JUDGEMENT
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(1.) Leave granted.
(2.) We have heard learned counsel for the parties.
(3.) This appeal relates to appointment on the post of Pharmacist (Unani) under the central government Health Scheme. On 2/6/1984, an advertisement was issued inviting applications for the said post. The requisite qualifications as mentioned in the advertisement were:
"Matriculation with proficiency in Urdu or equivalent Oriental qualification in Urdu/arabic/persian. ";
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