COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
LAWS(SC)-1995-1-18
SUPREME COURT OF INDIA
Decided on January 20,1995

COMMISSIONER OF INCOME TAX Appellant
VERSUS
ANDHRA PRADESH STATE FINANCIAL CORPORATION Respondents

JUDGEMENT

- (1.) CIVIL Appeal No. 770 of 1976, CIT v. Bihar State Financial Corporation in which the same point was involved for decision has already been dismissed, vide order dated September 14, 1990 (see page 17 supra). This special leave petition is also, therefore, dismissed Civil Appeal No. 3695 of 1982. Taken on board Civil appeal is dismissed.;


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