGARH VS. JHAGGAR SINGH YADAV [LAWS(CHH)-2023-4-46] [REFERRED TO]
RANJYOTSINGH GURUDAYALSINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-10-42] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHANKAR S O KRISANRAO KHADE [LAWS(BOM)-2008-6-32] [REFERRED TO]
PAWAN KUMAR ALIAS BABLA VS. STATE OF M P (NOW C G) [LAWS(CHH)-2012-8-61] [REFERRED TO]
JANAKLAL VS. STATE OF M P [LAWS(CHH)-2016-4-56] [REFERRED]
GUEBACHAN SINGH VS. STATE [LAWS(DLH)-2008-8-257] [REFERRED TO]
SANJAY RAMESH GHODAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-286] [REFERRED TO]
NIRANJAN VISHWANATH BHAGAT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-273] [REFERRED TO]
APPARAO BAHADURRAO GHUGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-1-176] [REFERRED TO]
APPASO SHANKAR AADSULE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-211] [REFERRED TO]
VISHNUKUMAR BUDDHAKUMAR RANJIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-206] [REFERRED TO 9]
VISHNUKUMAR BUDDHAKUMAR RANJIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-206] [REFERRED TO]
SITARAM HIRAMAN JOPALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-6-30] [REFERRED TO]
ANIL KUMAR VS. STATE [LAWS(DLH)-2011-3-15] [REFERRED TO]
DARSHANA VS. STATE [LAWS(DLH)-2009-3-257] [REFERRED TO]
STATE VS. RAJ KUMAR KHANDELWAL [LAWS(DLH)-2009-5-277] [REFERRED TO]
RAM CHANDER ALIAS GANJU VS. STATE OF DELHI [LAWS(DLH)-2011-5-264] [REFERRED TO]
ASHOK BANERJEE ALIAS BAPI BOSE VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-4-73] [REFERRED TO]
AKSHAYWAR SAO, SON OF LAKHAN SAO VS. STATE OF BIHAR (NOW JHARKHAND) [LAWS(JHAR)-2019-5-81] [REFERRED TO]
MAHENDRASINH PRAVINSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-130] [REFERRED TO]
JHUN JHUN KUMAR VS. STATE OF KERALA [LAWS(KER)-2023-9-131] [REFERRED TO]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2015-2-15] [REFERRED TO]
MD MUSTAFA SHEIKH VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-4-87] [REFERRED TO]
JITENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-152] [REFERRED TO]
MANGATU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-294] [REFERRED TO]
SIJU KURIAN VS. STATE OF KARNATAKA [LAWS(SC)-2023-4-45] [REFERRED TO]
SANJAY VS. STATE OF M.P [LAWS(MPH)-2022-6-5] [REFERRED TO]
BADAL BAISHNAB VS. STATE OF TRIPURA [LAWS(TRIP)-2023-9-9] [REFERRED TO]
PRADIP SHARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2013-7-1] [REFERRED TO]
State of Orissa VS. M. Sunil Sekhar & M. Rupabati [LAWS(ORI)-2012-2-33] [REFERRED TO]
ALOKE NATH DUTTA VS. STATE OF WEST BENGAL [LAWS(SC)-2006-12-81] [REFERRED TO]
STATE OF RAJASTHAN VS. PARTHU [LAWS(SC)-2007-9-41] [REFERRED TO]
DASIN BAI @ SHANTI BAI VS. STATE OF CHHATTISGARH [LAWS(SC)-2015-2-22] [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [LAWS(SC)-2012-2-59] [REFERRED TO]
BIRJU KUMAR PASWAN VS. STATE [LAWS(DLH)-2017-11-171] [REFERRED TO]
AMIR HAMJA GAHC010044342018 THE GAUHATI HIGH COURT (HIGH C VS. STATE OF ASSAM [LAWS(GAU)-2020-3-20] [REFERRED TO]
BANDANA NATH KAMRUP, RANGIA VS. STATE OF ASSAM [LAWS(GAU)-2020-1-54] [REFERRED TO]
ASHOK BANERJEE ALIAS BAPI BOSE VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-5-78] [REFERRED TO]
SANTOSH PRALHAD BHADAIT VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION, CHIK [LAWS(BOM)-2018-6-24] [REFERRED TO]
SUDHAKAR VS. STATE REP BY INSPECTOR OF POLICE, THATTARMADAM POLICE STATION [LAWS(MAD)-2017-11-331] [REFERRED TO]
SURESH VS. STATE OF U.P. [LAWS(ALL)-2015-8-110] [REFERRED TO]
PREMVATI VS. STATE OF U.P. [LAWS(ALL)-2015-9-180] [REFERRED TO]
STATE OF U P VS. CHHOTKAU [LAWS(ALL)-2016-4-342] [REFERRED]
PREM NARAIN VS. STATE OF U.P [LAWS(ALL)-2016-10-155] [REFERRED TO]
