NANAG RAM SHARMA Vs. STATE OF RAJASTHAN AND ORS.

LAWS(SC)-2015-11-40

SUPREME COURT OF INDIA

Decided on November 20,2015

Nanag Ram Sharma Appellant

VERSUS

State of Rajasthan And Ors. Respondents

- (1.) Heard the learned counsel.
(2.) Leave granted.
(3.) Crl.M.P.No.17416/2015 for correction is allowed.;