PARKASH SINGH BADAL Vs. STATE OF PUNJAB

LAWS(SC)-2006-12-22

SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)

Decided on December 06,2006

PARKASH SINGH BADAL Appellant

VERSUS

STATE OF PUNJAB Respondents

JUDGEMENT

- (1.) In view of the judgment rendered today in K. Karunakaran, 2007 1 SCC 59 in Criminal Appeal No. 801 of 2003, the present petition is dismissed.;

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