COMMON CAUSE AND OTHERS Vs. UNION OF INDIA AND OTHERS
LAWS(SC)-2015-1-136
SUPREME COURT OF INDIA
Decided on January 12,2015

Common Cause And Others Appellant
VERSUS
UNION OF INDIA AND OTHERS Respondents

JUDGEMENT

- (1.) I.A. 13/2014 in Writ Petition (C) No. 463/ 2012 Mr. Prashant Bhushan, learned counsel has handed over a short note on behalf of the petitioners.
(2.) Mr. A. Sharan, learned senior counsel would like to look into the aforesaid note.
(3.) The application be listed alongwith the Secret Notes on IA filed by the CBI on 8th May, 2014 and 18th September, 2014 on 16th February, 2015 at 2.00 p.m. CrI. MP No. 387/2015 in Writ Petition (C) No. 463/2012;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.