STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SINGH

LAWS(SC)-1995-11-82

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on November 10,1995

STATE OF UTTAR PRADESH Appellant

VERSUS

ASHOK KUMAR SINGH Respondents

K.Venkataswami, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard counsel on both sides.;