JUDGEMENT
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(1.) I.A. No. 544-546 of 2015 & I.A. No. 553-554 of 2015
Mr. A.D.N. Rao, learned counsel appearing for the Central Empowered Committee seeks four weeks' time for the Committee to examine the request and make its recommendations. A copy of these applications has been handed over to Mr. Rao for doing the needful.
I.A. No.547 of 2015
(2.) Issue notice.
(3.) Mr. A.D.N. Rao, learned counsel appearing for the Archaeology Survey of India accepts notice and seeks three weeks' time to take instructions and file a reply to the application.
I.A. No.548-549 of 2015;
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