DIAMOND INVESTMENT Vs. INCOME TAX OFFICER, MUMBAI
LAWS(SC)-2015-8-143
SUPREME COURT OF INDIA
Decided on August 24,2015

Diamond Investment Appellant
VERSUS
Income Tax Officer, Mumbai Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard Mr. Parcival Billimoria, learned counsel for the appellant and Mr. Ranjit Kumar, learned Solicitor General for the respondent.;


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