JUDGEMENT
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(1.) In pursuance of notice issued on 19.11.2014 to the Union Public Service Commission (in short, "UPSC"), Ms. Binu Tamta, learned Counsel, has appeared for the UPSC.
(2.) Heard the learned Counsel appearing for all the parties at length.
(3.) Upon hearing the learned Counsel for the parties, we find that in all 91 candidates' answer sheets were in dispute. Out of the said 91 candidates, whose answer sheets were questioned, it has been submitted at the Bar that 15 candidates have already resigned, while 3 candidates did not join service and eight candidates have been declared successful by the High Court. Thus, in all, the dispute is with regard to 65 answer sheets.;
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