RAMU AGRAHARI VS. STATE OF U.P. [LAWS(ALL)-2017-10-255] [REFERRED TO]
SEETA RAM VS. STATE OF U P [LAWS(ALL)-2016-5-553] [REFERRED]
RAHUL VS. STATE OF U.P. [LAWS(ALL)-2019-12-256] [REFERRED TO]
PRAMILA VS. STATE OF U P [LAWS(ALL)-2019-5-113] [REFERRED TO]
STATE OF H.P. VS. SUNIL KUMAR [LAWS(HPH)-2017-6-24] [REFERRED TO]
ANITA SASANE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-2-71] [REFERRED TO]
RAMSINGH BAGHEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-2-72] [REFERRED TO]
RAMSUNDAR PANDO VS. STATE OF CHHATTISGARH THROUGH PATNA POLICE STATION, KOREA, C G [LAWS(CHH)-2018-4-94] [REFERRED TO]
PRABHU @ PRABHU DAS TANDON @ RAMU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-10-81] [REFERRED TO]
NAN ALIAS RAM PRASAD VS. STATE OF C G [LAWS(CHH)-2014-4-28] [REFERRED TO]
SUKHNANDAN VS. STATE OF C.G. [LAWS(CHH)-2014-11-42] [REFERRED TO]
KAILASH RAM ALIAS KAILASH MINJ SON OF BUDHNATH RAM GOND VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS [LAWS(CHH)-2016-4-42] [REFERRED]
SANJAY GAJANAN GHORPADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-95] [REFERRED TO]
LALSING SUTARYA PAWARA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-8-101] [REFERRED TO]
NAVIN KHIMJI RESHAMWALA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-373] [REFERRED TO]
SATISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-25] [REFERRED TO]
BANDU SHANKAR KADGAONKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-202] [REFERRED TO:2007 ALL MR (CRI) 525 (S.C.) : (2006) 12 SCC 254 :]
DEEPAK DHONDIBA DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-9-212] [REFERRED TO]
VIJAY KUMAR ARORA VS. STATE [LAWS(DLH)-2008-5-349] [REFERRED TO]
MANJU KUMAR VS. STATE N.C.T. OF DELHI [LAWS(DLH)-2011-10-151] [REFERRED TO]
GURPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-48] [REFERRED TO]
KAUSHAL SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2012-8-100] [REFERRED TO]
RAMANBHAI MAGANBHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-7-177] [REFERRED TO]
KRISHNA MAHADEV CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-2-24] [REFERRED TO]
SHENUKUMAR VS. STATE OF KERALA [LAWS(KER)-2015-9-156] [REFERRED TO]
STATE OF BIHAR VS. NIRANJAN [LAWS(PAT)-2020-11-2] [REFERRED TO]
MURUGESAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-12-36] [REFERRED TO]
SHIVAJI CHINTAPPA PATIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-3-8] [REFERRED TO]
VAHITHA VS. STATE OF TAMIL NADU [LAWS(SC)-2023-2-53] [REFERRED TO]
GAGANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-164] [REFERRED TO]
PRINCE AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2020-1-261] [REFERRED TO]
KIRITI PAL AND ORS. VS. STATE OF WEST BENGAL AND ORS. [LAWS(SC)-2015-4-102] [REFERRED TO]
SATHYA NARAYANAN VS. STATE REP. BY INSPECTOR OF POLICE [LAWS(SC)-2012-11-3] [REFERRED TO]
KARAMBIR VS. STATE OF NCT (DELHI) [LAWS(DLH)-2016-8-382] [REFERRED]
ARSHAD VS. STATE [LAWS(DLH)-2017-9-62] [REFERRED TO]
DINESH SAHEBRAO KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-136] [REFERRED TO]
NANASAHEB CHANGDEO NIKAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-11-49] [REFERRED TO]
MADRASI CHAMPIA VS. STATE OF ORISSA [LAWS(ORI)-2015-12-21] [REFERRED TO]
MANASH BORUAH VS. STATE OF ASSAM [LAWS(GAU)-2019-7-75] [REFERRED TO]
MD. SAIFUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2024-6-5] [REFERRED TO]
STATE OF MAHARASHTRA VS. ROHAN PUSHPRAJ FANASGAONKAR [LAWS(BOM)-2010-5-18] [REFERRED TO]
STATE OF MAHARASHTRA VS. ROHAN PUSHPRAJ FANASGAONKAR [LAWS(BOM)-2010-5-18] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABU ALIAS RAVINDRA SURESH KAMBLE [LAWS(BOM)-2010-12-48] [REFERRED TO]
