STATE OF U.P. Vs. MANOJ KUMAR MUKHERJEE AND ORS.
LAWS(SC)-1995-1-170
SUPREME COURT OF INDIA
Decided on
January 10,1995
STATE OF U.P.
Appellant
VERSUS
Manoj Kumar Mukherjee
Respondents
JUDGEMENT
R.M. Sahai, K.P. Singh, JJ. -
(1.) DELAY condoned. Heard.;
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