ANJUMAN MOINIYA F.C.K. KHWAJA SAHIB Vs. DIWAN SYED ALE R.A.S.N.K.M.C. SAHEB & ORS.

LAWS(SC)-1995-5-79

SUPREME COURT OF INDIA

Decided on May 04,1995

ANJUMAN MOINIYA F C K KHWAJA SAHIB Appellant

VERSUS

DIWAN SYED ALE R A S N K M C SAHEB Respondents

- (1.) Heard counsel on both sides.
(2.) Leave granted.
(3.) We refrain from going into the facts in detail.;