H P S E B Vs. MOHAN SINGH VERMA

LAWS(SC)-1995-9-71

SUPREME COURT OF INDIA

Decided on September 01,1995

H.P.S.E.B. Appellant

VERSUS

MOHAN SINGH VERMA Respondents

JUDGEMENT

B.L.HANSARIA - (1.) ORDER
(2.) LEAVE granted. The appellant-board in its proceedings dated 7.6.1995 made in Office Order No. 7/HPSEB (SECTT) IR-94 has decided to fix daily wages rates of different categories of daily rated workers against each of them with effect from January 1, 1994. The Junior Draftsmen are at serial number 114. For them, the daily rate wages are Rs. 73.20 per day. In that view of the matter, the controversy no longer survives. The appeal is accordingly disposed of. No costs.;

Click here to view full judgement.