DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATHI LAL AND OTHERS

LAWS(SC)-1995-4-125

SUPREME COURT OF INDIA

Decided on April 17,1995

Director, Rajya Krishi Utpadan Mandi Parishad, Lucknow And Others Appellant

VERSUS

Nathi Lal And Others Respondents

- (1.) The special leave petition is dismissed. S.L.P. dismissed.;