PARAS KAMLESH PANDYA VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-2-289] [REFERRED TO]
SURESH BALIRAM GAVANE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-257] [REFERRED TO]
TANAJI SAMBHU LANDE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-1-216] [REFERRED TO]
JAMSING HULYA BARELA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-33] [REFERRED TO]
DOLLY GUNVANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1809] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2009-8-253] [REFERRED TO]
KAMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-11-4] [REFERRED TO]
BALBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-1-3] [REFERRED TO]
GOVINDA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-8] [REFERRED TO]
SULTANA BEGUM VS. STATE OF C.G. [LAWS(CHH)-2014-11-48] [REFERRED TO]
SAMARU MIRI VS. STATE OF C G [LAWS(CHH)-2013-8-33] [REFERRED TO]
TUCHI @ BUDHRAM @ MOHAN PANDO S/O LATE MARTU PANDO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-123] [REFERRED TO]
STATE OF M P VS. SETAARAM [LAWS(CHH)-2009-6-10] [REFERRED TO]
ABDUL KHALEQUE VS. STATE OF ASSAM & ANOTHER [LAWS(GAU)-2016-9-68] [REFERRED]
RUMAN BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2012-12-12] [REFERRED TO]
KRISHNA KANTA ROY VS. STATE OF TRIPURA [LAWS(GAU)-2010-7-14] [REFERRED TO]
RAJPAL VS. STATE OF U.P. [LAWS(ALL)-2022-1-42] [REFERRED TO]
AKHTAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-310] [REFERRED TO]
INDAR VS. STATE [LAWS(ALL)-2020-11-99] [REFERRED TO]
KALLU ALIAS OM PRAKASH SONI VS. STATE OF U.P [LAWS(ALL)-2017-7-267] [REFERRED TO]
SHABBIR HASAN (JAIL APPEAL) VS. STATE OF U P [LAWS(ALL)-2016-5-338] [REFERRED]
IN REFERENCE (SUO MOTO) VS. YOGESH NATH [LAWS(MPH)-2021-9-86] [REFERRED TO]
JITENDRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-234] [REFERRED TO]
SADAN GOND VS. STATE OF M P [LAWS(MPH)-2017-10-206] [REFERRED TO]
MEHMA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-12-325] [REFERRED]
SADANAND SINGH, S/O LATE JAGESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-5-117] [REFERRED TO]
SOUBAM NAOBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-5-1] [REFERRED TO]
PREM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-1-174] [REFERRED TO]
KAMAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-131] [REFERRED TO]
SUNITA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-5-197] [REFERRED TO]
NAINA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-99] [REFERRED TO]
NARESH CHANDRA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2014-3-13] [REFERRED TO]
ANEESH @ ANU VS. STATE OF KERALA [LAWS(KER)-2019-6-8] [REFERRED TO]
RAKESH KUMAR VS. STATE (GNCTD) [LAWS(DLH)-2018-7-597] [REFERRED TO]
SARVJEET VS. STATE [LAWS(DLH)-2019-7-35] [REFERRED TO]
SUNIL S/O SHYAMLAL KEWAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-6] [REFERRED TO]
HARISHANKAR GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-1-5] [REFERRED TO]
IQBAL MOOSA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-3-10] [REFERRED TO]
BITTU DOMILAL GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-258] [REFERRED TO]
LALASAHEB S/O. RAJESAHEB SHAIKH & ANR. VS. THE STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-3-73] [REFERRED TO]
DHARMENDRA NISHAD VS. STATE OF U.P. [LAWS(ALL)-2021-9-216] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
RAJJAN VS. STATE OF U.P. [LAWS(ALL)-2015-8-255] [REFERRED TO]
HARENDRA SINGH & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-7-58] [REFERRED TO]
TIKESH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-86] [REFERRED TO]
