STATE OF U.P. AND ANR. Vs. MANOJ KUMAR MUKHERJI AND ORS.

LAWS(SC)-1995-1-169

SUPREME COURT OF INDIA

Decided on January 20,1995

State of U.P. and Anr. Appellant

VERSUS

Manoj Kumar Mukherji And Ors. Respondents

S. Mohan, S.B. Majmudar, JJ. - (1.) THE Special Leave Petition is dismissed on the ground of delay.;