OFFICE REFERENCE VS. DHAL SINGH DEWANGAN [LAWS(CHH)-2013-8-42] [REFERRED TO]
AJAY KUMAR AGRAWAL VS. STATE OF M P [LAWS(CHH)-2013-8-28] [REFERRED TO]
DEO CHANDRA DUBEY VS. GANGOTRI TIWARI [LAWS(CHH)-2010-1-8] [REFERRED TO]
STATE OF H P VS. AVDESH KUMAR SINGH [LAWS(HPH)-2016-8-338] [REFERRED TO]
OM PARKASH VS. STATE OF H.P. [LAWS(HPH)-2018-1-7] [REFERRED TO]
KRISHAN RAM VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2014-2-305] [REFERRED TO]
RAMA SHANKAR VS. STATE [LAWS(DLH)-2014-4-326] [REFERRED TO]
JALSU RAUTIYA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-11] [REFERRED TO]
NAYANA CHANDRAKANT KAMBLE VS. STATE OF MAHARASTRA [LAWS(BOM)-2013-8-191] [REFERRED TO]
RANJANA BHAGWAN GOTARNE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-8-102] [REFERRED TO]
SUKHDEO KISAN BORHADE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-8-157] [REFERRED TO]
SADU TAMBDYA WAGHMARE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-274] [REFERRED TO]
UTTARESHWAR RAMCHANDRA DEVKAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-66] [REFERRED TO]
ABDUL HAMID VS. STATE OF ASSAM [LAWS(GAU)-2018-8-91] [REFERRED TO]
MD HAZARAT ALI VS. STATE OF ASSAM [LAWS(GAU)-2018-2-50] [REFERRED TO]
DAYAL KURMI VS. STATE OF ASSAM [LAWS(GAU)-2017-2-72] [REFERRED TO]
MONGAL SOREN VS. THE STATE OF ASSAM [LAWS(GAU)-2017-1-83] [REFERRED TO]
ANIL NATH VS. STATE OF ASSAM [LAWS(GAU)-2017-12-50] [REFERRED TO]
HEMA BHAGAT VS. STATE OF ASSAM [LAWS(GAU)-2016-9-72] [REFERRED]
BASER ALI KHAN VS. STATE OF ASSAM [LAWS(GAU)-2017-1-52] [REFERRED TO]


JUDGEMENT

B. P. Singh, J. - (1.)This appeal by special leave has been preferred by the State of Rajasthan against the common judgment and order of the High Court of Judicature for Rajasthan at Jodhpur in D.B. Criminal Appeal No.622 of 1999, D.B. Jail Appeal No.619 of 1999 and D.B. Criminal Murder Reference No.2 of 1999 whereby the High Court by its impugned judgment and order dated December 21, 1999 allowed the appeals preferred by the respondent and declined the murder reference made by the learned Additional Sessions Judge for confirmation of the sentence of death. We notice that both the criminal appeals were preferred by the respondent herein, one from jail and the other presented through an advocate. The judgment and order of the Special Additional District and Sessions Judge (Women Atrocities), Sri Ganganagar in Sessions Trial No.39 of 1998 dated September 29, 1999 sentencing the petitioner to death under Section 302 I.P.C. was set aside.
(2.)The respondent herein Kashi Ram was married to Kalawati (deceased) about seven years before the occurrence. They were blessed with two children, Suman (deceased) and Guddi (deceased) aged two and half years and two and half months respectively. It appears from the record that the relationship between them was not cordial and there were incidents of the respondent assaulting Kalawati and treating her with cruelty. A Panchayat had also been convened at the house of the father of the respondent, however, the respondents father pleaded helplessness since the appellant did not pay any heed to his advice. The result was that Kalawati stayed with her parents for about two years. Later Harchand, father of the respondent assured her parents that Kashi Ram had improved in his behaviour and, therefore, Kalawati should be sent to her matrimonial home. On being convinced, Kalawati was sent to her matrimonial home.
(3.)The case of the prosecution is that after some time Kashi Ram again started mis-behaving in the same old manner and used to beat his wife Kalawati off and on.


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